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Gauhati High Court
Page No.# 1/87 vs The Union Of India And 5 Ors on 31 March, 2026
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/87
GAHC010017402026
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/551/2026
RANJIT CHANDRA ROY AND 59 ORS
S/O- LATE BIJOY CHANDRA KSHATRIYA
R/O- PILINGKATA BYE LANE, PUBERUN PATH,
BY-LANE NO-13, PO AND PS- BASISTHA,
DIST.-KAMRUP (METRO), PIN-781029, ASSAM
2: BHUBAN CHANDRA SARKAR
S/O- LATE BHOLA NATH SARKAR
R/O- MISSION ROAD
WARD NO-3
PO AND PS- BARPETA ROAD
DIST.- BARPETA
PIN-781315
ASSAM
3: BROJEN BARUAH
S/O- LATE TIRTHA BARUAH
R/O-TR NO 334/III/B
BVFC COLONY
NAMRUP
PO- PARBATPUR
P.S- NAMRUP
DIST- DIBRUGARH
PIN-786623
ASSAM
4: DINESH BARMAN
S/O- LATE BHABENDRA NATH BARMAN
R/O- HOUSE NO 15
BISHNU PATH
HENGERABARI
PS- DISPUR
DIST.-KAMRUP(METRO)
Page No.# 2/87
PIN- 781036
5: PRADIP KUMAR SARMA
S/O- ADITYA NATH SARMA
R/O- HOUSE NO-15
TRINAYAN PATH
LOKHRA
SOUHUCHI
GUWAHATI
P.S-- GORCHUK
DIST-KAMRUP METRO
PIN- 781040
ASSAM.
6: LAKSHMI PRASAD BORA
S/O- LATE RAM CHARAN BORA
R/O- PROTECH PRIME
KAHILIPARA
FLAT NO-41
BLOCK-C
P.S- BHAGADUTTAPUR
NEAR JOURNALIST COLONY
PIN- 781019
DIST-KAMRUP (METRO)
ASSAM.
7: MONJU DEVI KAKOTY
D/O-JADU NATH SARMAH
R/O- HOUSE NO-14
BATHU MANDIR BY-LANE
BISHNU RAVA PATH
NEAR MP ACADEMY
KERAKUCHI
GUWAHATI
PO- SAWKUCHI
PIN-781040
PS- BASISTHA
DIST.-KAMRUP (METRO)
ASSAM
8: DINESH DEKA
S/O- LATE SADANANDA DEKA
R/O- NIZARAPAR
Page No.# 3/87
MAJ-JALUKBARI
PS- JALUKBARI
DIST-KAMRUP (METRO)
GUWAHATI-781014
ASSAM
9: AKSHAY ANAND SINGH
S/O- BIJOY GOVIND SINGHA
R/O- HOUSE NO-82
LECHIANAGAR
PATHARKUCHI
PS- BASISTHA
GUWAHATI
PIN-781029
DIST-KAMRUP(METRO)
ASSAM
10: KRISHNA KANTA SAIKIA
S/O- JADURAM SAIKIA
R/O- SAIKIA NIWAS
DIDAMPURI PATH
PAMOHI
GARCHUK
PS- GARCHUK GUWAHATI
PIN-781035
DIST-KAMRUP(METRO)
ASSAM
11: BICHITRA KUMAR GOGOI
S/O- LATE DURHADHAR GOGOI
R/O- DIDAMPURI PATH PAMOHI
GARCHUK
PS- GARCHUK
DIST.KAMRUP(METRO)
ASSAM
GUWAHATI-781035
12: NANI GOPAL PATHAK
S/O- LATE RAM PATHAK
R/O- ORCHID RESIDENCY
GF
MILANPUR ROAD
PO- BAMUNIMAIDAM
Page No.# 4/87
PIN-781021
PS- CHANDMARI
DIST.-KAMRUP (METRO)
ASSAM
13: MANAS KUMAR DEB
S/O- MANINDRA KUMAR DEB
R/O- FLAT NO-201
PRASANTI PRIME PHASE-II
A M ROAD
PO- ULUBARI
PIN-781007
PS- PALTAN BAZAR
GUWAHATI
DIST.-KAMRUP (METRO)
ASSAM.
14: DEBANANDA RAJKONWAR
S/O- LATE CHENIRAM RAJKONWAR
R/O- 6 NO KHAGESWAR SAIKIA ROAD
DIGHALAPATHAR
WARD NO-1
PO AND PS- NAHARKATIA
PIN-786610
DIST.-DIBRUGARH
ASSAM
15: NIDHI RAM TANTI
S/O- LATE JIRU TANTI
R/O- NAHARKATIA GANDHI BAZAR
WARD NO-1
PO AND PS- NAHARKATIA
PIN-786610
DIST.-DIBRUGARH
ASSAM
16: DHRUBA SAIKIA
S/O- LATE TIRTHA NATH SAIKIA
R/O- QTR NO 441/III/A
BVFC COLONY
NAMRUP
PO- PARBATPUR
Page No.# 5/87
PIN-786623
PS- NAMRUP
DIST-DIBRUGARH
ASSAM.
17: BOLORAM SAIKIA
S/O- LATE KHAHUA SAIKIA
R/O- QTR NO 44/III/B
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
18: PANKAJ KUMAR GOGOI
S/O- SAILA DHAR GOGOI
R/O- QTR NO 493/III/C
BVFC COLONY
NAMRUP
PO- PARBATPUR-786623
PS-- NAMRUP
DIST.-DIBRUGARH
ASSAM.
19: JNANEDRA KUMAR CHANGMAI
S/O- LATE LAKHESWAR CHANGMAI
R/O- NO 2 NAMAHKATIA VILLAGE
PO- RAJGARH
PIN-786611
PS- TINGKHONG
DIST.-DIBRUGARH
ASSAM
20: HEMANTA RAJKHOWA
S/O- LATE MANIK CHANDRA RAJKHOWA
R/O- QTR NO 20/II/F
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.- DIBRUGARH
Page No.# 6/87
ASSAM.
21: BHAGAWAN SHAH
S/O- LATE JAGANNATH PRASAD SHAH
R/O- NAGADOLONG
NAMRUP
PO- PARBATPUR PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
22: PUTUL CHANDRA BORGOHAIN
S/O- LATE BIPIN BORGOHAIN
R/O- QTR NO 150/II/C
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
23: SWAPAN KR DATTA
S/O- LATE SATISH CH. DATTA
R/O- 7891
'P' ROAD
PO- NETAJGARH
PS- DAS NAGAR
DIST- HOWARAH
WEST BENGAL
PIN- 711108.
24: PRADIP KR. BAINIK
S/O- ANULYA KR BAINIK
R/O- 301 KASTODANG ROAD
SARSUNA
P.O-SARSUNA
P.S- SARSSNA
WEST BENGAL
PIN- 700061.
25: ARUN KUMAR DUTTA
S/O- RANJIT KUMAR DUTTA
R/O- JYOTI NAGAR
NAMRUP
Page No.# 7/87
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
26: PRODIP CHETIA
S/O- LATE PHANINDRA CHETIA
R/O- ALUN NAGAR
DEMOW
PO AND PS- DEMOW
DIST.-SIVASAGAR
ASSAM
PIN- 785662.
27: TANKESWAR MOHAN
S/O- DEHIRAM MOHAN
R/O- QTR NO 576/IV/C
BVFC COLONY
NAMRUP
PO- PARBATPUR-786623
PS- NAMRUP
DIBRUGARH
ASSAM.
28: NITYA NANDA BHATTACHARYYA
S/O- CHANDRA NATH BHATTACHARYYA
R/O- QTR NO 678/II/C
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP DIST.-DIBRUGARH
ASSAM
29: KHAGEN HANDIQUE
S/O- LATE MOHAN CH. HANDIQUE
R/O- QTR NO 540/III/C
BVFC COLONY
NAMRUP
PO- PARBATPUR
PS- NAMRUP
DIBRUGARH
PIN-786623
ASSAM.
30: TANKESWAR GOGOI
S/O- MUNIN GOGOI
Page No.# 8/87
R/O- HAPJAN CHARIALI
TARATALI VILLAGE
PO- KOMAR GAON
PS- NAMRUP
DIST.- DIBRUGARH
PIN-786614
ASSAM
31: BULAN BORGOHAIN
S/O- LATE KULADHAR BORGOHAIN
S/O- QTR NO 495/II/A
BVFC COLONY
NAMRUP
PO- PARBATPUR
PS- NAMRUP
DIST.-DIBRUGARH
PIN-786623
ASSAM
32: MUKUT PHUKAN
S/O- LATE JOGOT CHANDRA PHUKAN
QTR NO 522/III/C
BVFC COLONY
NAMRUP
PO- PARBATPUR
PS- NAMRUP
DIBRUGARH
PIN-786623 ASSAM.
33: DINESH CHETIA
S/O- LATE JIBA KANTA CHETIA
R/O- QTR NO 479/III/A
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
34: JYOTISH CHANDRA TALUKDAR
S/O- LATE PHAGUNA RAM TALUKDAR
R/O- QTR NO 298/III/C
BVFC COLONY
NAMRUP
PO- PARBATPUR-786623
PS- NAMRUP
Page No.# 9/87
DIST.-DIBRUGARH
ASSAM
35: KRISHNA KONWAR
S/O- LATE POWAL CHANDRA KONWAR
R/O- SAMANNAY NAGAR
KHANIKAR
P.S AND DIST.-DIBRUGARH
ASSAM
PIN- 786003
36: CHANDRA CHALIHA
S/O- LATE PURNENDRA CHALIHA
R/O- DOLONG GAON
NAMRUP
PO- PARBATPUR
PS- NAMRUP
PIN-786623
DIST.-DIBRUGARH
ASSAM
37: MUHI RAM BARUAH
S/O- LATE TEPURAM BARUAH
R/O- QTR NO 118/III/B
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
38: HIRA NATH GOGOI
S/O- LATE GONESWAR GOGOI
R/O- QTR NO 656/III/F
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIBRUGARH
ASSAM.
39: BROJENDRA NATH GOGOI
S/O- LATE THANIRAM GOGOI
R/O- QTR NO 16/IV/D
BVFC COLONY
Page No.# 10/87
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
40: HIRA KANTA BARUAH
S/O- LATE CHANIRAM BARUAH
R/O- PHATIKACHOWA ABHOIPURIA GAON
MORAN NATUN NAGAR
RUDRA SINGHA PATH
PO- DIKHARI
MORAN
PS- MORAN
DIST.-DIBRUGARH
ASSAM
PIN- 785675
41: MOHENDRA SONOWAL
S/O- LOMBODHAR SONOWAL
R/O- QTR NO 170/IV/E
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM.
42: VIRENDRA DUTTA
S/O- BALWANT RAI DUTTA
R/O- QTR NO 427/II/C
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
43: BHABA GOGOI
S/O- LATE MULESWAR GOGOI
R/O- PANIDORIA NAGA GAON
PO- PARBATPUR
PIN-786623
Page No.# 11/87
PS- NAMRUP
DIBRUGARH
ASSAM
44: LUTFUR RAHMAN
S/O- LATE MAZNUR ALI
R/O-QTR NO 119/I/B
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
45: ARUN GOGOI
S/O- LATE TANURAM GOGOI
R/O- QTR NO 176/IV/E
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
46: RENU CHETIA BORAH
W/O- LATE GHANA KANTA CHETIA
R/O- QTR NO 34/III/B
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN- 786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM.
47: JUGAL CHANDRA BAISHYA
S/O- LATE NARESWAR BAISHYA
R/O- QTR NO 195/1I/A
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
Page No.# 12/87
DIST.-DIBRUGARH
ASSAM
48: UDAY CHANDRA TALUKDAR
S/O LATE KANURAM TALUKDAR
R/O- QTR NO 131/II/C
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN- 786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM.
49: MEGH PRASAD PRADHAN
S/O LATE BALA RAM PRADHAN
R/O- BORBIL NO-1
BISHNU RABHA PATH
BY LANE-1
NEAR NARAYANA GARRAGE
PO AND P.S- DIGBOI
PIN- 786171
DIST.- TINSUKIA
ASSAM.
