Alphard Maritime Pvt. Ltd. vs Malara Enterprises
2021 Latest Caselaw 2907 Guj

              C/IAAP/40/2020                                       ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/PETN. UNDER ARBITRATION ACT NO. 40 of 2020

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                               ALPHARD MARITIME PVT. LTD.
                                         Versus
                                  MALARA ENTERPRISES
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Appearance:
MS PAURAMI B. SHETH(841) for the Petitioner(s) No. 1
MR.PARTH CONTRACTOR(7150) for the Respondent(s) No. 1,2
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 CORAM: HONOURABLE MS. JUSTICE BELA M. TRIVEDI

                                     Date : 19/02/2021

                                      ORAL ORDER

Heard learned Advocate Mr. Ashwin Shankar with Mr. Rishi Murarka for Ms. Paurami Sheth for the petitioner and learned Advocate Mr. Parth Contractor for the respondents.

Arguments are concluded. Judgment is reserved.

(BELA M. TRIVEDI, J) SINDHU NAIR