Special Land Acquisition Officer vs Thakor Ranaji Dalaji (Expired)
2021 Latest Caselaw 12968 Guj

         C/FA/2255/2021                                   ORDER DATED: 31/08/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           R/FIRST APPEAL NO. 2255 of 2021

                                     With
                  CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                       In R/FIRST APPEAL NO. 2255 of 2021
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                          SPECIAL LAND ACQUISITION OFFICER
                                       Versus
                           THAKOR RANAJI DALAJI (EXPIRED)
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Appearance:
MS DIVYANGNA JHALA, AGP(1) for the Appellant(s) No. 1,2
DECEASED LITIGANT(100) for the Defendant(s) No. 1
MR AV PRAJAPATI(672) for the Defendant(s) No. 1.1,1.2,1.3
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  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA

                                    Date : 31/08/2021
                                     ORAL ORDER

ORDER IN FIRST APPEAL Heard learned Assistant Government Pleader Ms.Divyangna Jhala for the appellants.

Appeal is admitted.

ORDER IN CIVIL APPLICATION Rule, returnable on 3.9.2021.

Learned advocate Mr.A.V.Prajapati waives service of rule on behalf of the respective respondents.

In order to enable learned Assistant Government Pleader to verify about the deposit of the amount, presently no order of deposit is passed, however, there shall be stay of impugned judgment and award of the Reference Court.

(N.V.ANJARIA, J) Manshi