Rabari Bhurabhai Devjibhai, Lh Of ... vs State Of Gujarat
2021 Latest Caselaw 3055 Guj

            C/SCA/9956/2020                                 ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 9956 of 2020

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  RABARI BHURABHAI DEVJIBHAI, LH OF DECEASED RABARI JASIBEN
                 WD/O DEVJIBHAI VIRMABHAI
                           Versus
                     STATE OF GUJARAT
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Appearance:
MR.DIPEN F CHAUDHARI(6740) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                              Date : 22/02/2021

                               ORAL ORDER

The matter is taken up through video conference. Heard learned advocate Mr. Dipen F Chaudhari for he petitioner and learned AGP Mr. Adityasinh Jadeja for the State.

Stand over to 15.03.2021.

Registry to accept the citations/judgments as provided by the learned advocate Mr. Dipen Chaudhari and place on record.

(A. C. JOSHI,J) Radhika