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Raghubhai Munjibhai Mungra vs Jamnagar District Cooperative ...
2021 Latest Caselaw 2622 Guj

Citation : 2021 Latest Caselaw 2622 Guj
Judgement Date : 18 February, 2021

Gujarat High Court
Raghubhai Munjibhai Mungra vs Jamnagar District Cooperative ... on 18 February, 2021
Bench: N.V.Anjaria, A.S. Supehia
            C/LPA/68/2021                                 ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                R/LETTERS PATENT APPEAL NO. 68 of 2021
            In R/SPECIAL CIVIL APPLICATION NO. 16961 of 2020
                                  With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
               In R/LETTERS PATENT APPEAL NO. 68 of 2021
==========================================================
                RAGHUBHAI MUNJIBHAI MUNGRA
                           Versus
     JAMNAGAR DISTRICT COOPERATIVE BANK LTD.NOTICE TO BE
           SERVED THROUGH THE MANAGER & 1 other(s)
==========================================================
Appearance:
VIRAL K SHAH(5210) for the Appellant(s) No. 1
for the Respondent(s) No. 1,2,3,4
MR DIPEN DESAI(2481) for the Respondent(s) No. 5
==========================================================
 CORAM: HONOURABLE MR. JUSTICE N.V.ANJARIA
         and
         HONOURABLE MR. JUSTICE A.S. SUPEHIA
                    Date : 18/02/2021
                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA) Heard learned senior advocate Mr.Prakash Jani with learned advocate Mr.Viral K. Shah for the appellant, learned Advocate General Mr. Kamal B. Trivedi for the respondent State authorities assisted by learned advocate Mr.Vinay Vishen and learned senior advocate Mr.Mihir Thakor assisted by learned advocate Mr.Dipen Desai at length.

Learned counsels for the parties stated that they argued the appeal finally. They further stated that no further pleadings are required to be filed.

Reserved for judgment.

(N.V.ANJARIA, J)

(A. S. SUPEHIA, J) Manshi

 
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