Citation : 2021 Latest Caselaw 1885 Guj
Judgement Date : 9 February, 2021
C/SCA/20500/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 20500 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 20502 of 2019
With
CIVIL APPLICATION (FIXING DATE OF EARLY HEARING) NO. 1 of 2020
In R/SPECIAL CIVIL APPLICATION NO. 20502 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 20996 of 2019
==========================================================
M/S ASIAN ORGANO INDUSTRIES
Versus
THE PRINCIPAL COMMISSONER OF CUSTOMS
==========================================================
Appearance:
MS HETVI H SANCHETI(5618) for the Petitioner(s) No. 1
ADVOCATE NOTICE SERVED(81) for the Respondent(s) No. 1,2
MR DEVANG VYAS(2794) for the Respondent(s) No. 3
==========================================================
CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
and
HONOURABLE MR. JUSTICE ILESH J. VORA
Date : 09/02/2021
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA)
Mr. Devang Vyas, the learned Addl. Solicitor General of India appearing for the respondents is reported to be not well.
Ms. Sancheti seeks to rely upon the decision of this High Court in the case of M/s. Amit Cotton Industries vs. Principal Commissioner of Customs, Special Civil Application No.20126 of 2018 decided on 27.06.2019.
In one of the matters, we are informed that this judgment rendered in M/s. Amit Cotton Industries has been challenged before the Supreme Court.
C/SCA/20500/2019 ORDER
On the next date of hearing, the learned counsel appearing for the parties shall apprise this Court of any developments, if any, before the Supreme Court as regards the said judgment.
Post this matter on 17.02.2021 on top of the board.
(J. B. PARDIWALA, J)
(ILESH J. VORA,J)
Vahid
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!