Citation : 2026 Latest Caselaw 2843 Gua
Judgement Date : 27 March, 2026
Page No.# 1/22
GAHC010134622021
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/698/2022
KUSHA HAZARIKA
S/O LT. NENAI BONIA, R/O PAKHIMORI GAON, MOUZA KHONGIA, DIST.
JORHAT, ASSAM
VERSUS
KIRAN HAZARIKA @ CHANDRA HAZARIKA AND 4 ORS.
S/O LATE DEHIRAM HAZARIKA, R/O PAKHIMORA KHONGIA MOUZA, P.O.
GATANGA, DIST. JORHAT
2:ON THE DEATH OF SRI DANDIRAM KAIBATRA DAS
HIS LEGAL HEIR SMT. SARU DAS
W/O LT. DANDIRAM KAIBATRA DAS.
3:SRI NIRMAL DAS
S/O LT. DANDIRAM KAIBATRA DAS.
4:SRI SON DAS
S/O LT. DANDIRAM KAIBATRA DAS.
5:SRI ANIL DAS
S/O LT. DANDIRAM KAIBATRA DAS.
ALL ARE R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O-PANICHAKUA
DIST-JORHAT
ASSAM.
6:SMTI. SORUMAI KAIBATRA DAS
D/O-LT. MAGAN KAIBATRA DAS
R/O-PANICHAKUA GAON
Page No.# 2/22
KHARANGI MOUZA
P.O-PANICHAKUA
DIST-JORHAT
ASSAM.
7:SMTI PARUL BORA KAIBATRA DAS
D/O-LT. MAGAN KAIBATRA DAS
R/O-PANICHAKUA GAON
KHARANGI MOUZA
P.O-PANICHAKUA
DIST-JORHAT
ASSAM.
8:SRI GUNANATH HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORA GAON
KHANGIA MOUZA
P.O. GOTONGA
DIST. JORHAT
ASSA
Advocate for the Petitioner : MR.T J MAHANTA, MS. P BHATTACHARYA
Advocate for the Respondent : P.P BARUAH, R. SARMA
Linked Case : I.A.(Civil)/869/2020
SRI GUNANATH HAZARIKA AND ANR.
S/O LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
2: KUSHA HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
VERSUS
SRI KIRAN HAZARIKA @ CYHANDRA HAZARIKA AND 4 ORS.
S/O LATE DEHIRAM HAZARIKA
R/O KHONGIA MOUZA
Page No.# 3/22
P.O.-GATANGA
DIST-JORHAT
2:PARAG JYOTI SARMA @ RINKU SARMA
S/O PRABHAT SARMA
R/O BHATOMORA
P.O.-RRL
PULIBOR
DIST-JORHAT
3:ON THE DEATH OF LATE DANDIRAM KAIBARTA DAS
HIS LEGAL HEIR SRI SON KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
4:SMTI. SORUMAI KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI GAON
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
5:SMTI. PARUL BORA KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI GAON
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
------------
Advocate for : MR. T J MAHANTA
Advocate for : MR. P P BARUAH appearing for SRI KIRAN HAZARIKA @
CYHANDRA HAZARIKA AND 4 ORS.
Linked Case : I.A.(Civil)/700/2022
KUSHA HAZARIKA
S/O LT. NENAI BONIA
R/O PAKHIMORI GAON
MOUZA KHONGIA
DIST. JORHAT
ASSAM
Page No.# 4/22
VERSUS
KIRAN HAZARIKA @ CHANDRA HAZARIKA AND 4 ORS.
S/O LATE DEHIRAM HAZARIKA
R/O PAKHIMORA KHONGIA MOUZA
P.O. GATANGA
DIST. JORHAT
2:ON THE DEATH OF SRI DANDIRAM KAIBATRA DAS
HIS LEGAL HEIR SMT. SARU DAS
W/O LT. DANDIRAM KAIBATRA DAS.
3:SRI NIRMAL DAS
S/O LT. DANDIRAM KAIBATRA DAS.
4:SRI SON DAS
S/O LT. DANDIRAM KAIBATRA DAS.
5:SRI ANIL DAS
S/O LT. DANDIRAM KAIBATRA DAS.
ALL ARE R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O-PANICHAKUA
DIST-JORHAT
ASSAM.
6:SMTI. SORUMAI KAIBATRA DAS
D/O-LT. MAGAN KAIBATRA DAS
R/O-PANICHAKUA GAON
KHARANGI MOUZA
P.O-PANICHAKUA
DIST-JORHAT
ASSAM.
7:SMTI PARUL BORA KAIBATRA DAS
D/O-LT. MAGAN KAIBATRA DAS
R/O-PANICHAKUA GAON
KHARANGI MOUZA
P.O-PANICHAKUA
DIST-JORHAT
ASSAM.
