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Amita Shyam Shrivastava vs The Deputy Commissioner Of Income ...
2021 Latest Caselaw 1561 Guj

Citation : 2021 Latest Caselaw 1561 Guj
Judgement Date : 2 February, 2021

Gujarat High Court
Amita Shyam Shrivastava vs The Deputy Commissioner Of Income ... on 2 February, 2021
Bench: J.B.Pardiwala, Ilesh J. Vora
          C/SCA/6419/2019                                        ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO.            6419 of 2019

==========================================================
                     AMITA SHYAM SHRIVASTAVA
                              Versus
              THE DEPUTY COMMISSIONER OF INCOME TAX
==========================================================
Appearance:
MS VAIBHAVI K PARIKH(3238) for the Petitioner(s) No. 1
MRS MAUNA M BHATT(174) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
        and
        HONOURABLE MR. JUSTICE ILESH J. VORA

                            Date : 02/02/2021

                           ORAL ORDER

(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA)

We have heard Mr. Tushar Hemani, the learned Senior Counsel assisted by Ms. Vaibhavi K. Parikh, the learned counsel appearing for the writ applicant and Mrs. Mauna Bhatt, the learned Sr. Standing Counsel appearing for the Revenue.

Arguments concluded. Judgment reserved.

(J. B. PARDIWALA, J)

(ILESH J. VORA,J) SUCHIT

 
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