Jaydev Ambalal Barot vs The Divisional Manager
2021 Latest Caselaw 1929 Guj

        C/SCA/7185/2019                                        ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CIVIL APPLICATION NO. 7185 of 2019

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                           JAYDEV AMBALAL BAROT
                                    Versus
                          THE DIVISIONAL MANAGER
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Appearance:
MR R G DWIVEDI(6601) for the Petitioner(s) No. 1
MS POOJA H HOTCHANDANI(7765) for the Petitioner(s) No. 1
MR HS MUNSHAW(495) for the Respondent(s) No. 1
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 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                              Date : 09/02/2021

                               ORAL ORDER

Upon a request made by Mr. R. G. Dwivedi, learned advocate for the petitioner, stand over to 16/02/2021.

Mr. R. G. Dwivedi, learned advocate submits that he will tender copy of the judgment that he will rely upon.

Registry is directed to accept the document that Mr.Dwivedi, learned advocate may submit.

(NIRZAR S. DESAI,J) ila