8:SRI GUNANATH HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORA GAON
Page No.# 5/22
KHANGIA MOUZA
P.O. GOTONGA
DIST. JORHAT
ASSAM
------------
Advocate for : MR.T J MAHANTA
Advocate for : P.P BARUAH appearing for KIRAN HAZARIKA @ CHANDRA
HAZARIKA AND 4 ORS.
Linked Case : I.A.(Civil)/2057/2021
KUSHA HAZARIKA
S/O LT. NENAI BONIA
R/O PAKHIMORI GAON
MOUZA KHONGIA
DIST. JORHAT
ASSAM
VERSUS
ON THE DEATH OFKIRAN HAZARIKA @ CHANDRA HAZRIKA HIS LEGAL
HEIRS SMTI. DIPALI HAZARIKA AND 4 ORS.
W/O- LT. KIRAN HAZARIKA @CHANDRA HAZARIKA
1:1.1SRI GAURAV HAZARIKA
S/O- LT. KIRAN HAZARIKA @CHANDRA HAZARIKA
1:1.2 SAURAV HAZARIKA
S/O- LT. KIRAN HAZARIKA @CHANDRA HAZARIKA
ALL ARE R/O -
R/O PAKHIMORA KHONGIA MOUZA
P.O. GATANGA
DIST. JORHAT
ASSAM
2:ON THE DETH OF SRI DANDIRAM KAIBATRA DAS
HIS LEGAL HEIRS SMT. SARU DAS
W/O- LT. DANDIRAM KAIBATRA DAS
2.1:SRI NIRMAL DAS
S/O-LT. DANDIRAM KAIBATRA DAS
2.2:SRI SON DAS
S/O-LT. DANDIRAM KAIBATRA DAS.
Page No.# 6/22
2.3:SRI ANIL DAS
S/O-LT. DANDIRAM KAIBATRA DAS
ALL ARE R/O PANICHAKUA GAON KHARANGI MOUZA
P.O. PANICHAKUA DIST. JORHAT
ASSAM
3:SMTI SORUMAI KAIBATRA DAS
4:SMTI PARUL BORA KAIBATRA DAS
NO. 2 SON AND NO. 3 and 4 ARE DAUGHTER OF LATE MAGAN KAIBATRA
DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O. PANICHAKUA
DIST. JORHAT
ASSAM
5:GUNANATH HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORA GAON
KHANGIA MOUZA
P.O. GOTONGA
DIST. JORHAT
ASSAM
------------
Advocate for : MR.T J MAHANTA
Advocate for : P. P. BARUA appearing for ON THE DEATH OFKIRAN HAZARIKA
@ CHANDRA HAZRIKA HIS LEGAL HEIRS SMTI. DIPALI HAZARIKA AND 4
ORS.
Linked Case : I.A.(Civil)/875/2020
SRI KUSHA HAZARIKA
S/O LT. NENAI BONIA
R/O PAKHIMORI GAON
MOUZA KHONGIA
DIST. JORHAT
ASSAM
VERSUS
SRI KIRAN HAZARIKA @ CHANDRA HAZARIKA and 4 ORS
S/O LATE DEHIRAM HAZARIKA
Page No.# 7/22
R/O PAKHIMORA KHONGIA MOUZA
P.O. GATANGA
DIST. JORHAT
2:ON THE DEATH OF DANDIRAM KAIBATRA DAS HIS LEGAL HEIR
JORHAT
2.1:SON KAIBATRA DAS
R/O. PANICHAKUA GAON KHARANGI MOUZA
P.O. PANICHAKUA
DIST. JORHAT
ASSAM
3:SMTI SORUMAI KAIBATRA DAS
DAUGHTER OF LATE MAGAN KAIBATRA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O. PANICHAKUA
DIST. JORHAT
ASSAM
4:SMTI PARUL BORA KAIBATRA DAS
DAUGHTER OF LATE MAGAN KAIBATRA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O. PANICHAKUA
DIST. JORHAT
ASSAM
5:GUNANATH HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORA GAON
KHANGIA MOUZA
P.O. GOTONGA
DIST. JORHAT
ASSAM
------------
Advocate for : MR. T J MAHANTA
Advocate for : MR. P P BARUAH appearing for SRI KIRAN HAZARIKA @
CHANDRA HAZARIKA and 4 ORS
Linked Case : I.A.(Civil)/677/2022
GUNANATH HAZARIKA AND ANR.
S/O LATE NENAI BONIA
Page No.# 8/22
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
2: KUSHA HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
VERSUS
KIRAN HAZARIKA @ CHANDRA HAZARIKA AND ORS.
