Mithabhai Dhudabhai Khokharia vs State Of Gujarat
2021 Latest Caselaw 1566 Guj

                  R/CR.A/201/2020                           IA ORDER




                   IN THEHIGHCOURTOF GUJARATAT AHMEDABAD


        CRIMINALMISC.APPLICATION(FORSUSPENSIONOF SENTENCE) NO. 1 of 2020
                        In R/CRIMINALAPPEALNO. 201 of 2020
==========================================================

MANUBHAIDHUDABHAIKHOKHARIA Versus STATEOF GUJARAT ========================================================== Appearance:

MRDHAVALVYASFORMRDA SANKHESARAfor the PETITIONER(s)No. MS KRINAP CALLA,ADDL.PUBLICPROSECUTORfor the RESPONDENT(s)No. ==========================================================

CORAM: HONOURABLE MR. JUSTICE A.J.DESAI and HONOURABLE MR. JUSTICE A.C. RAO

Date: 02/02/2021

IA ORDER (PER: HONOURABLEMR. JUSTICEA.J.DESAI)

Registry is hereby directed to call for Record & Proceedings of the Sessions Case No.72 of 2014, which came to be disposed of by the learned Additional Sessions Judge, Sabarkantha - Idar, vide his judgment and order dated 27.09.2019, so as to reach this Court latest by 19.02.2021.

Stand over to 22.02.2021.

(A.J.DESAI,J)

(A. C. RAO,J)

dolly