50: DIGANTA BORDOLOI
S/O- LATE CHENIRAM BORDOLOI
R/O- TARAJAN GAYON GAON
BY LANE-1
BORA CHUK
BORDOLOI AAWAS
PO AND PS AND DIST.- JORHAT
PIN-785001
ASSAM.
51: KUSHAL KONWAR
S/O- LATE LOHARAM KONWAR
R/O- KAMALABARI HUKUTA GAON
PO AND PS- DULIAJAN
PIN-786602
DIST.-DIBRUGARH
ASSAM.
52: SUSHIL CHANDRA SAIKIA
Page No.# 13/87
S/O- LATE CHENIRAM SAIKIA
R/O- SALIBASHA TINIALI BANGALI GAON
CHURCH ROAD
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM.
53: ZAHIR UDDIN AHMED
S/O- LATE KAMAL UDDIN
R/O- QTR NO 481/III/A
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM.
54: PRADIP DUARI
S/O LATE BENUDHAR DUARI
R/O- QTR NO 500/III/C
BVFC COLONY
NAMRUP
PO- PARBATPUR PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
55: BUBUL BARUAH
S/O- SAKHIDHAR BARUAH
R/O- QTR NO 445/III/A
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
56: JOGAT CHANDRA CHUTIA
Page No.# 14/87
S/O- LATE LILESWAR CHUTIA
R/O- QTR NO 135/II/A
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIBRUGARH
ASSAM.
57: PROBIN KUMAR BORTHAKUR
S/O- LATE BIPIN CHANDRA BORTHAKUR
R/O- QTR NO 154/III/E
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIBRUGARH
ASSAM
58: PRONOB KUMAR SAIKIA
S/O- LATE BOLURAM SAIKIA
R/O- QTR NO 536/III/C
BVFC COLONY
NAMRUP
PO- PARBATPUR PIN-786623
PS- NAMRUP
DIST-DIBRUGARH
ASSAM.
59: REBA KANTA GOGOI
S/O- LATE GHANA KANTA GOGOI
R/O- QTR NO 54/III/B
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM.
60: UMA KANTA DAS
S/O- LATE MALIRAM DAS
R/O- QTR NO 427/I/A
BVFC COLONY
NAMRUP
PO- PARBATPUR
Page No.# 15/87
PIN-786623 PS- NAMRUP
DIST.-DIBRUGARH
ASSAM
VERSUS
THE UNION OF INDIA AND 5 ORS
MINISTRY OF LABOUR AND EMPLOYMENT, REPRESENTED BY
SECRETARY, SHRAM SHAKTI BHAWAN, RAFI MARG,NEW DELHI- 110001.
2:THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA BHAVISHYA
NIDHI BHAWAN
14
BHIKAJI CAMA PLACE
NEW DELHI- 110066
3:THE REGIONAL PROVIDENT FUND COMMISSIONER
NORTH EAST REGION
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHANGAGARH
GUWAHATI
ASSAM
PIN- 781005
4:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
TINSUKIA
PIN- 786125
5:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
NAMRUP
P.O.- PARBATPUR
DIST- DIBRUGARH
PIN- 786623
6:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
EMPLOYEES PROVIDENT FUND TRUST NAMRUP
P.O.- PARBATPUR
DIST- DIBRUGARH
PIN- 78662
Advocate for the Petitioner : MR A DASGUPTA, MR. P MAZUMDER,MS B DAS,MR S
CHAUHAN
Advocate for the Respondent : DY.S.G.I., MR B DAS(R2,3,4),MRS. A
Page No.# 16/87
CHAKRABORTY(R2,3,4),MR. S K CHAKRABORTY(R2,3,4),MR. P K ROY(R2,3,4),MR. S J
SARMAH(R6),MR D CHUTIA(R5),MS J SARMAHC.G.C,SC, PF
Linked Case : I.A.(Civil)/72/2026
THE CENTRAL PROVIDENT
THE EMPLOYEES PROVIDENT FUND ORGANISATION FUND
COMMISSIONER AND ANR
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
14
BHIKAJI CAMA PLACE
NEW DELHI- 110066
2: THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
G.S. ROAD
BHANGAGARH
GUWAHATI - 780005
VERSUS
ABDUL HAMID SHEIKH AND 67 ORS
S/O LT. KAMAR UDDIN MUNSHI
R/O CHATIBORGAON
P.O.- DHALIGAON
DIST- CHIRANG
PIN-783385
ASSAM
2:KUNJA MOHAN ROY
LT. HARAKANTA ROY
RESIDENT OF VILLAGE BAKHARAPARA PART-2
WARD NO.23
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
3:MANORANJAN DAS
SON OF LT. CHITTA RANJAN DAS
RESIDENT OF HOUSE NO. 32
BISHNU RABHA PATH
VILLAGE- BAMUNPARA
Page No.# 17/87
LOKHRA
DISTRICT- GUWAHATI-1
PIN- 781034
ASSAM
4:MUKTIDHAR SARMA
SON OF LT. MAHIDHAR SARMA
RESIDENT OF VILLAGE BALEN ROY PATH
DHALIGAON
DISTRICT- PIN-783385
ASSAM. BONGAIGAON
5:KRISHNA KANT. MILI
SON OF DURGESWAR MILI
RESIDENT OF VILLAGE BARBARI MAHATMA GANDHI PATH
P.O.- HENGRABARI
DISTRICT- KAMRUP (M)
PIN-781036
ASSAM
6:RAMA KANTA BARMAN
SON OF LT. JEWRAM BARMAN
RESIDENT OF HOUSE NO. 68
WARD NO. 13
LOKHRA
DISTRICT-KAMRUP (M)
GUWAHATI
PIN- 781040
ASSAM
7:AZMAL HUSSAIN
SON OF LT. AZIZUR RAHMAN
RESIDENT OF HOUSE NO. 80
F.A. AHMED NAGAR
PURAN BASTI
SIXMILE
P.O.- KHANAPARA
DISTRICT- KAMRUP(M)
GUWAHATI
PIN- 781022
ASSAM
8:DIPEN KUMAR SARMA
SON OF LT. HARISH CHANDRA SARMA
RESIDENT OF HOUSE NO. 92
SANTIPUR HILL SIDE
PNGB ROAD
P.0
Page No.# 18/87
BHARALUMUKH
DISTRICT-KAMRUP(M)
GUWAHATI
PIN- 781009
ASSAM
9:ABDUL HAMID PARAMANIK
SON OF LT. JURAN ALI PRAMANIK
RESIDENT OF VILLAGE BARTALOWA
P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM
10:MD. BASER ALI
SON OF LT. MAKRAM ALI
RESIDENT OF VILLAGE SATIBORGAON
KAJALGAON
P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM
11:AMULYA CHARAN DAS
SON OF LT. RATNESWAR DAS
RESIDENT OF VILLAGE BAKHRAPARA
WARD NO. 21
DISTRICT- BONGAIGAON
PIN 783380 ASSAM
12:UJJALA SEN
DAUGHTER LT. JOGENDRA CHAKRABORTY
NATH RESIDENT OF WARD NO.9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
13:MADHAB CHANDRA TALUKDAR
SON OF LT. DINA BANDHU TALUKDAR
RESIDENT OF VILLAGE BHAKRAPARA NO.1
WARD NO. 21
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
Page No.# 19/87
14:MD. MASADAT ALI
SON OF LT. ABDUL MOTLEB
RESIDENT OF VILLAGE UJANPARA
DOLAIGAON
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
15:NABA KUMAR DAS
SON LT. PRAHLAD CHANDRA DAS
RESIDENT OF VILLAGE METUAKUCHI
BHAKTARKUR
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 781301 ASSAM
16:DIBENDRA CHANDRA RAY
SON OF LT. MAYA RAM RAY
RESIDENT OF HOUSE NO.23
WARD NO. 23
BHAKRAPARA PART-2
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
17:BABUL CHANDRA MONDAL
SON OF LT. JITENDRA CHANDRA MONDAL
RESIDENT OF HOUSE NO. 37/16
NATUNPARA MISSION ROAD
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
18:ABDUL KARIM AHMED
RESIDENT OF WARD NO.13
GARU NANAK NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
19:BALEN CHANDRA TAHABILDER
SON OF LT. SARBA NANDA TAHABILDER
RESIDENT OF WARD NO. 20
Page No.# 20/87
BAKHRAPARA PART-1
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
20:ASHIT BARMAN CHOUDHURY
SON OF LT. BISWESWAR CHOUDHURY
RESIDENT OF HOUSE NO. 91/A
WARD NO. 9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
21:KAMINI BRAHMA
SON OF LT. SUNILAL BRAHMA
RESIDENT OF WARD NO. 5
MAIBONG NWGWR
P.O.- KOKRAJHAR
DISTRICT- KOKRAJHAR
PIN- 783370
ASSAM
22:NIREN CHANDRA DAS
SON OF LT. UZMA RAM DAS
RESIDENT OF NEAR CHILARAI STADIUM
P.O.- BONGAIGAION
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
23:SANKAR LAL DAS
SON OF NANI GOPAL DAS
RESIDENT OF HOUSE NO. 17
SNEHA LATA BHAWAN
VIP COLONY
BOC GATE
P.O- BONGAIGAION
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
24:SAMESH BASUMATARY
SON OF LT. MAHANSING BASUMATARY
RESIDENT OF WARD NO. 4
HOUSE NO. 1266
Page No.# 21/87
GWJWNPURI
1 NO. P.O.- CHAPAGURI
DISTRICT- CHIRANG
PIN- 783380
ASSAM
25:SHYAM CHANDRA SARKAR
SON OF KARTIK CH. SARKAR
RESIDENT OF SHIVAM NAGAR
NORTH BONGAIGAION
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
26:LUREN CHANDRA ROY
SON OF LT. GANYA PRASAD ROY
RESIDENT OF NEAR DEEO OFFICE
BONGAIGAION
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
27:KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
P.O.- SARUPATHAR TOWN
NEAR SDO OFFICE
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM
28:NRIPENDRA CH. CHOUDHURY
SON OF LT. DINESWAR CHOUDHURY
RESIDENT OF MAJPARA
DOLAIGAON
P.O..- BONGAIGAION
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
29:KAMALA KANTA ROY
SON OF LT. RAMESH CHANDRA ROY
RESIDENT OF WARD NO. 24
BAGESWAR PARA
BAKHRAPARA PART 2
P.O.- BONGAIGAION
Page No.# 22/87
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
30:AJIT KUMAR CHAKRAVARTY
SON OF LTD. SUBODH CHAKRAVARTY
RESIDENT OF VILLAGE JYOTINAGAR
NORTH BONGAIGAON
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
31:GOPINATH DAS
SON OF LT. DHARANI DHAR DAS
RESIDENT OF WARD NO. 14
BAKHRAPARA
P.O..- BONGAIGAON
11 DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
32:JITENDRA NATH DAS
SON OF LT. DAMODAR DAS
RESIDENT OF WARD NO.21
NEAR HARI MANDIR
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
33:PHUKAN CHANDRA BARMAN
SON OF LT. CHANDRA KANTA BARMAN
RESIDENT OF WARD NO.20
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
34:MAHINDRA NATH ROY
SON OF LT. LALIT CHANDRA ROY
RESIDENT OF WARD NO.9
P.O.- GAURIPUR
DISTRICT- DHUBRI
PIN- 783331
ASSAM
Page No.# 23/87
35:MOSADDEQUE ALFARUQUE
SON OF LT. ABDUL MASUD ALFARUQUE
