Patel Nidhiben Anilbhai vs State Of Gujarat
2021 Latest Caselaw 10481 Guj

      C/SCA/2644/2021                                       ORDER DATED: 03/08/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 2644 of 2021

                                   With
               R/SPECIAL CIVIL APPLICATION NO. 344 of 2020
                                   With
              CIVIL APPLICATION (FOR ORDERS) NO. 2 of 2020
              In R/SPECIAL CIVIL APPLICATION NO. 344 of 2020
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                          MINABEN JITENDRABHAI DAVE
                                     Versus
                              STATE OF GUJARAT
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Appearance:
S M KIKANI(7596) for the Petitioner(s) No. 1,2
MR JAYNEEL PARIKH, AGP for the Respondent(s) No. 1
NOTICE SERVED BY DS(5) for the Respondent(s) No. 1,2,3
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  CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                                  Date : 03/08/2021

                                   ORAL ORDER

Heard learned advocate Mr. S.M. Kikani for the petitioners and learned Assistant Government Pleader Mr. Jayneel Parikh as well as learned Assistant Government Pleader Mr. Dhawan Jayswal for the respondent-State through video conference.

The arguments are concluded. Reserved for judgment.

(BHARGAV D. KARIA, J) RAGHUNATH R NAIR