Fotik Najrul Ali vs Directorate Of Revenue ...
2021 Latest Caselaw 2636 Guj

          R/CR.MA/17372/2020                                           ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC.APPLICATION NO. 17372 of 2020

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                           FOTIK NAJRUL ALI
                                Versus
                 DIRECTORATE OF REVENUE INTELLIGENCE
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Appearance:
BHARATKUMAR A DESAI(8513) for the Applicant(s) No. 1
MR KSHITIJ AMIN, ADVOCATE FOR MR DEVANG VYAS(2794) for the
Respondent(s) No. 1
MR H K PATEL, APP (2) for the Respondent(s) No. 2
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 CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                                   Date : 18/02/2021

                                    ORAL ORDER

Arguments concluded. Kept for dictation of judgment/order.

(A.Y. KOGJE, J) GIRISH