S/O LATE DEHIRAM HAZARIKA
R/O KHONGIA MOUZA
P.O.-GATANGA
DIST-JORHAT
2:PARAG JYOTI SARMA @ RINKU SARMA
S/O SRI PRABHAT SARMA
R/O BHATOMORA
P.O.-RRL
PULIBOR
DIST-JORHAT
3:ON THE DEATH OF LATE DANDIRAM KAIBARTA DAS
HIS LEGAL HEIRS
3.1:SMTI. SARU DAS
W/O LATE DANDIRAM KAIBARTA DAS
3.2:NIRMAL DAS
S/O LATE DANDIRAM KAIBARTA DAS
3.3:SON DAS
S/O LATE DANDIRAM KAIBARTA DAS
3.4:ANIL DAS
S/O LATE DANDIRAM KAIBARTA DAS
ALL ARE R/O PANICHAKUA GAON KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
4:SMTI. SORUMAI KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O.-PANI CHAKUA
Page No.# 9/22
DIST-JORHAT
ASSAM
5:SMTI. PARUL BORA KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O.-PANI CHAKUA
DIST-JORHAT
ASSAM
------------
Advocate for : MR. T J MAHANTA
Advocate for : MR. P P BARUAH appearing for KIRAN HAZARIKA @ CHANDRA
HAZARIKA AND ORS.
Linked Case : I.A.(Civil)/1369/2021
GUNANATH HAZARIKA AND ANR.
SON OF LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA KHONGIA
DIST. JORHAT
ASSAM.
2: KUSHA HAZARIKA
SON OF LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA KHONGIA
DIST. JORHAT
ASSAM.
VERSUS
ON THE DEATH OF KIRAN HAZARIKA @ CHANDRA HAZARIKA HIS LEGAL
HEIRS AND ORS.
REPRESENTING
1.1:SMTI. DIPALI HAZARIKA
W/O LATE KIRAN HAZARIKA @ CHANDRA HAZARIKA
R/O KHONGIA MOUZA
P.O.-GATANGA
DIST-JORHAT
1.2:GAURAV HAZARIKA
S/O LATE KIRAN HAZARIKA @ CHANDRA HAZARIKA
R/O KHONGIA MOUZA
P.O.-GATANGA
Page No.# 10/22
DIST-JORHAT
1.3:SAURAV HAZARIKA
S/O LATE KIRAN HAZARIKA @ CHANDRA HAZARIKA
R/O KHONGIA MOUZA
P.O.-GATANGA
DIST-JORHAT
2:PARAG JYOTI SARMA @ RINKU SARMA
S/O SRI PRABHAT SARMA
R/O BHATOMORA
P.O.-RRL
PULIBOR
DIST-JORHAT
3:ON THE DEATH OF LATE DANDIRAM KAIBARTA DAS
HIS LEGAL HEIRS
3.1:SMT. SARU DAS
W/O LATE DANDIRAM KAIBARTA DAS
R/O PANICHAKUA GAON KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
3.2:NIRMAL DAS
S/O LATE DANDIRAM KAIBARTA DAS
R/O PANICHAKUA GAON KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
3.3:SON DAS
S/O LATE DANDIRAM KAIBARTA DAS
R/O PANICHAKUA GAON KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
3.4:ANIL DAS
S/O LATE DANDIRAM KAIBARTA DAS
R/O PANICHAKUA GAON KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
4:SMTI. SORUMAI KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
Page No.# 11/22
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
5:SMTI. PARUL BORA KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
------------
Advocate for : MR. T J MAHANTA
Advocate for : appearing for ON THE DEATH OF KIRAN HAZARIKA @
CHANDRA HAZARIKA HIS LEGAL HEIRS AND ORS.
Linked Case : I.A.(Civil)/675/2022
GUNANATH HAZARIKA AND ANR.
S/O LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
2: KUSHA HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
VERSUS
KIRAN HAZARIKA @ CHANDRA HAZARIKA AND ORS.
S/O LATE DEHIRAM HAZARIKA
R/O KHONGIA MOUZA
P.O.-GATANGA
DIST-JORHAT
2:PARAG JYOTI SARMA @ RINKU SARMA
S/O SRI PRABHAT SARMA
R/O BHATOMORA
P.O.-RRL
PULIBOR
DIST-JORHAT
Page No.# 12/22
3:ON THE DEATH OF LATE DANDIRAM KAIBARTA DAS
HIS LEGAL HEIRS
3.1:SMTI. SARU DAS
W/O LATE DANDIRAM KAIBARTA DAS
3.2:NIRMAL DAS
S/O LATE DANDIRAM KAIBARTA DAS
3.3:SON DAS
S/O LATE DANDIRAM KAIBARTA DAS
3.4:ANIL DAS
S/O LATE DANDIRAM KAIBARTA DAS
ALL ARE R/O PANICHAKUA GAON KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
4:SMTI. SORUMAI KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O.-PANI CHAKUA
DIST-JORHAT
ASSAM
5:SMTI. PARUL BORA KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O.-PANI CHAKUA
DIST-JORHAT
ASSAM
------------
Advocate for : MR. T J MAHANTA
Advocate for : MR. P P BARUAH appearing for KIRAN HAZARIKA @ CHANDRA
HAZARIKA AND ORS.