RESIDENT OF WARD NO. 7
N.S. ROAD
NEW MARKET
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783301
ASSAM
36:TANGKARESH DAS
SON OF RATNESWAR DAS
RESIDENT OF HOUSE NO. 17
WARD NO. 24
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
37:MINATI KARMAKAR
DAUGHTER LT. PRAN GOPAL KARMAKAR
RESIDENT OF WARD NO.15
COLLEGE ROAD
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
38:DIMBESWAR BARMAN
SON OF LT. BISWANATH BARMAN
RESIDENT OF DIGDARI
P.O..- KAKRAGAON
DISTRICT- BONGAIGAON
PIN- 783372
ASSAM
39:NARAYAN CH. KAKOTI
SON OF LT. DEBESWAR KAKOTI
RESIDENT OF WARD NO. 4
MILONPUR
P.O..- PATHSALA
DISTRICT- BAJALI
PIN-781325
ASSAM
40:ABDUL MATLEB ALI
SON OF DEWAN ALI MUNSHI
Page No.# 24/87
RESIDENT OF KHALILPUR
BIDYAPARA PT2
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783324
ASSAM
41:CHANCHAL KUMAR SAHA
SON OF LT. DWIJENDRA LAL SAHA
RESIDENT OF WARD NO. 25
SALBARI
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
42:ABDUL HYE SARKAR
SON OF RAMJAN ALI SARKAR
RESIDENT OF WARD NO. 14
PRAGATI NAGAR
P.O..- KHALILPUR
DISTRICT- DHUBRI
PIN- 783325
ASSAM
43:PRABIR KUMAR SHARMA
SON OF LT. MADHAB CHANDRA SARMA
RESIDENT OF WARD NO.-03
BAKHRAPARA PART-2
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
44:RAM KRISHNA CHOUDHURY
SON OF LT. GOPINATH CHOUDHURY
RESIDENT OF MILON NAGAR
BIDYAPUR
P.O..- SIMLAGURI
DISTRICT- BARPETA
PIN- 781313
ASSAM
45:PARTHA SARATH PRAMANIK
SON OF GOPINATH PRAMANIK
RESIDENT OF WARD NO. 2
P.O..- ABHYAPURI
DISTRICT- BONGAIGAON
Page No.# 25/87
PIN- 783384
ASSAM
46:DHANANJOY OJAH
SON OF LT. JAGABANDHU OJAH
RESIDENT OF WARD NO. 13
P.O..- SUNDARIDIA KALAYAHATI
DISTRICT- BARPETA
PIN- 781314
ASSAM
47:RATNESWAR TALUKDAR
SON OF LT. MAHENDRA TALUKDAR
RESIDENT OF JAPARKUCHI
MAHAT NAGAR
DISTRICT- NALBARI
PIN- 781334
ASSAM
48:JAGDISH BARMAN
SON OF SUSHIL MOHAN BARMAN
RESIDENT OF WARD NO. 14
DOLAIGAON
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
49:MANORANJAN DEURI
SON OF LT. GHANADSHYAM DEURI
RESIDENT OF MOUTUPURI
P.O..- HOWLY
DISTRICT- BARPETA
PIN- 781316
ASSAM
50:BUJAN ALI
SON OF LT. ALIMSHA ALI
RESIDENT OF WARD NO. 8
BYE LANE3
JYOTINAGAR
DISTRICT- NALBARI
PIN-781335
ASSAM
51:HIRANYA KUMAR BRAHMA
SON OF LT. MOTILAL BRAHMA
RESIDENT OF SILPOTAGAON
Page No.# 26/87
P.O..- KAJALGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM
52:DILIP DUTTA
SON OF LT. MANIK DUTTA
RESIDENT OF TARAJAN GAYANGAON
BORACHUK JORHAT
DISTRICT-JORHAT
PIN- 785001
ASSAM
53:KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
SARUPATHAR TOWN
SARUPATHAR
GOLAGHAT
P.O. GOLAGHAT
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM
54:SARBESWAR PATHAK
SON OF LT. MATI RAM PATHAK
RESIDENT OF HOUSE NO. 35
LAKHI MANDIR PATH
LUIT PATH BYLANE- 1 LALMATI GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781029
ASSAM
55:NIREN DEORI
SON OF LT. LABHESWAR DEORI
RESIDENT OF LESIAGAON KALIMONDIR PATH
PATORKUCHI
BASISTHA CHARIALI
DISTRICT-KAMRUP(M)
PIN-781029
ASSAM. GUWAHATI
56:BARUN KUMARSAHARIA
SON OF LT. PITAMBAR SAHARIA
57. RESIDENT OF WARD NO.8
SANKAR NAGAR
MANGALDAI
DARRANG
Page No.# 27/87
DISTRICT- DARRANG
PIN- 784125
ASSAM
57:SUNAHAR ALI
SON OF LT. SAFICUL HAQUE
RESIDENT OF WARD NO.2
HATMENT ROAD SARALKHA ROAD
SETTLEMENT ROAD
KARIMGANJ
DISTRICT- KARIMGANJ
PIN- 788712
ASSAM
58:RATI RAM BAGLARY
SON OF LT. NAOUN CHANDRA BAGLARY
RESIDENT OF KACHARIGAON
KATHIATOLI CHARIALI
KAMPUR
NAGAON
DISTRICT- NAGAON
PIN- 782427
ASSAM
59:DHANESHWAR DAS
SON OF LT. MOHAN CHANDRA DAS
RESIDENT OF HOUSE NO.2
TETELIA
NEAR SOMNATH MANDIR
GOTANAGAR
GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781011
ASSAM
60:MATI RAM DEKA
SON OF LT. NABIN CHANDRA DEKA
RESIDENT OF HOUSE NO. 7
NAMGARH PATH
DARAKA NAGAR
KHANAPARA
61. 17 GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781022
ASSAM
61:AKAN CHANDRA NATH
SON OF LT. GHANA KANTA NATH
Page No.# 28/87
RESIDENT OF HOUSE NO. 10/A
FLAT NO. 301/B
BASISTHA ENCLAVE
BASISTHAPUR BYELANE NO.2
BELTOLA
GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781028
62:BONTI KAKOTI
DAUGHTER OF LT. ABANI HAZARIKA
WIFE OF MR. BIDYA KAKOTI
RESIDENT OF HOUSE NO.9
BYE LANE KRISHNACHURA LOKHRA
PATH GUWAHATI
BAMUNPARA
DISTRICT- KAMRUP(M)
PIN- 781040
ASSAM
63:BISWAJIT DAS
SON OF LT. AUROBINDO KR. DAS
RESIDENT OF NIGHTINGLE APARTMENT B 404
NORTH HARBOURGAON
P.O. KHUTIKATIA
NAGAON
DISTRICT- NAGAON
PIN- 782002
ASSAM
64:ANANDA CHANDRA NATH
SON OF LT. PADMA KANTA NATH
RESIDENT OF BANK COLONY RAZAGAON
RAHA
NAGAON
P.O..- RAHA
DISTRICT- NAGAON
PIN- 782103
ASSAM
65:CHAKRADHAR BARMAN
SON OF LT MADHAB CHANDRA BARMAN
RESIDENT OF ABHOYPUR
AMINGAON
KAMRUP
P.O..- AMINGAON
DISTRICT- KAMRUP
PIN- 781031
Page No.# 29/87
ASSAM
66:THE UNION OF INDIA
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001
67:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
NEW DELHI) CORE-2
SCOPE COMPLEX
7
INSTITUTIONAL AREA
LODHI ROAD
NEW DELHI- 110003
68:INDIAN OIL CORPORATION LIMITED BONGAIGAON REFINERY
DISTRICT- CHIRANG
PIN- 783385
ASSAM
------------
Advocate for : MR. P K ROY
Advocate for : MR A DASGUPTA appearing for ABDUL HAMID SHEIKH AND 67
ORS
Linked Case : I.A.(Civil)/4215/2025
THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
14
BHIKAJI CAMA PALACE
NEW DELHI-110066
2: THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
G.S. ROAD
BHANGAGARH
GUWAHATI - 780005.
VERSUS
Page No.# 30/87
SHYAM SUNDAR KALITA AND 38 ORS
S/O LATE UPENDRA NATH KALITA
R/O JYOTINAGAR BAMUNIMAIDAM
GUWAHATI 781021
2:NARAYAN GOSWAMI
SON OF LATE UDAY CH. GOSWAMI
RESIDENT OF ANANDA NAGAR
BYE LANE -1
HOUSE NO.2
NOONMATI
GUWAHATI- 20
3:BHUPEN CH KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF HOUSE NO.6
NEAR MODERN H.S.
BAISHNAV DEVI PATH
2 NO. MATHGHORIA
GUWAHATI-20.
4:ARNAB KHAUND
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.
5:CHANDAN SARMA
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.
6:CHAITANYA KR SARMA
SON OF LATE KHAGENDRA NATH SARMA
RESIDENT OF HOUSE NO.7
RUPALIM NAGAR
LANKESWAR
GUWAHATI-14.
7:HEMANTA KR BARUAH
SON OF LATE INDIBAR BARUAH
RESIDENT OF HOUSE NO. 72B PUB SARANIA MAIN ROAD
Page No.# 31/87
P.O.- SILPUKHURI
GUWAHATI-03.
8:AJIT KR DEORI
SON OF LATE PRAFULLA KUMAR DEORIRESIDENT OF NARENGI HOUSING
COLONY
HOUSE NO. A/45
BYE LANE NO.04
GUWAHATI -26.
9:BASISTHA RAM KALITA
SON OF LATE SUKU RAM KALITA
RESIDENT OF HOUSE NO. 163
BIRKUCHI
RAGHUNATH CHOUDHURY PATH
GUWAHTI-26.
10:UDHAB CH DAS
SON OF LATE BANGSHI DHAR DAS
RESIDENT OF HOUSE NO.10
FULESWARI PATH
BISHNU RABHA NAGAR
NOONMATI
GUWAHATI
11:AMAL CH LAHKAR
SON OF LATE UMESH CH. LAHKAR
RESIDENT OF HOUSE NO.15
MOTHER TERASA ROAD
AMAR PATH
GEETA NAGAR
GUWAHATI -24.
12:BISHYA NATH KALITA
SON OF LATE THANESWAR KALITA
RESIDENT OF HOUSE NO. 58
PUB JYOTINAGAR
GUWAHATI-20.
13:NIRENDRA NATH BORO
SON OF LATE SANIBAR BORO
RESIDENT OF HOUSE NO. 5
A.K. DEB ROAD
ANNADA DAIMARI PATH
BYE LANE NO. 1
GANESHPARA
GUWAHATI 25.
Page No.# 32/87
14:MUKUT DATTA
SON OF LATE HARENDRA NATH DUTTA
RESIDENT OF BONDA
TIWA PATH
HOUSE NO. 29
NARENGI
GUWAHATI 26
15:MUKUL CH DEKA
SON OF LATE DHIRESWAR DEKA
RESIDENT OF 2 NO. MATHGHARIA
PRAGATI NAGAR
NOONMATI
GUWAHATI -2
16:KAMAL KALITA
SON OF LATE N.R. KALITA
RESIDENT OF HOUSE NO.60
PUB JYOTINAGAR
BYE LANE-11
NOONMATI
GUWAHATI -20.
17:DILIP KR GOSWAMI
SON OF LATE ANANTA NARAYAN GOSWAMI
RESIDENT OF FLATE NO. 5D
ARATI PLAZA
OPP. GAUHATI COMMERCE COLLEGE
CHANDMARI
GUWAHATI 03
18:RAJIB BHUYAN
SON OF LATE KHAGESWAR BHUYAN
RESIDENT OF HOUSE NO.9
SARBUDAY NAGAR
CHANDMARI
P.O.- BAMUNIMAIDAM
GUWAHATI-21.
19:DILIP KUMAR GOSWAMI
SON OF LATE MOHESWAR GOSWAMI
RESIDENT OF HOUSE NO.5
PUB JYOTI NAGAR
P.O. BAMUNIMAIDAM
GUWAHATI 21.
20:JAYANTA KALITA
SON OF LATE KHAGEN CH. KALITA
Page No.# 33/87
RESIDENT OF MOTI RESIDENCY
BISHNURABHA NAGAR
NOONMATI
GUWAHATI -20.
21:HITESH CH BARMAN
SON OF LATE BASO RAM BARMAN
RESIDENT OF HOUSE NO.09
PURBACHAL PATH
P.O.- NARENGI
GUWAHATI -26
22:DILIP KAKATI
SON OF LATE BHUDEV CH. DAS
RESIDENT OF CHOONSALI
SATYEN BORO PATH
BYE LANE- 2
HOUSE NO. 03
NOONMATI
GUWAHATI-20
23:IMRAM HUSSAIN
SON OF LATE AKBARI ALI
RESIDENT OF SRIMANTAPUR MAZID ROAD
HOUSE NO. 05
BYE LANE NO.4
GUWAHATI-32
24:UMESH CH DAS
SON OF LATE GANERAM DAS
RESIDENT OF HOUSE NO.03
SAMANNAY PATH NARENGI
GUWAHATI- 26.
