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Kirikumar Bhudarbhai Patel vs Mehsana Urban Coop. Bank Ltd.
2021 Latest Caselaw 2581 Guj

Citation : 2021 Latest Caselaw 2581 Guj
Judgement Date : 17 February, 2021

Gujarat High Court
Kirikumar Bhudarbhai Patel vs Mehsana Urban Coop. Bank Ltd. on 17 February, 2021
Bench: Ashokkumar C. Joshi
          C/SCA/14347/2020                               ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/SPECIAL CIVIL APPLICATION NO. 14347 of 2020

=======================================
                KIRIKUMAR BHUDARBHAI PATEL
                             Versus
         MEHSANA URBAN COOP. BANK LTD. & 55 other(s)
=======================================
Appearance:
MR NISHANT LALAKIYA(5511) for the Petitioner(s) No. 1
 for the Respondent(s) No.
10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,25,26,27,28,29,
3,30,31,32,33,34,35,36,37,38,39,4,40,41,42,43,44,45,46,47,48,4
9,5,50,51,52,53,54,55,56,6,7,8,9
KAMLESH B PATEL(8636) for the Respondent(s) No. 1
=======================================

CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                             Date : 17/02/2021

                               ORAL ORDER

Heard, the learned advocates for the parties through video conference.

Put up on 17th March 2021.

In the meantime, the learned advocates for the respective parties may produce relevant judgments/citations, which the registry shall accept and place on record.

[ A. C. Joshi, J. ] hiren

 
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