Reliance General Insurance ... vs Sukhiben Popatbhai Rathod
2021 Latest Caselaw 10312 Guj

       C/FA/1873/2021                           ORDER DATED: 02/08/2021


             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   R/FIRST APPEAL NO. 1873 of 2021
                                With
     CIVIL APPLICATION (FOR ADDITIONAL EVIDENCE) NO. 1 of 2020
                  In R/FIRST APPEAL NO. 1873 of 2021
                                With
             CIVIL APPLICATION (FOR STAY) NO. 2 of 2020
                  In R/FIRST APPEAL NO. 1873 of 2021
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                   RELIANCE GENERAL INSURANCE CO.LTD.
                                 Versus
                       SUKHIBEN POPATBHAI RATHOD
==========================================================
Appearance:
MR RATHIN P RAVAL(5013) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3
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 CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
                           Date : 02/08/2021
                              ORAL ORDER

Heard learned advocate Mr.Rathin Raval for the appellant.

Appeal is admitted.

ORDER IN CIVIL APPLICATION NO.1 OF 2020

To be heard with the main Appeal.

ORDER IN CIVIL APPLICATION NO.2 OF 2020

Heard learned advocate Mr.Rathin Raval for the applicant.

2. Rule, returnable on 13th September, 2021.

3. There shall be stay against operation, implementation and execution of impugned judgment and award on condition that the applicant deposits the entire amount awarded together with cost and interest with the Tribunal concerned before the next date.

(N.V.ANJARIA, J) ANUP