Mahesh Karshan Bhut (Koli) vs State Of Gujarat
2021 Latest Caselaw 1839 Guj

Citation : 2021 Latest Caselaw 1839 Guj
Judgement Date : 8 February, 2021

Gujarat High Court

Mahesh Karshan Bhut (Koli) vs State Of Gujarat on 8 February, 2021

Bench: Nikhil S. Kariel

               R/CR.MA/49/2021                              ORDER




  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

     R/CRIMINAL MISC.APPLICATION NO. 49 of 2021

============================================
             MAHESH KARSHAN BHUT (KOLI)
                            Versus
                   STATE OF GUJARAT
============================================
Appearance:
NISHITH P ACHARYA(9308) for the Applicant(s) No. 1,2,3
NOTICE SERVED(4) for the Respondent(s) No. 2
PUBLIC PROSECUTOR(2) for the Respondent(s) No. 1
============================================
CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                 Date : 08/02/2021

                                  ORAL ORDER

S.O. to 18.02.2021.

Learned Advocate Shri Nishith P. Acharya for the applicants is permitted to submit compilation of judgments.

(NIKHIL S. KARIEL,J) Y.N. VYAS

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