25:MUKUT SARMA
SON OF LATE LAKSHMI KANTA SARMA
RESIDENT OF SATGAON MAIN ROAD
DAAL MILL
MILAN PATH
HOUSE NO.70
GUWAHATI -71.
26:SATYA NATH PATOWARI
SON OF LATE BUDDHI RAM PATOWARY
RESIDENT OF BAIHATA CHARAILI
P.O. P.S.- BAIHATA CHARAILI
27:HARI PADA KAKATI
Page No.# 34/87
SON OF LATE BHRIGURAM KAKATI
RESIDENT OF JATIA
HOUSE NO. 33
RUPATION PATH
KAHILIPARA
GUWAHATI-19
28:MANASH BHUYAN
SON OF LATE ANANTA RAM BHUYAN RESIDENT OF ROYEL CHERRY
ENCLAVE
2ND FLOOR
NOONMATI
MASHJID ROAD
NOONMATI
GUWAHATI 20.
29:BIREN KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF 2 NO. MATHGHARIA
BAISHNODEVI PATH
HOUSE NO. 03
GUWAHATI- 20.
30:TANKESWAR NATH
SON OF LATE THANESWAR NATH
RESIDENT OF BIJAY NAGAR
NOONMATI
GUWAHATI 20.
31:DULAL SARMA
SON OF LATE ARUN CH. SARMA
RESIDENT OF SATGAON
JYOTI REKHA PATH
HOUSE NO. 05
GUWAHATI 71
32:PRAFULLA KALITA
SON OF LATE TARANI KALITA
RESIDENT OF HOUSE NO. 38
BYE LANE NO. 03
EAST JYOTI NAGAR
BAMUNIMAIDAM
GUWAHATI -21
33:JANANTA MAZUMDAR
SON OF LATE SURANJAN MAZUMDAR
RESIDENT OF HOUSE NO. 35A 1ST FLOOR
SARBODOY NAGAR
Page No.# 35/87
R.G. BARUA ROAD
GUWAHATI- 21.
34:MOBARAK ALI
SON OF LATE MOHAMMAD ALI
RESIDENT OF HOUSE NO. 08
PRAGATI NAGAR
SATGAON
P.O.- UDAYAN VIHAR
GUWAHATI -71
35:KHANIN BAYAN
SON OF LATE KUMUD CH. BAYAN
RESIDENT OF HOUSE NO. 10
PUB SIVA NAGAR
VIP ROAD
MAZGINE
GUWAHATI 71.
36:RAMESHWAR KALITA
SON OF LATE SATYA RAM KALITA
RESIDENT OF HOUSE NO. 50
JYOTI NAGAR
NOONMATI GUWAHATI- 20.
37:UNION OF INDIA
MINISTRY OF LABOUR AND EMPLOYMENT
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001
38:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
NEW DELHI) CORE-2
SCOPE COMPLEX
7
INSTITUTIONAL AREA
LODHI ROAD
NEW DELHI- 110003.
39:INDIAN OIL CORPORATION LIMITED
GUWAHATI REFINERY
NOONMATI
GUWAHATI
PIN-781020
Page No.# 36/87
------------
Advocate for : MR. P K ROY
Advocate for : MR A DASGUPTA appearing for SHYAM SUNDAR KALITA AND 38
ORS
Linked Case : WP(C)/5823/2025
SHYAM SUNDAR KALITA AND 35 ORS.
SON OF LATE UPENDRA NATH KALITA
RESIDENT OF JYOITINAGAR
BAMUNIMAIDAM
GUWAHATI- 781021.
2: NARAYAN GOSWAMI
SON OF LATE UDAY CH. GOSWAMI
RESIDENT OF ANANDA NAGAR
BYE LANE -1
HOUSE NO.2
NOONMATI
GUWAHATI- 20
3: BHUPEN CH KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF HOUSE NO.6
NEAR MODERN H.S.
BAISHNAV DEVI PATH
2 NO. MATHGHORIA
GUWAHATI-20.
4: ARNAB KHAUND
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.
5: CHANDAN SARMA
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.
6: CHAITANYA KR SARMA
Page No.# 37/87
SON OF LATE KHAGENDRA NATH SARMA
RESIDENT OF HOUSE NO.7
RUPALIM NAGAR
LANKESWAR
GUWAHATI-14.
7: HEMANTA KR BARUAH
SON OF LATE INDIBAR BARUAH
RESIDENT OF HOUSE NO. 72B PUB SARANIA MAIN ROAD
P.O.- SILPUKHURI
GUWAHATI-03.
8: AJIT KR DEORI
SON OF LATE PRAFULLA KUMAR DEORIRESIDENT OF NARENGI HOUSING
COLONY
HOUSE NO. A/45
BYE LANE NO.04
GUWAHATI -26.
9: BASISTHA RAM KALITA
SON OF LATE SUKU RAM KALITA
RESIDENT OF HOUSE NO. 163
BIRKUCHI
RAGHUNATH CHOUDHURY PATH
GUWAHTI-26.
10: UDHAB CH DAS
SON OF LATE BANGSHI DHAR DAS
RESIDENT OF HOUSE NO.10
FULESWARI PATH
BISHNU RABHA NAGAR
NOONMATI
GUWAHATI
11: AMAL CH LAHKAR
SON OF LATE UMESH CH. LAHKAR
RESIDENT OF HOUSE NO.15
MOTHER TERASA ROAD
AMAR PATH
GEETA NAGAR
GUWAHATI -24.
12: BISHYA NATH KALITA
SON OF LATE THANESWAR KALITA
RESIDENT OF HOUSE NO. 58
PUB JYOTINAGAR
GUWAHATI-20.
Page No.# 38/87
13: NIRENDRA NATH BORO
SON OF LATE SANIBAR BORO
RESIDENT OF HOUSE NO. 5
A.K. DEB ROAD
ANNADA DAIMARI PATH
BYE LANE NO. 1
GANESHPARA
GUWAHATI 25.
14: MUKUT DATTA
SON OF LATE HARENDRA NATH DUTTA
RESIDENT OF BONDA
TIWA PATH
HOUSE NO. 29
NARENGI
GUWAHATI 26
15: MUKUL CH DEKA
SON OF LATE DHIRESWAR DEKA
RESIDENT OF 2 NO. MATHGHARIA
PRAGATI NAGAR
NOONMATI
GUWAHATI -2
16: KAMAL KALITA
SON OF LATE N.R. KALITA
RESIDENT OF HOUSE NO.60
PUB JYOTINAGAR
BYE LANE-11
NOONMATI
GUWAHATI -20.
17: DILIP KR GOSWAMI
SON OF LATE ANANTA NARAYAN GOSWAMI
RESIDENT OF FLATE NO. 5D
ARATI PLAZA
OPP. GAUHATI COMMERCE COLLEGE
CHANDMARI
GUWAHATI 03
18: RAJIB BHUYAN
SON OF LATE KHAGESWAR BHUYAN
RESIDENT OF HOUSE NO.9
SARBUDAY NAGAR
CHANDMARI
P.O.- BAMUNIMAIDAM
GUWAHATI-21.
Page No.# 39/87
19: DILIP KUMAR GOSWAMI
SON OF LATE MOHESWAR GOSWAMI
RESIDENT OF HOUSE NO.5
PUB JYOTI NAGAR
P.O. BAMUNIMAIDAM
GUWAHATI 21.
20: JAYANTA KALITA
SON OF LATE KHAGEN CH. KALITA
RESIDENT OF MOTI RESIDENCY
BISHNURABHA NAGAR
NOONMATI
GUWAHATI -20.
21: HITESH CH BARMAN
SON OF LATE BASO RAM BARMAN
RESIDENT OF HOUSE NO.09
PURBACHAL PATH
P.O.- NARENGI
GUWAHATI -26
22: DILIP KAKATI
SON OF LATE BHUDEV CH. DAS
RESIDENT OF CHOONSALI
SATYEN BORO PATH
BYE LANE- 2
HOUSE NO. 03
NOONMATI
GUWAHATI-20
23: IMRAM HUSSAIN
SON OF LATE AKBARI ALI
RESIDENT OF SRIMANTAPUR MAZID ROAD
HOUSE NO. 05
BYE LANE NO.4
GUWAHATI-32
24: UMESH CH DAS
SON OF LATE GANERAM DAS
RESIDENT OF HOUSE NO.03
SAMANNAY PATH NARENGI
GUWAHATI- 26.
25: MUKUT SARMA
SON OF LATE LAKSHMI KANTA SARMA
RESIDENT OF SATGAON MAIN ROAD
DAAL MILL
MILAN PATH
Page No.# 40/87
HOUSE NO.70
GUWAHATI -71.
26: SATYA NATH PATOWARI
SON OF LATE BUDDHI RAM PATOWARY
RESIDENT OF BAIHATA CHARAILI
P.O. P.S.- BAIHATA CHARAILI
27: HARI PADA KAKATI
SON OF LATE BHRIGURAM KAKATI
RESIDENT OF JATIA
HOUSE NO. 33
RUPATION PATH
KAHILIPARA
GUWAHATI-19
28: MANASH BHUYAN
SON OF LATE ANANTA RAM BHUYAN RESIDENT OF ROYEL CHERRY
ENCLAVE
2ND FLOOR
NOONMATI
MASHJID ROAD
NOONMATI
GUWAHATI 20.
29: BIREN KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF 2 NO. MATHGHARIA
BAISHNODEVI PATH
HOUSE NO. 03
GUWAHATI- 20.
30: TANKESWAR NATH
SON OF LATE THANESWAR NATH
RESIDENT OF BIJAY NAGAR
NOONMATI
GUWAHATI 20.
31: DULAL SARMA
SON OF LATE ARUN CH. SARMA
RESIDENT OF SATGAON
JYOTI REKHA PATH
HOUSE NO. 05
GUWAHATI 71
32: PRAFULLA KALITA
SON OF LATE TARANI KALITA
RESIDENT OF HOUSE NO. 38
Page No.# 41/87
BYE LANE NO. 03
EAST JYOTI NAGAR
BAMUNIMAIDAM
GUWAHATI -21
33: JANANTA MAZUMDAR
SON OF LATE SURANJAN MAZUMDAR
RESIDENT OF HOUSE NO. 35A 1ST FLOOR
SARBODOY NAGAR
R.G. BARUA ROAD
GUWAHATI- 21.
34: MOBARAK ALI
SON OF LATE MOHAMMAD ALI
RESIDENT OF HOUSE NO. 08
PRAGATI NAGAR
SATGAON
P.O.- UDAYAN VIHAR
GUWAHATI -71
35: KHANIN BAYAN
SON OF LATE KUMUD CH. BAYAN
RESIDENT OF HOUSE NO. 10
PUB SIVA NAGAR
VIP ROAD
MAZGINE
GUWAHATI 71.
36: RAMESHWAR KALITA
SON OF LATE SATYA RAM KALITA
RESIDENT OF HOUSE NO. 50
JYOTI NAGAR
NOONMATI GUWAHATI- 20.
VERSUS
UNION OF INDIA AND 4 ORS.
MINISTRY OF LABOUR AND EMPLOYMENT
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001
2:THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
14
Page No.# 42/87
BHIKAJI CAMA PALACE
NEW DELHI-110066
3:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
G.S. ROAD
BHANGAGARH
GUWAHATI - 780005.
4:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
NEW DELHI) CORE-2
SCOPE COMPLEX
7
INSTITUTIONAL AREA
LODHI ROAD
NEW DELHI- 110003.
5:INDIAN OIL CORPORATION LIMITED
GUWAHATI REFINERY
NOONMATI
GUWAHATI
PIN-781020
------------
Advocate for : MR A DASGUPTA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS.
Linked Case : WP(C)/563/2026
PROBIN DEHINGIA AND 67 ORS
SON OF- THERASWAR DEHINGIA
RESIDENT OF PARBOTIPUR
WARD NO-12
PO AND PS. SONARI
PIN. 785690
DIST. CHARAIDEO
ASSAM.
