Rushikesh Kanaiyalal Thakore vs State Of Gujarat
2021 Latest Caselaw 10640 Guj

      C/SCA/22316/2017                              ORDER DATED: 04/08/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 22316 of 2017

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                  RUSHIKESH KANAIYALAL THAKORE & 1 other(s)
                                  Versus
                        STATE OF GUJARAT & 5 other(s)
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Appearance:
MR. NISHIT P GANDHI(6946) for the Petitioner(s) No. 1,2
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
MR EKANT G AHUJA(5323) for the Respondent(s) No. 5
MR PARTHIV A BHATT(5331) for the Respondent(s) No. 6
NOTICE SERVED BY DS(5) for the Respondent(s) No. 1,2,3,4
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  CORAM:HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
                   Date : 04/08/2021
                    ORAL ORDER

Mr. B.B. Naik, learned Senior Advocate appearing for Mr. Ekant G. Ahuja, learned advocate for the respondent no.5, requests for time on the ground that he intends to rely upon two judgments and he would like to place on record the hard copies of the same.

At his request, let the matter appear on 17.8.2021.

(SANGEETA K. VISHEN,J) BINOY B PILLAI