Citation : 2021 Latest Caselaw 1841 Guj
Judgement Date : 8 February, 2021
C/SCA/9141/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 9141 of 2015
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TAJBIBI D/O. USMANMIYA ASHRAFBHAI MALEK
Versus
NIYAZBIBI USMANMIOYA D/O. ASHRAFMIYA MALEK & 7 other(s)
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Appearance:
DECEASED LITIGANT(100) for the Petitioner(s) No. 1.2
MR NK MAJMUDAR(430) for the Petitioner(s) No.
1,1.1,1.2.1,1.2.2,1.2.3,1.2.4,1.3,1.4,1.5,1.6,1.7,1.8
MS ANU S VERMA(977) for the Respondent(s) No. 2,3,5,6,7,8
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CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 08/02/2021
ORAL ORDER
Heard learned advocate Mr. Naman Kinkhabwala for learned advocate Mr. NK Majmudar for the petitioner through video conference.
Learned advocate Ms. Anu S Verma for the respondents has not appeared though the link has been duly sent.
Learned advocate for the petitioner has requested for some time as he desires to submit judgments/citations on record.
Registry to accept the same and place on record. As a last chance, since the matter is old of the year 2015, stand over to 04.03.2021.
(A. C. JOSHI,J) Radhika
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