Vashishtha Jamadagani Pathak vs Sababen D/O Maghaji Bhathiji Wd/O ...
2021 Latest Caselaw 18755 Guj

     R/CR.MA/32689/2016                                    ORDER DATED: 24/12/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 32689 of 2016

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              VASHISHTHA JAMADAGANI PATHAK
                          Versus
 SABABEN D/O MAGHAJI BHATHIJI WD/O JESINGBHAI SABURBHAI & 1
                          other(s)
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Appearance:
MR RJ GOSWAMI(1102) for the Applicant(s) No. 1
MR PRANAV TRIVEDI APP for the Respondent(s) No. 2
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  CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                                     Date : 24/12/2021

                                      ORAL ORDER

Advocate Mr. Jigar Oza for Mr. R.J. Goswami, learned advocate for the applicant by producing a copy of the judgment passed by C.B.I. Judge (Court No.1), Ahmedabad (Rural), Ahmedabad submits that the petitioner has been acquitted by the judgment dated 08.10.2021 and in view of the same he seeks permission to withdraw the present application.

Permission, as prayed for is granted. The application stands disposed of as withdrawn.

(GITA GOPI, J.) Pankaj