Sanjay Baulal Surana vs The Assitant Commissioner Of ...
2021 Latest Caselaw 10491 Guj

     C/SCA/20501/2019                                  ORDER DATED: 03/08/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 20501 of 2019

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                        SANJAY BAULAL SURANA
                                Versus
              THE ASSITANT COMMISSIONER OF INCOME TAX
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Appearance:
MR. TUSHAR HEMANI, SENIOR ADVOCATE FOR MS VAIBHAVI K
PARIKH(3238) for the Petitioner(s) No. 1
MR. NIKUNT RAVAL, ADVOCATE FOR MRS KALPANAK RAVAL(1046) for
the Respondent(s) No. 1
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  CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
        and
        HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                             Date : 03/08/2021

                              ORAL ORDER

(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI)

Heard the learned Senior Advocate Mr. Tushar Hemani appearing for the learned advocate Ms. Vaibhavi K. Parikh for the petitioner and the learned advocate Mr. Nikunt Raval appearing for the learned advocate Mrs. Kalpanak Raval for the respondent.

Judgment / order is reserved.

(BELA M. TRIVEDI, J)

(A. C. JOSHI,J) AMAR SINGH