Swatiben Wd/O Girishbhai ... vs Sanjay Keshrisinh Thakor
2021 Latest Caselaw 18350 Guj

      C/FA/673/2012                                   IA ORDER DATED: 13/12/2021



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


  CIVIL APPLICATION (FOR BRINGING HEIRS) NO. 1 of 2021
             In R/FIRST APPEAL NO. 673 of 2012
                           With
  CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of
                           2021
             In R/FIRST APPEAL NO. 673 of 2012
==========================================================

SWATIBEN WD/O GIRISHBHAI DHULABHAI PATEL Versus DILIPBHAI PASIKBHAI ZAVERI ========================================================== Appearance:

MR HARSHADRAY A DAVE for the PETITIONER(s) No. for the RESPONDENT(s) No. MS LILU K BHAYA for the RESPONDENT(s) No. ==========================================================

CORAM:HONOURABLE MR. JUSTICE R.M.CHHAYA and HONOURABLE MRS. JUSTICE MAUNA M. BHATT

Date : 13/12/2021

IA ORDER (PER : HONOURABLE MR. JUSTICE R.M.CHHAYA)

In view of the judgment of the even date, Mr. Harshadray A. Dave, learned advocate requested to refuse the registration.

Registration of both the Civil Applications stand refused.

(R.M.CHHAYA,J)

(MAUNA M. BHATT,J) BIJOY B. PILLAI