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Hirabhai Govindbhai Patel vs State Of Gujarat
2021 Latest Caselaw 2905 Guj

Citation : 2021 Latest Caselaw 2905 Guj
Judgement Date : 19 February, 2021

Gujarat High Court
Hirabhai Govindbhai Patel vs State Of Gujarat on 19 February, 2021
Bench: Bhargav D. Karia
             C/SCA/9067/2015                                     ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CIVIL APPLICATION NO. 9067 of 2015

===================================
      HIRABHAI GOVINDBHAI PATEL & 4 others
                    Versus
          STATE OF GUJARAT & 5 others
===================================
Appearance:
MR HRIDAY BUCH(2372) for the Petitioner Nos. 1, 2, 3, 4, 5
MR. K.M. ANTANI, AGP (1) for the Respondent Nos. 2, 3, 4, 5
MR. MAULIN RAVAL, SR. ADVOCATRE WITH MR DEEP D VYAS(3869) for the
Respondent No. 6
RULE SERVED(64) for the Respondent No. 1
===================================

CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                               Date : 19/02/2021

                                 ORAL ORDER

Heard learned advocate Mr. Hriday Buch for the petitioners, learned Senior Advocate Mr. Maulin Raval assisted by learned advocate Mr. Deep D. Vyas for the respondent no.6 and learned Assistant Government Pleader Mr. K.M. Antani for the respondent - State through video conference.

Both the sides have completed their arguments.

Reserved for judgment.

(BHARGAV D. KARIA, J.) AMAR RATHOD...

 
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