2: HAFIJUL ISLAM
SON OF LATE ABDUL SAFI
RESIDENT OF QTR NO 533/II/C
BVFC COLONY
Page No.# 43/87
NAMRUP
PO. PARBATTPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN- 786623
3: RANJU KUMAR DAS
SON OF LATE ANIL KUMAR DAS
RESIDENT OF- QTR NO 448/III/C
BVFC COLONY
NAMRUP
PO. PARBATTPUR
PS. NAMRUP
DIBRUGARH
ASSAM
PIN-786623
4: HIRANYA HAZARIKA
SON OF LATE BENU REM HAZARIKA
RESIDENT OF QTR NO 65/III/B
BVFC COLONY
NAMRUP
PO. PARBATTPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.
5: GOPAL CHANDRA MILI
SON OF SONABAR MILI
RESIDENT OF QTR NO 609/III/F
BVFC COLONY
NAMRUP
PO. PARBATTPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
Page No.# 44/87
PIN-786623.
6: AKSHAYA KUMAR SINGH
SON OF LATE SHAHAZAD SINGH
RESIDENT OF RAJARSHI NAGAR
BHOJUBEER
PS AND DIST.- VARANASHI
UTTAR PRADESH
PIN-221002
7: KHIROD CHANDRA DAS
SON OF LATE AMBIKA DAS
RESIDENT OF -QTR NO 389/A/F
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIBRUGARH
ASSAM
PIN-786623.
8: PROMOD KUMAR SINGH
SON OF SRI RAJENDRA PAL SINGH
RESIDENT OF QTR NO 14/V/E
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
9: DIBYAJYOTI SEN
SON OF LATE PURNENDU KUMAR SEN
RESIDENT OF QTR NO 486/III/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP DIST.-DIBRUGARH
ASSAM
PIN- 786623.
Page No.# 45/87
10: MOHENDRA NATH BORAH
SON OF LATE MANIK CHANDRA BORAH
RESIDENT OF QTR NO 230/II/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST-DIBRUGARH
ASSAM
PIN-786623.
11: GIRIN CHANGMAI
SON OF-BETHARAM CHANGMAI
RESIDENT OF QTR NO 505/II/F
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN- 786623.
12: DIPEN DHADUMIA
SON OF LATE MATHANA DHADUMIA
RESIDENT OF BORDOLOI NAGAR
TINSUKIA
PO AND PS. TINSUKIA
DIST.-TINSUKIA
ASSAM
PIN-786125.
13: PRADIP KUMAR KALITA
SON OF LATE ADIRAM KALITA
RESIDENT OF QTR NO 348/II/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
Page No.# 46/87
14: BHABA KANTA GOGOI
SON OF LATE BHUGESWAR GOGOI
RESIDENT OF QTR NO 538/III/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
15: DILIP KUMAR BORAH
SON OF KANTHIRAM BORAH
RESIDENT OF QTR NO 421/II/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
16: JITU KUMAR BHUYAN
SON OF NILAMBAR BHUYAN
RESIDENT OF NIGAM VILLAGE
PO. NIGAM
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
17: AJIT KUMAR SHARMA
SON OF LATE UPENDRA NATH SHARMA
RESIDENT OF DILLIGHAT FACTORY TINIALI
NO.1 DILLIGIHAT GAON
PO. PARBATPUR
PS-NAMRUP
DIST- DIBRUGARH
ASSAM
PIN-786623.
Page No.# 47/87
18: NIYONGESWAR SONOWAL
SON OF LATE PADMESWAR SONOWAL
RESIDENT OF KHERMIA VILLAGE
PO. PARBATPUR
PS. NAMRUP
DIBRUGARH
ASSAM
PIN-786623.
19: SIDDARTHA GHOSH
SON OF LATE B.N. GHOSH
RESIDENT OF QTR NO 92/B/II
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST-DIBRUGARH
ASSAM
PIN-786623.
20: SUREN PHUKAN
SON OF LATE MON CHANDRA PHUKAN
RESIDENT OF KHERMIA VILLAGE
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
21: NOKUL CHANDRA BORGOHAIN
SON OF PREMADHAR BORGOHAIN
RESIDENT OF QTR NO 170/III/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
22: PRADIP HANDIQUE
SON OF LATE MOBESWAR HANDIQUE
Page No.# 48/87
RESIDENT OF DILLI GAON
NEAR RAIL LINE
PO. PARBATPUR PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
23: KESHAB DEY
SON OF LATE HERAMBA CHANDRA DEY
RESIDENT OF- MARWARI BARRACK LANE
NALIPOOL
DURGABARI
PIN-786001.
PO ANDPS AND DIST.- DIBRUGARH
ASSAM
24: NOBIN BONIA
SON OF TOKOI BONIA
RESIDENT OF QTR NO 322/II/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST-DIBRUGARH
ASSAM
PIN-786623.
25: MOHENDRA BORAH
SON OF LATE HOLIRAM BORAH
RESIDENT OF QTR NO 25/II/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
26: TONKESWAR GOGOI
SON OF LATE DIMBESWAR GOGOI
RESIDENT OF NAMRUP PART-I (OPPOSITE DAILY MARKET)
PO. PARBATPUR
Page No.# 49/87
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
27: ANANTA KONWAR
SON OF LATE LAME KANTA KONWAR
RESIDENT OF QTR NO 271/II/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.
28: GANESH CHANDRA DEKA
SON OF CHANDRADHAR DEKA
RESIDENT OF QTR NO 64/III/B
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.
29: MANIK CHANDRA MAHANTA
SON OF LATE NITYA NANDA MAHANTA
RESIDENT OF QTR NO 19/IV/D
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
PIN-786623
DIST.-DIBRUGARH
ASSAM.
30: MRS. ALAKA DEKA
WIFE OF LATE MANIK CHANDRA KAKATI
RESIDENT OF KHERMIA GAON
(NEAR HAPJAN CHARIALI)
Page No.# 50/87
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
31: TANUJ DAS
SON OF GAJENDRA KUMAR DAS
RESIDENT OF RAMA NIBASH
GROUND FLOOR
DAS PARA
BORPATHAR
PS-TINSUKIA
DIST.-TINSUKIA
ASSAM
PIN-786125.
32: GHANSHYAM PATHAK
SON OF LATE SURJYA KANTA PATHAK
RESIDENT OF QTR NO 296/B/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
33: BHABEN DAS
S/O- LATE TULABOR DAS
R/O- QTR NO 593/IV/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
34: JOY PRAKASH BARUAH
SON OF LATE DINA RAM BARUAH
RESIDENT OF TAMULI GAON
PO. MORI JHANJI
PS. BHOGAMUKH
Page No.# 51/87
DIST.-JORHAT
ASSAM
PIN-785682.
35: ROBIN GOGOI
SON OF LATE NARAKANTA GOGOI
RESIDENT OF LEPEKTAKA
NEAR IOCL
PETROL PUMP
PO. BARBARUAH
PS. LEPETKATA
DIST.-DIBRUGARH
ASSAM
PIN-786006.
36: BINOD BORA
SON OF LATE SONESWAR BORA
RESIDENT OF QTR NO 480/I/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
37: TILESWAR BORAH
SON OF LATE GUNARAM BORAH
RESIDENT OF QTR NO. 469/III/A BVFCL COLONY
NAMRUP
PO. PARBATPUR
P.S- NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
38: NILA KANTA SAIKIA
SON OF LATE BOGI RAM SAIKIA
RESIDENT OF QTR NO. 282/III/C BVFCL COLONY
NAMRUP
PO. PARBATPUR
DIST.-DIBRUGARH
ASSAM
PIN-78662.
Page No.# 52/87
39: TIKENDRAJIT GOHAIN
SON OF LATE PHANIDHAR GOHAIN
RESIDENT OF JSB SERENE TOWER
FLAT NO- B902
AMULAPATTY
NEAR BORAH HYUNDAI
PS. AMULAPATTY
DIST.- DIBRUGARH
PIN -786001
ASSAM.
40: AJIT SAIKIA
SON OF LATE NORENDRA NATH SAIKIA
RESIDENT OF HINDU GAON
PO.KOMARGAON
DIST.-DIBRUGARH
PS. NAMRUP
ASSAM
PIN-786614.
41: LALIT GOGOI
SON OF LATE NANDESWAR GOGOI
RESIDENT OF QTR NO 631/IV/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST-DIBRUGARH
ASSAM
PIN-786623.
42: PUNI RAM BORO
SON OF LATE NARSING BORO
RESIDENT OF QTR NO 86/1I/A
BVFC COLONY
NAMRUP PO. PARBATPUR
PS. NAMRUP
DIST- DIBRUGARH
ASSAM PIN-786623.
43: SANJAY KUMAR BORAH
Page No.# 53/87
SON OF SRI KUSHARAM BORAH
RESIDENT OF G-1
GANGA ENCLAVE
HOUSE NO-21
ARJUN PATH PENSION PARA
PS. CHANDMARI
KAMRUP(METRO)
ASSAM
PIN-781003.
44: BIBEKANANDA ROY
SON OF ASHIK CHANDRA ROY
RESIDENT OF - O3R
SUBACHINI BANK COLONY
SUBACHINI ROAD
PO AND PS AND DIST-TINSUKIA
PIN-786125.
45: GUNADHAR BORAH
SON OF LATE BISTURAM BORAH
RESIDENT OF GARAMUR DULIA GAON
PO AND PS AND DIST-JORHAT
PIN. 785007.
46: GAGAN CHANDRA SARMA
SON OF LATE ARABINDA SARMA
RESIDENT OF LACHIT NAGAR
PATHSALA
WARD NO-1NEAR GILBERT SCHOOL
PO AND P.S-PATHSALA
DIST.-BAJALI
ASSAM
PIN-781325.
47: RUPESWAR BHATTACHARYYA
SON OF LATE K. K. BHATTACHARYYA
RESIDENT OF GMC HOUSE NO-3
PANKAJ NAGAR
BY-LANE-1
ADARSHA PATH
POAND PS- BASISTHA
PIN-781029
DIST.-KAMRUP(METRO)
Page No.# 54/87
ASSAM.
48: GOPAL PATRA BORA
SON OF LATE KANTA NATH BORA
RESIDENT OF GOSAI SATRA
PO. ADHAR SATRA
PS. DHEKIAL
DIST- GOLAGHAT
ASSAM
PIN-785621.
49: ABUL SYED IMDADUR RAHMAN
SON OF SYED ATAUR RAHMAN
RESIDENT OF HATIKUSH
PO- DHULIAPAR
P.S AND DIST- SIBSAGAR
ASSAM
PIN- 785640.
50: JITEN BHARALI
SON OF LATE SAGAR BHARALI
RESIDENT OF POKIMURI
HABI GAON
PO. RRL
PS. PULIBOR DIST- JORHAT
ASSAM
PIN-785006.
51: ARABINDA KAKATI
SON OF LATE PRABIN KAKATI
RESIDENT OF MUGURIA VILLAGE
PO. MUGURIA
PS. PATHSALA
DIST- BAJALI
PIN-781325.ASSAM
52: MAHENDRA NATH BRAHMA
SON OF TABIN CHANDRA BRAHMA
RESIDENT OF HOUSE NO 954
SWMDWN PURI
WARD NO-5
PO ANDPSAND DIST.-KOKRAJHAR
PIN. 783370.
Page No.# 55/87
53: SOUMEN PAUL
SON OF BINOY KRISHNA PAUL
RESIDENT OF WARD NO-12
VTC. AIRONJANGLE
DHUBRI TOWN
PO. AMCO ROAD
PS AND DIST.-DHUBRI
ASSAM
PIN-783324.
54: SUBIR KUMAR SINGHA
SON OF LATE NIRANJAN SINGHA
RESIDENT OF BHUTESWAR VILLAGE
PO. SANBANDHA
BANKURA
PS. BANKURA
PIN-722155
WEST BENGAL
55: MONJIT KUMAR SAHU
SON OF LATE BUDHU RAM SAHU
RESIDENT OF JORHAT JAIL ROAD
SANKAR DEV PATH
NEAR KG NURSING HOME
PO AND PS. JORHAT
PIN-785001.
56: PANKAJ BORTHAKUR
SON OF LATE MOHENDRA NATH BORTHAKUR
RESIDENT OF LIRDS APARTMENT
TORAJAN
KAKOTY GAON
JORHAT EAST
PO. JORHAT PS. JORHAT
PIN-785001.
