Sumitraben Wd/O Arvatbhai ... vs Ravibhai Hansrajbhai Vaghela
2021 Latest Caselaw 2041 Guj

           C/FA/502/2021                                      ORDER




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    R/FIRST APPEAL NO. 502 of 2021

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   SUMITRABEN WD/O ARVATBHAI MAGANBHAI PARMAR & 4 other(s)
                          Versus
          RAVIBHAI HANSRAJBHAI VAGHELA & 2 other(s)
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Appearance:
NISHIT A BHALODI(9597) for the Appellant(s) No. 1,2,3,4,5
for the Defendant(s) No. 1,2,3
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 CORAM: HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

                           Date : 10/02/2021

                             ORAL ORDER

Notice returnable on 24.03.2021.

Learned advocate Mr.Nishit A. Bhalodi for the appellants relies on the order dated 06.02.2020 passed in First Appeal No.91 of 2020 in the case of Kamlaben Solanki V/s. New India Assurance Co. Ltd. by this Court and judgment of Hon'ble Apex Court in the case of Govind Yadav.

Direct service is permitted qua respondent no.3.

(VAIBHAVI D. NANAVATI,J) VARSHA DESAI