Ghanshyam Rameshbhai Mistry vs State Of Gujart
2021 Latest Caselaw 12653 Guj

    R/CR.A/1084/2020                             IA ORDER DATED: 26/08/2021



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

CRIMINAL MISC.APPLICATION (FOR SUSPENSION OF SENTENCE) NO.
                           1 of 2020
             In R/CRIMINAL APPEAL NO. 1084 of 2020
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GHANSHYAM RAMESHBHAI MISTRY Versus STATE OF GUJART ========================================================== Appearance:

MR PV PATADIYA for the PETITIONER(s) No. MS CM SHAH APP for the RESPONDENT(s) No. ==========================================================

CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI and HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

Date : 26/08/2021 IA ORDER (PER : HONOURABLE MS. JUSTICE SONIA GOKANI)

Learned advocate Mr. Patadiya is producing paper-book today. He requires time of one day inasmuch as another criminal appeal arising from the very judgment being Criminal Appeal No.258 of 2021 is coming up tomorrow.

Let this matter posted on 27.8.2021.

The matter to be posted in first 10 matters.

(SONIA GOKANI, J)

(RAJENDRA M. SAREEN,J) KAUSHIK D. CHAUHAN