57: PULAK RANJAN CHOUDHURY
SON OF LATE SUDHANGSHU BIMAL CHOUDHURY
RESIDENT OF NAKSHATRA APARTMENT
DOODH MORE
ATUL PRASAD SARANI
WARD NO-21
PO. RABINDRA SARANI
DIST.- DARJEELING
PS. SILIGURI
WEST BENGAL
Page No.# 56/87
PIN-734006.
58: NABA KUMAR KONWAR
SON OF LATE SARBANANDA KONWAR
RESIDENT OF GODAPANI TINIALI GOPARA GAON
NEAR FLYOVER
PO. BEHEATING TINIALI
PS. BARBARUAH
DIBRUGARH
ASSAM
PIN-786004.
59: JIBAN CHANDRA BHUYAN
SON OF LATE CHARU RAM BHUYAN
RESIDENT OF DHEKERI GAON
BANIPUR
BY LANE-15
PO. BANIPUR
PIN-786003
PS. GABHARUPATHAR
DIST.- DIBRUGARH
60: PROBIN ARANDHARA
SON OF LATE DURGESWAR ARANDHARA
RESIDENT OF DHEKERI GAON
BANIPUR
BY LANE-14
PO. BANIPUR
PS. GABHARUPATHAR
DIST.- DIBRUGARH
PIN-786003
ASSAM.
61: TILAK CHANDRA GOGOI
SON OF LATE BHADRESWAR GOGOI
RESIDENT OF 1 NO CHAULKARA
SHANKAR NAGAR
PO. CHAULKARA
PIN-785640.
PS AND DIST.-. SIVASAGAR
ASSAM.
Page No.# 57/87
62: MD SALIM
SON OF LATE MOHAMMAD HABIB
RESIDENT OF HOUSE NO LIG/II/B/37
GANESH NAGAR
AMBEWABI
PO AND PS- DANDELI
DIST.-UTTARA KANNADA
KARNATAKA
PIN-581325.
63: DEVAJIT TAMULI
SON OF LATE LILAMBAR TAMULI
RESIDENT OF CHARIGAON NIMATI ROAD
BEBAJIA CHARIGAON
PO. BAHONA
PS. JORHAT (BHUGDOI OUTPOST)
DIST.-JORHAT
ASSAM
PIN. 785101
64: KALPANA PHUKAN
WIFE NILA KANTA PHUKAN
RESIDENT OF HATIMURA VILLAGE
MANCOTTA
NEAR ST. XAVIERS SCHOOL
PO. CR BUILDING
PS AND DIST.-DIBRUGARH
ASSAM
PIN-786003.
65: AJIT KUMAR HAZARIKA
SON OF GANESH CHANDRA HAZARIKA
RESIDENT OF AFUAGAON
DERGAON
PO AND PS- DERGAON
DIST.-GOLAGHAT
ASSAM PIN-785614.
66: DRUNA GOGOI
SON OF NITYANANDA GOGOI
RESIDENT OF 1 NO KHUMTAI
SEUJPUR
MORANHAT
NEAR CK BORGOHAIN LP SCHOOL
PO AND PS. MORANHAT
Page No.# 58/87
DIST.- CHARAIDEO
ASSAM
PIN. 785670.
67: BIDYA DHAR BORAH
SON OF LATE HIRA NATH BORAH
RESIDENT OF BISHNUPUR
MORANHAT
WARD NO-10
MORAN TOWN PO AND PS. MORANHAT
DIST.-CHARAIDEO
ASSAM
PIN. 785670.
68: BIREN MOHAN
SON OF LATE MOHENDRA NATH MOHAN
RESIDENT OF PHATTKACHOWA ABHAYPURIA GAON
NATUN NAGAR
NEAR MORAN COMMERCE COLLEGE
PO AND PS. MORAN
DIBRUGARH
ASSAM
PIN. 785675.
VERSUS
UNION OF INDIA AND 5 ORS
MINISTRY OF LABOUR AND EMPLOYMENT
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001.
2:THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
14
BHIKAJI CAMA PLACE
NEW DELHI-110066.
3:THE REGIONAL PROVIDENT FUND COMMISSIONER
NORTH EAST REGION
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHANGAGARH
GUWAHATI
ASSAM
Page No.# 59/87
PIN- 781005.
4:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
TINSUKIA
PIN- 786125.
5:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
NAMRUP
P.O. PARBATPUR
DIST. DIBRUGARH
ASSAM
PIN- 786623.
6:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
EMPLOYEES PROVIDENT FUND TRUST NAMRUP
P.O. PARBATPUR
DIST. DIBRUGARH
ASSAM
PIN- 786623.
------------
Advocate for : MR A DASGUPTA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS
Linked Case : WP(C)/556/2026
ANIL NAHAR DEKA AND 59 ORS
SON OF LATE BENUDHAR NAHARDEKA
RESIDENT OF-DILLI DOWNIA VILLAGE
PO. PARBATPUR
P.S. NAMRUP
2: SARAT NIRMALIA
SON OF LATE SANATAN NIRMALIA
RESIDENT OF BORBAM
PO. BORBAM GAON
PS. NAHARKATIA
DIST.- DIBRUGARH
ASSAM
PIN-786610.
3: BAKUL CHANDRA DAS
SON OF LATE MATH RAM DAS
Page No.# 60/87
RESIDENT OF QTR NO 95/11/B
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST-DIBRUGARH
ASSAM
PIN-786623.
4: JOGESWAR GOGOI
SON OF DINANATH GOGOI
RESIDENT OF- QTR NO 69/I/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.
5: JIBESWAR GOGOI
SON OF LATE BHADRESWAR GOGOI
RESIDENT OF-QTR NO 48/II/B
BVFC COLONY
NAMRUP PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.
6: BHABANI CHARAN CHANGMAI
SON OF LATE ANIL CHANGMAI
RESIDENT OF- SAGUNESWA VILLAGE
PO. OUGURI
PS. TINGKHONG
DIST.-DIBRUGARH
ASSAM
PIN-786612.
7: BHULA RAM GOGOI
SON OF LATE BIRENDRA NATH GOGOI
RESIDENT OF KENDUGURI VILLAGE
KAPAHNA
P.O AND P.S-JOYPUR
Page No.# 61/87
DIST.-DIBRUGARH
ASSAM
PIN-786614.
8: NIRUD DUTTA
SON OF LATE KALIRAM DUTTA
RESIDENT OF -KACHULI PATHAR
PO AND PS. TINGKHONG
DIBRUGARH
ASSAM
PIN-786612.
9: JITEN GOGOI
SON OF LATE PHANIDHAR GOGOI
RESIDENT OF DILLI DOWNIA VILLAGE PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.
10: JITEN GOGOI
SON OF LATE SUKHESWAR GOGOI
RESIDENT OF NAGA GAON
PO-KAMARGAON (JOYPUR)
PS. JOYPUR
DIST.-DIBRUGARH
ASSAM
PIN-786614
11: NOGEN WANGCHU
SON OF LATE WANGPING WANGCHU
RESIDENT OF QTR NO 426/II/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.
12: JITU MONI SAIKIA
SON OF LATE GAJENDRA NATH SAIKIA
RESIDENT OF QTR NO 446/I1/B
BVFC COLONY
NAMRUP
Page No.# 62/87
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
13: TULESWAR CHALIHA
SON OF LATE JIBAN CHANDRA CHALIHA
RESIDENT OF DOLONG GAON
NAMRUP PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN- 786623.
14: NABIN CHANDRA BORAH
SON OF LATE BHOGESWAR BORAH
RESIDENT OF QTR NO 437/III/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.
15: PRADIP CHANDRA BARUAH
SON OF MUHIDHAR BARUAH
RESIDENT OF QTR NO 489/111/A
BVFC COLONY
NAMRUP PO. PARBATPUR
PS. NAMRUP DIST.-DIBRUGARH
ASSAM
PIN-786623.
16: BAIKUNTHA THAKURIA
SON OF LATE GOPAL CHANDRA THAKURIA RESIDENT OF QTR NO
193/111/B
BVFC COLONY
NAMRUP PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
Page No.# 63/87
PIN-786623.
17: DULESWAR SAIKIA
SON OF LATE BHABA KANTA SAIKIA
RESIDENT OF OTR NO 428/III/A
BVFC COLONY
NAMRUP PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.
18: PRADIP KALITA
SON OF LATE BHARAT CHANDRA KALITA
RESIDENT OF TINIALI BONGALI GAON
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST-DIBRUGARH
ASSAM
PIN-786623
19: BHABEN GOGOI
SON OF LATE DHENURAM GOGOI
RESIDENT OF PANIDORIA RANGA GARAH VILLAGE
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
20: YOGESH KUMAR GOEL
SON OF LATE RADHEY LAL GOEL
RESIDENT OF -AE-129
AVANTIKA COLONY GHAZIABAD
PS. KAVINAGAR
PIN. 201002
UTTAR PRADESH.
21: MUKHESWAR DAS
SON OF LATE PANIRAM DAS
Page No.# 64/87
RESIDENT OF BOZALTOLI NEOG CHUK
PO AND PS. HIJUGURI
DIST.- TINSUKIA
ASSAM PIN-786192.
22: PRADIP KUMAR BORA
SON OF LATE BUDHINDRA NATH BORA
RESIDENT OF NO-1 KOTHIAKHUNDA (SEUJIPAM)
PO AND PS. SAPEKHATI
DIST- CHARAIDEO
ASSAM
PIN- 785692.
23: SANTI LATA RAI
WIFE OF - LATE BHADRA CHAN RAI
RESIDENT OF -AMBIKAGIRI ROYCHOWDHURY PATH
SARAB BHATI ROAD
PO AND PS. HIJUGURI
PIN-786125
DIST.- TINSUKIA
ASSAM
24: BOLIN CHANDRA DAS
SON OF - LATE KOLAI DAS
RESIDENT OF OTR NO 449/III/A
BVFC COLONY
NAMRUP PO. PARBATPUR
PS. NAMRUP
DIBRUGARH
ASSAM PIN-786623
25: NARAYAN BORAH
SON OF - GOPINATH BORA
RESIDENT OF OTR NO 548/C/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623
26: SANJEEB GOGOI
Page No.# 65/87
SON OF LATE MOHENDRA GOGOI
RESIDENT OF DIGHALA GAON
MODEL SCHOOL ROAD
DIBRUGARH UNIVERSITY
PS. BORBORUA
DIST.-DIBRUGARH
ASSAM
PIN- 786004
27: SURJYA KANTA GOGOI
SON OF LATE GULAP CHANDRA GOGOI
RESIDENT OF QTR NO 100/HT/E
BVFC COLONY
NAMRUP PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623
28: PULIN CHANDRA GOGOI
SON OF LATE JAGAT CHANDRA GOGOI
RESIDENT OF QTR NO 443/III/C
BVFC COLONY
NAMRUP PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.
29: BIJU MOHAN BORTHAKUR
SON OF LATE KUMUD BORTHAKUR
RESIDENT OF HAZARI VILLAGE
BISHNU MANDIR PATH
PO. RRL
PS. PULIBAR (JORHAT)
DIST.-JORHAT
ASSAM
PIN-785006
30: TAPAS BHATTACHARJEE
S/O-LATE CHITTA RANJAN BHATTACHARJEE
RESIDENT OF LACHIT NAGAR
WARD NO-3
Page No.# 66/87
PO AND PS. NAHARKATIA
DIST.-DIBRUGARH
ASSAM PIN. 786610.
