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Abdulkadar Abdulraheman Shaikh vs District Registrar
2021 Latest Caselaw 1918 Guj

Citation : 2021 Latest Caselaw 1918 Guj
Judgement Date : 9 February, 2021

Gujarat High Court
Abdulkadar Abdulraheman Shaikh vs District Registrar on 9 February, 2021
Bench: Nirzar S. Desai
             C/SCA/11836/2020                                        ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 11836 of 2020

==========================================================
                      ABDULKADAR ABDULRAHEMAN SHAIKH
                                   Versus
                            DISTRICT REGISTRAR
==========================================================
Appearance:
MR VA MANSURI(2880) for the Petitioner(s) No. 1
MR SAURABH G AMIN(2168) for the Respondent(s) No. 2
NOTICE SERVED(4) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                   Date : 09/02/2021

                                    ORAL ORDER

Upon a request made by the learned advocate Mr. V.A. Mansuri for the petitioner, stand over to 15.02.2021.

Learned advocate Mr. Mansuri wants to place on record certain judgments. The Registry is directed to accept the judgments that may be produced by the learned advocate Mr. Mansuri and place it on record.

(NIRZAR S. DESAI,J) Pradhyuman

 
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