Manji Ramji Vaghjiyani vs Rambai Ramji Vaghjiyani
2021 Latest Caselaw 2918 Guj

         C/MCA/829/2019                                         ORDER




      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/MISC. CIVIL APPLICATION NO. 829 of 2019

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                           MANJI RAMJI VAGHJIYANI
                                   Versus
                          RAMBAI RAMJI VAGHJIYANI
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Appearance:
MR BY MANKAD(440) for the Applicant(s) No. 1
M/S.VYAS ASSOCIATES(1559) for the Opponent(s) No. 1,3,4,5,6
NOTICE SERVED(4) for the Opponent(s) No. 2
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                             Date : 19/02/2021

                               ORAL ORDER

1. This matter is taken up through video conference.

2. After making submissions for some times, learned advocates for both the sides have requested to give time only for submitting citations / judgments. Permission is granted.

3. Registry to accept citations /judgments from learned advocates for both the sides and place on record.

4. Stand over to 03.03.2021.

(A. C. JOSHI,J) prk