31: SRIRUP SARKAR
SON OF LATE GURU PRASAD SARKAR
RESIDENT OF FLAT NO-324
BLOCK-4
JAMUNASHEE APARTMENT
32
SATISH CHANDRA GHOSH LANE
PO AND PS. SERAMPORE
HOOGHLY
WEST BENGAL
PIN-712202
32: RAVINDRA PRASAD MISHRA
SON OF LATE NARMADA PRASAD MISHRA
RESIDENT OF PITHA VILLAGE
PO. SAHIJAN KALAN
PS. ROBERTSGANJ
PIN-231216
DIST.-SONBHADRA
UTTAR PRADESH
33: BARUN CHANDRA DUTTA
SON OF LATE LEBAKANTA DUTTA
RESIDENT OF SEKONIDHORA HORIMANDIR PATH
CLUB ROAD
PO AND PS. JORHAT
ASSAM
PIN. 785001
34: BOIKUNTHA BORDOLOI
SON OF LATE BASANTA BORDOLOI
RESIDENT OF NEAR BY-LANE-3
JAIL ROAD
KUSHAL NAGAR
JORHAT EAST
PO AND PS. JORHAT
ASSAM
PIN. 785001
35: PRABIN BHUYAN
SON OF LATE MUKHESWAR BHUYAN
RESIDENT OF KHAJARIGURI
Page No.# 67/87
S S BARUAH PATH
NEAR DESOI CALLEY ACADEMY
PO AND PS. JORHAT
ASSAM
PIN. 785001
36: PRANAV JYOTI GOSWAMI
SON OF KESHAB CH. GOSWAMI
RESIDENT OF SARALA NAGAR
NH-37
MALOW ALI PY-PASS
SORBOABANDHA
PO AND PS AND DIST.-. JORHAT
PIN. 785001
37: PRODIP KUMAR BARUAH
SON OF LATE KHOGENDRA NATH BARUAH
RESIDENT OF NANDANPUR
MALOW ALI
PO AND PS AND DIST.- JORHAT
PIN. 785001
38: MONUJ KUMAR KONWAR
SON OF LATE ANANDA RAM KONWAR
RESIDENT OF BET MELA VILLAGE
PO. BISHMILE VIA. CHABUA
PS. CHABUA
DIST- DIBRUGARH
ASSAM
PIN. 786184
39: RAMA KANTA BORGOHAIN
SON OF NANDESWAR BORGOHAIN
RESIDENT OF HOUSE NO-340
DEOLIAKHAT
GAURAV NAGAR
NAMTI PATHAR
PO AND PS AND DIST.-SIVASAGAR
PIN. 785640
ASSAM
40: PRANESWAR MUSHAHARY
SON OF LATE SOSHI MOHAN MUSHAHARY
RESIDENT OF SAHITYA RATHI PATH
MARABHARALIPER BY-LANE BESIDE ICICI BANK
DHANUANAGARPO
Page No.# 68/87
PS. TEZPUR
DIST.-SONITPUR
ASSAM
PIN-784001
41: MUKESH MISHRA
SON OF RAM KAMAL MISHRA
RESIDENT OF FLAT NO 1727
TOWER-C
GAURS SIDDHARTHAM
SIDDHARTH BIHAR PS. VIJAYNAGAR
DIST- GAAZAIBAD
PIN. 201009
UTTAR PRADESH.
42: CHIDA NANDA DUTTA
SON OF LATE SUREN CHANDRA DUTTA
RESIDENT OF - LAKHIMI NAGAR
PATH NO-1
JORHAT
PS. PULIBAR
PIN. 785006
43: BIRINCHI KUMAR SONOWAL
SON OF LATE JILADHAR SONOWAL
RESIDENT OF QTR NO 448/II/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623
44: ASHIM KUMAR GHOSH
SON OF LATE GHANSHYAM GHOSH
RESIDENT OF C/O GITA RANI GHOSH
A 4/7
TAPOBAN ABASAN 54 FEET
PO. BENACHITY
DURGAPUR
PS. FARIDPUR
DIST.-BARDHAMAN
WEST BENGAL
PIN -713213
Page No.# 69/87
45: RAJENDRA NATH BORAH
SON OF LATE RATAN CHANDRA BORAH RESIDENT OF KAKAMARI
VILLAGE
PO. GOSAIBORI
PS. JAJARI
DIST.- NAWGAON
ASSAM
PIN-782142
46: KHAGEN DEHINGIA
SON OF BOLORAM DEHINGIA
RESIDENT OF-H/N-261
BHOJO ROAD
NEAR PWD OFFICE (OLD)
WARD NO-1
P.O AND PS-SONARI
PIN-785690
DIST.-CHARAIDEW
ASSAM
47: RAJ KISHORE MISHRA
SON OF LATE RAM CHANDRA MISHRA
RESIDENT OF VILLAGE LAXMIPUR
PATORE
LAHERISARAI PS AND P.O- PATORE
DIST.- DARBHANGA
BIHAR
PIN. 847101
48: PRANAB KUMAR SAIKIA
SON OF DEBESWAR SAIKIA
RESIDENT OF- PRIJAT KUTIR
JEC ROAD
PARIJAT NURSERY
GARMUR KUMAR GAON
PO- JEC PS AND DIST.- JORHAT
ASSAM
PIN-785007
49: PITAMBAR SAIKIA
SON OF LATE PADEDAAR SAIKIA
RESIDENT OF JAPIHIJIA VILLAGE
PO AND PS- LAHOWAL
DIST.- DIBRUGARH
Page No.# 70/87
ASSAM
PIN-786010
50: NIRAJ KUMAR
SON OF KRISHNA DEO MANDAL
RESIDENT OF NAWRATTAN HATA
PO. PURNEA SADAR
PIN-854301
PS. KHAT
DIST.-PURNEA
BIHAR
51: MATI KANT JHA
SON OF SHUKDEO JHA
RESIDENT OF WARD NO-5
PALASI VILLAGE
PO. PATEGANA
PS. TARABARI
DIST.-ARARIA
BIHAR
PIN-854311.
52: BIRENDRA KR CHOUDHURY
SON OF LATE BADRI PRASAD CHOUDHURY
RESIDENT OF NABAPUR (NEAR WHITE HILL)
P.S. BISWANATH CHARIALI
DIST.. BISWANATH
PIN. 784176
53: PARAS NATH OJHA
SON OF PROF. SARBJEET OJHA
RESIDENT OF 2848
KAMAKHYA NIWAS
MANDIR LANE
KIRAN ENCLAVE
KURSI ROAD
LUCKNOW
PIN. 226026
54: RAJENDRA KR. GUPTA
SON OF JAGANNATH PRASAD
RESIDENT OF- TAA/POLITHVIRAT NAGAR
MAHARANI FARM
DURGAPURA
P.S.. MANSAROVAR
DISTRICT- JAIPUR
PIN-302018
Page No.# 71/87
RAJASTHAN
55: DURGESWAR KALITA
SON OF LATE TULAN KALITA
RESIDENT OF JAP JUP NO-2
PO. JAPJUP DIST.-LAKHIMPUR
ASSAM
PIN-784161.
56: SISHU RAM BORA
SON OF LATE SIBARAM BORA
RESIDENT OF KONWARPUR
PO. KALAKHOWA
PS. LALUK
DIST.- LAKHIMPUR
ASSAM
PIN-787023
57: BINOD KUMAR
SON OF LATE SUDISTA NARAYAN
RESIDENT OF SPEAKAR ROAD
NAYA TOLA P.S AND DIST.-MUZAFFARPUR
BIHAR
PIN. 842001
58: ROHINI KUMAR GOGOI
SON OF LATE GOLOK CHANDRA GOGOI RESIDENT OF NAGAMATI
KHERMIA GAON
PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.
59: ANIL KUMAR VISHWAKARMA
R/O- ANNAPURNA APARTMENT
FLAT NO-104
GANDHI NAGAR EAST LANE NO-05 PO. HAZARIBAG
PS. KORRA OPDIST-HAZARIBAG
JHARKHAND
PIN-825301
60: PUTUL CHANDRA BARUAH
S/O-RUPESWAR BARUAH
R/O- NO.1 KOTHIA KHUNDA
Page No.# 72/87
RAILWAY STATION ROAD
JUNAKI NAGAR
PO AND PS- SAPEKHATI PIN-785692
CHARAIDEW
ASSAM.
VERSUS
UNION OF INDIA AND 5 ORS
MINISTRY OF LABOUR AND EMPLOYMENT
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001.
2:THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
14
BHIKAJI CAMA PLACE
NEW DELHI-110066.
3:THE REGIONAL PROVIDENT FUND COMMISSIONER
NORTH EAST REGION
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHANGAGARH
GUWAHATI
ASSAM
PIN- 781005.
4:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
TINSUKIA
PIN- 786125.
5:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
NAMRUP
P.O. PARBATPUR
DIST. DIBRUGARH
ASSAM
PIN- 786623.
6:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
EMPLOYEES PROVIDENT FUND TRUST NAMRUP
P.O. PARBATPUR
DIST. DIBRUGARH
Page No.# 73/87
ASSAM
PIN- 786623.
------------
Advocate for : MR A DASGUPTA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS
Linked Case : WP(C)/6075/2025
ABDUL HAMID SHEIKH AND 64 ORS.
