Subrata Pradhan S/O Sarat Chandra ... vs Director, Institute Of Plasma ...
2021 Latest Caselaw 10306 Guj

     C/SCA/1191/2021                              ORDER DATED: 02/08/2021




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 1191 of 2021
                                 With
             R/SPECIAL CIVIL APPLICATION NO. 3169 of 2020
                                 With
             R/SPECIAL CIVIL APPLICATION NO. 14166 of 2018

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          SUBRATA PRADHAN S/O SARAT CHANDAR PRADHAN
                            Versus
                        UNION OF INDIA
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Appearance:
MR UTKARSH J DAVE(10620) for the Petitioner(s) No. 1
RAHUL SHARMA(8276) for the Petitioner(s) No. 1
for the Respondent(s) No. 4
MR DEVANG VYAS(2794) for the Respondent(s) No. 1,2
MR DG SHUKLA(1998) for the Respondent(s) No. 3
MR HARSHEEL D SHUKLA(6158) for the Respondent(s) No. 3
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  CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE

                             Date : 02/08/2021

                              ORAL ORDER

Learned Advocate for the petitioners has tendered his

common written submissions. The same is ordered to be taken on

record.

S.O. to 06.08.2021 for dictation of judgment /order.

(A.Y. KOGJE, J) SHITOLE