S/O LT. KAMAR UDDIN MUNSHI
R/O CHATIBORGAON
P.O.- DHALIGAON
DIST- CHIRANG
PIN-783385
ASSAM
2: KUNJA MOHAN ROY
LT. HARAKANTA ROY
RESIDENT OF VILLAGE BAKHARAPARA PART-2
WARD NO.23
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
3: MANORANJAN DAS
SON OF LT. CHITTA RANJAN DAS
RESIDENT OF HOUSE NO. 32
BISHNU RABHA PATH
VILLAGE- BAMUNPARA
LOKHRA
DISTRICT- GUWAHATI-1
PIN- 781034
ASSAM
4: MUKTIDHAR SARMA
SON OF LT. MAHIDHAR SARMA
RESIDENT OF VILLAGE BALEN ROY PATH
DHALIGAON
DISTRICT- PIN-783385
ASSAM. BONGAIGAON
5: KRISHNA KANT. MILI
SON OF DURGESWAR MILI
RESIDENT OF VILLAGE BARBARI MAHATMA GANDHI PATH
P.O.- HENGRABARI
Page No.# 74/87
DISTRICT- KAMRUP (M)
PIN-781036
ASSAM
6: RAMA KANTA BARMAN
SON OF LT. JEWRAM BARMAN
RESIDENT OF HOUSE NO. 68
WARD NO. 13
LOKHRA
DISTRICT-KAMRUP (M)
GUWAHATI
PIN- 781040
ASSAM
7: AZMAL HUSSAIN
SON OF LT. AZIZUR RAHMAN
RESIDENT OF HOUSE NO. 80
F.A. AHMED NAGAR
PURAN BASTI
SIXMILE
P.O.- KHANAPARA
DISTRICT- KAMRUP(M)
GUWAHATI
PIN- 781022
ASSAM
8: DIPEN KUMAR SARMA
SON OF LT. HARISH CHANDRA SARMA
RESIDENT OF HOUSE NO. 92
SANTIPUR HILL SIDE
PNGB ROAD
P.0
BHARALUMUKH
DISTRICT-KAMRUP(M)
GUWAHATI
PIN- 781009
ASSAM
9: ABDUL HAMID PARAMANIK
SON OF LT. JURAN ALI PRAMANIK
RESIDENT OF VILLAGE BARTALOWA
P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM
10: MD. BASER ALI
SON OF LT. MAKRAM ALI
Page No.# 75/87
RESIDENT OF VILLAGE SATIBORGAON
KAJALGAON
P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM
11: AMULYA CHARAN DAS
SON OF LT. RATNESWAR DAS
RESIDENT OF VILLAGE BAKHRAPARA
WARD NO. 21
DISTRICT- BONGAIGAON
PIN 783380 ASSAM
12: UJJALA SEN
DAUGHTER LT. JOGENDRA CHAKRABORTY
NATH RESIDENT OF WARD NO.9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
13: MADHAB CHANDRA TALUKDAR
SON OF LT. DINA BANDHU TALUKDAR
RESIDENT OF VILLAGE BHAKRAPARA NO.1
WARD NO. 21
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
14: MD. MASADAT ALI
SON OF LT. ABDUL MOTLEB
RESIDENT OF VILLAGE UJANPARA
DOLAIGAON
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
15: NABA KUMAR DAS
SON LT. PRAHLAD CHANDRA DAS
RESIDENT OF VILLAGE METUAKUCHI
BHAKTARKUR
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
Page No.# 76/87
PIN- 781301 ASSAM
16: DIBENDRA CHANDRA RAY
SON OF LT. MAYA RAM RAY
RESIDENT OF HOUSE NO.23
WARD NO. 23
BHAKRAPARA PART-2
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
17: BABUL CHANDRA MONDAL
SON OF LT. JITENDRA CHANDRA MONDAL
RESIDENT OF HOUSE NO. 37/16
NATUNPARA MISSION ROAD
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
18: ABDUL KARIM AHMED
RESIDENT OF WARD NO.13
GARU NANAK NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
19: BALEN CHANDRA TAHABILDER
SON OF LT. SARBA NANDA TAHABILDER
RESIDENT OF WARD NO. 20
BAKHRAPARA PART-1
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
20: ASHIT BARMAN CHOUDHURY
SON OF LT. BISWESWAR CHOUDHURY
RESIDENT OF HOUSE NO. 91/A
WARD NO. 9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
Page No.# 77/87
21: KAMINI BRAHMA
SON OF LT. SUNILAL BRAHMA
RESIDENT OF WARD NO. 5
MAIBONG NWGWR
P.O.- KOKRAJHAR
DISTRICT- KOKRAJHAR
PIN- 783370
ASSAM
22: NIREN CHANDRA DAS
SON OF LT. UZMA RAM DAS
RESIDENT OF NEAR CHILARAI STADIUM
P.O.- BONGAIGAION
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
23: SANKAR LAL DAS
SON OF NANI GOPAL DAS
RESIDENT OF HOUSE NO. 17
SNEHA LATA BHAWAN
VIP COLONY
BOC GATE
P.O- BONGAIGAION
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
24: SAMESH BASUMATARY
SON OF LT. MAHANSING BASUMATARY
RESIDENT OF WARD NO. 4
HOUSE NO. 1266
GWJWNPURI
1 NO. P.O.- CHAPAGURI
DISTRICT- CHIRANG
PIN- 783380
ASSAM
25: SHYAM CHANDRA SARKAR
SON OF KARTIK CH. SARKAR
RESIDENT OF SHIVAM NAGAR
NORTH BONGAIGAION
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
26: LUREN CHANDRA ROY
Page No.# 78/87
SON OF LT. GANYA PRASAD ROY
RESIDENT OF NEAR DEEO OFFICE
BONGAIGAION
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
27: KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
P.O.- SARUPATHAR TOWN
NEAR SDO OFFICE
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM
28: NRIPENDRA CH. CHOUDHURY
SON OF LT. DINESWAR CHOUDHURY
RESIDENT OF MAJPARA
DOLAIGAON
P.O..- BONGAIGAION
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
29: KAMALA KANTA ROY
SON OF LT. RAMESH CHANDRA ROY
RESIDENT OF WARD NO. 24
BAGESWAR PARA
BAKHRAPARA PART 2
P.O.- BONGAIGAION
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
30: AJIT KUMAR CHAKRAVARTY
SON OF LTD. SUBODH CHAKRAVARTY
RESIDENT OF VILLAGE JYOTINAGAR
NORTH BONGAIGAON
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
31: GOPINATH DAS
SON OF LT. DHARANI DHAR DAS
RESIDENT OF WARD NO. 14
Page No.# 79/87
BAKHRAPARA
P.O..- BONGAIGAON
11 DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
32: JITENDRA NATH DAS
SON OF LT. DAMODAR DAS
RESIDENT OF WARD NO.21
NEAR HARI MANDIR
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
33: PHUKAN CHANDRA BARMAN
SON OF LT. CHANDRA KANTA BARMAN
RESIDENT OF WARD NO.20
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
34: MAHINDRA NATH ROY
SON OF LT. LALIT CHANDRA ROY
RESIDENT OF WARD NO.9
P.O.- GAURIPUR
DISTRICT- DHUBRI
PIN- 783331
ASSAM
35: MOSADDEQUE ALFARUQUE
SON OF LT. ABDUL MASUD ALFARUQUE
RESIDENT OF WARD NO. 7
N.S. ROAD
NEW MARKET
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783301
ASSAM
36: TANGKARESH DAS
SON OF RATNESWAR DAS
RESIDENT OF HOUSE NO. 17
WARD NO. 24
P.O..- BONGAIGAON
Page No.# 80/87
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
37: MINATI KARMAKAR
DAUGHTER LT. PRAN GOPAL KARMAKAR
RESIDENT OF WARD NO.15
COLLEGE ROAD
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
38: DIMBESWAR BARMAN
SON OF LT. BISWANATH BARMAN
RESIDENT OF DIGDARI
P.O..- KAKRAGAON
DISTRICT- BONGAIGAON
PIN- 783372
ASSAM
39: NARAYAN CH. KAKOTI
SON OF LT. DEBESWAR KAKOTI
RESIDENT OF WARD NO. 4
MILONPUR
P.O..- PATHSALA
DISTRICT- BAJALI
PIN-781325
ASSAM
40: ABDUL MATLEB ALI
SON OF DEWAN ALI MUNSHI
RESIDENT OF KHALILPUR
BIDYAPARA PT2
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783324
ASSAM
41: CHANCHAL KUMAR SAHA
SON OF LT. DWIJENDRA LAL SAHA
RESIDENT OF WARD NO. 25
SALBARI
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
Page No.# 81/87
42: ABDUL HYE SARKAR
SON OF RAMJAN ALI SARKAR
RESIDENT OF WARD NO. 14
PRAGATI NAGAR
P.O..- KHALILPUR
DISTRICT- DHUBRI
PIN- 783325
ASSAM
43: PRABIR KUMAR SHARMA
SON OF LT. MADHAB CHANDRA SARMA
RESIDENT OF WARD NO.-03
BAKHRAPARA PART-2
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
44: RAM KRISHNA CHOUDHURY
SON OF LT. GOPINATH CHOUDHURY
RESIDENT OF MILON NAGAR
BIDYAPUR
P.O..- SIMLAGURI
DISTRICT- BARPETA
PIN- 781313
ASSAM
45: PARTHA SARATH PRAMANIK
SON OF GOPINATH PRAMANIK
RESIDENT OF WARD NO. 2
P.O..- ABHYAPURI
DISTRICT- BONGAIGAON
PIN- 783384
ASSAM
46: DHANANJOY OJAH
SON OF LT. JAGABANDHU OJAH
RESIDENT OF WARD NO. 13
P.O..- SUNDARIDIA KALAYAHATI
DISTRICT- BARPETA
PIN- 781314
ASSAM
47: RATNESWAR TALUKDAR
SON OF LT. MAHENDRA TALUKDAR
RESIDENT OF JAPARKUCHI
MAHAT NAGAR
DISTRICT- NALBARI
Page No.# 82/87
PIN- 781334
ASSAM
48: JAGDISH BARMAN
SON OF SUSHIL MOHAN BARMAN
RESIDENT OF WARD NO. 14
DOLAIGAON
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
49: MANORANJAN DEURI
SON OF LT. GHANADSHYAM DEURI
RESIDENT OF MOUTUPURI
P.O..- HOWLY
DISTRICT- BARPETA
PIN- 781316
ASSAM
50: BUJAN ALI
SON OF LT. ALIMSHA ALI
RESIDENT OF WARD NO. 8
BYE LANE3
JYOTINAGAR
DISTRICT- NALBARI
PIN-781335
ASSAM
51: HIRANYA KUMAR BRAHMA
SON OF LT. MOTILAL BRAHMA
RESIDENT OF SILPOTAGAON
P.O..- KAJALGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM
52: DILIP DUTTA
SON OF LT. MANIK DUTTA
RESIDENT OF TARAJAN GAYANGAON
BORACHUK JORHAT
DISTRICT-JORHAT
PIN- 785001
ASSAM
53: KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
Page No.# 83/87
SARUPATHAR TOWN
SARUPATHAR
GOLAGHAT
P.O. GOLAGHAT
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM
54: SARBESWAR PATHAK
SON OF LT. MATI RAM PATHAK
RESIDENT OF HOUSE NO. 35
LAKHI MANDIR PATH
LUIT PATH BYLANE- 1 LALMATI GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781029
ASSAM
55: NIREN DEORI
SON OF LT. LABHESWAR DEORI
RESIDENT OF LESIAGAON KALIMONDIR PATH
PATORKUCHI
BASISTHA CHARIALI
DISTRICT-KAMRUP(M)
PIN-781029
ASSAM. GUWAHATI
56: BARUN KUMARSAHARIA
SON OF LT. PITAMBAR SAHARIA
57. RESIDENT OF WARD NO.8
SANKAR NAGAR
MANGALDAI
DARRANG
DISTRICT- DARRANG
PIN- 784125
ASSAM
57: SUNAHAR ALI
SON OF LT. SAFICUL HAQUE
RESIDENT OF WARD NO.2
HATMENT ROAD SARALKHA ROAD
SETTLEMENT ROAD
KARIMGANJ
DISTRICT- KARIMGANJ
PIN- 788712
ASSAM
58: RATI RAM BAGLARY
SON OF LT. NAOUN CHANDRA BAGLARY
Page No.# 84/87
RESIDENT OF KACHARIGAON
KATHIATOLI CHARIALI
KAMPUR
NAGAON
DISTRICT- NAGAON
PIN- 782427
ASSAM
59: DHANESHWAR DAS
SON OF LT. MOHAN CHANDRA DAS
RESIDENT OF HOUSE NO.2
TETELIA
NEAR SOMNATH MANDIR
GOTANAGAR
GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781011
ASSAM
60: MATI RAM DEKA
SON OF LT. NABIN CHANDRA DEKA
RESIDENT OF HOUSE NO. 7
NAMGARH PATH
DARAKA NAGAR
KHANAPARA
61. 17 GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781022
ASSAM
61: AKAN CHANDRA NATH
SON OF LT. GHANA KANTA NATH
RESIDENT OF HOUSE NO. 10/A
FLAT NO. 301/B
BASISTHA ENCLAVE
BASISTHAPUR BYELANE NO.2
BELTOLA
GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781028
62: BONTI KAKOTI
DAUGHTER OF LT. ABANI HAZARIKA
WIFE OF MR. BIDYA KAKOTI
RESIDENT OF HOUSE NO.9
BYE LANE KRISHNACHURA LOKHRA
PATH GUWAHATI
BAMUNPARA
Page No.# 85/87
DISTRICT- KAMRUP(M)
PIN- 781040
ASSAM
63: BISWAJIT DAS
SON OF LT. AUROBINDO KR. DAS
RESIDENT OF NIGHTINGLE APARTMENT B 404
NORTH HARBOURGAON
P.O. KHUTIKATIA
NAGAON
DISTRICT- NAGAON
PIN- 782002
ASSAM
64: ANANDA CHANDRA NATH
SON OF LT. PADMA KANTA NATH
RESIDENT OF BANK COLONY RAZAGAON
RAHA
NAGAON
P.O..- RAHA
DISTRICT- NAGAON
PIN- 782103
ASSAM
65: CHAKRADHAR BARMAN
SON OF LT MADHAB CHANDRA BARMAN
RESIDENT OF ABHOYPUR
AMINGAON
KAMRUP
P.O..- AMINGAON
DISTRICT- KAMRUP
PIN- 781031
ASSAM
VERSUS
THE UNION OF INDIA
MINISTRY OF LABOUR AND EMPLOYMENT AND 4 ORS.
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001
2:THE CENTRAL PROVIDENT
THE EMPLOYEES PROVIDENT FUND ORGANISATION FUND
COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
Page No.# 86/87
14
BHIKAJI CAMA PLACE
NEW DELHI- 110066
3:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
G.S. ROAD
BHANGAGARH
GUWAHATI - 780005
4:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
NEW DELHI) CORE-2
SCOPE COMPLEX
7
INSTITUTIONAL AREA
LODHI ROAD
NEW DELHI- 110003
5:INDIAN OIL CORPORATION LIMITED BONGAIGAON REFINERY
DISTRICT- CHIRANG
PIN- 783385
ASSAM
------------
Advocate for : MR A DASGUPTA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA
MINISTRY OF LABOUR AND EMPLOYMENT AND 4 ORS.
Page No.# 87/87
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
31.03.2026
The learned senior counsel for the petitioner has concluded his arguments
reserving his right for reply.
The arguments of the learned counsel for the respondents has remained
inconclusive.
For further hearing on 14.05.2026.
JUDGE
Comparing Assistant