Linked Case : RSA/147/2015
SRI KUSHA HAZARIKA
S/O LT. NENAI BONIA
R/O PAKHIMORI GAON
MOUZA KHONGIA
DIST. JORHAT
Page No.# 13/22
ASSAM
VERSUS
SRI KIRAN HAZARIKA @ CHANDRA HAZARIKA and 4 ORS
S/O LATE DEHIRAM HAZARIKA
R/O PAKHIMORA KHONGIA MOUZA
P.O. GATANGA
DIST. JORHAT
2:DANDIRAM KAIBATRA DAS
3:SMTI SORUMAI KAIBATRA DAS
4:SMTI PARUL BORA KAIBATRA DAS
NO. 2 SON AND NO. 3 and 4 ARE DAUGHTER OF LATE MAGAN KAIBATRA
DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O. PANICHAKUA
DIST. JORHAT
ASSAM
5:GUNANATH HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORA GAON
KHANGIA MOUZA
P.O. GOTONGA
DIST. JORHAT
ASSAM
------------
Advocate for : MR.T J MAHANTA
Advocate for : MR. P P BARUAH appearing for SRI KIRAN HAZARIKA @
CHANDRA HAZARIKA and 4 ORS
Linked Case : I.A.(Civil)/870/2020
GUNANATH HAZARIKA AND ANR
S/O LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
Page No.# 14/22
2: KUSHA HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
VERSUS
SRI KIRAN HAZARIKA @ CYHANDRA HAZARIKA and 4 ORS
S/O LATE DEHIRAM HAZARIKA
R/O KHONGIA MOUZA
P.O.-GATANGA
DIST-JORHAT
2:PARAG JYOTI SARMA @ RINKU SARMA
S/O PRABHAT SARMA
R/O BHATOMORA
P.O.-RRL
PULIBOR
DIST-JORHAT
3:ON THE DEATH OF LATE DANDIRAM KAIBARTA DAS
HIS LEGAL HEIR SRI SON KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
4:SMTI. SORUMAI KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI GAON
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
5:SMTI. PARUL BORA KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI GAON
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
------------
Advocate for : MR. T J MAHANTA
Advocate for : MR. P P BARUAH appearing for SRI KIRAN HAZARIKA @
CYHANDRA HAZARIKA and 4 ORS
Page No.# 15/22
Linked Case : I.A.(Civil)/872/2020
SRI GUNANATH HAZARIKA AND ANR
S/O LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
2: KUSHA HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
VERSUS
SRI KIRAN HAZARIKA @ CYHANDRA HAZARIKA AND 4 ORS
S/O LATE DEHIRAM HAZARIKA
R/O KHONGIA MOUZA
P.O.-GATANGA
DIST-JORHAT
2:PARAG JYOTI SARMA @ RINKU SARMA
S/O PRABHAT SARMA
R/O BHATOMORA
P.O.-RRL
PULIBOR
DIST-JORHAT
3:ON THE DEATH OF LATE DANDIRAM KAIBARTA DAS
HIS LEGAL HEIR SRI SON KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
4:SMTI. SORUMAI KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI GAON
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
5:SMTI. PARUL BORA KAIBARTA DAS
Page No.# 16/22
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI GAON
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
------------
Advocate for : MR. T J MAHANTA
Advocate for : appearing for SRI KIRAN HAZARIKA @ CYHANDRA HAZARIKA
AND 4 ORS
Linked Case : I.A.(Civil)/679/2022
GUNANATH HAZARIKA AND ANR.
S/O LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
2: KUSHA HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA-KHONGIA
DIST-JORHAT (ASSAM)
VERSUS
KIRAN HAZARIKA @ CHANDRA HAZARIKA AND ORS.
S/O LATE DEHIRAM HAZARIKA
R/O KHONGIA MOUZA
P.O.-GATANGA
DIST-JORHAT
2:PARAG JYOTI SARMA @ RINKU SARMA
S/O SRI PRABHAT SARMA
R/O BHATOMORA
P.O.-RRL
PULIBOR
DIST-JORHAT
3:ON THE DEATH OF LATE DANDIRAM KAIBARTA DAS
HIS LEGAL HEIRS
3.1:SMTI. SARU DAS
W/O LATE DANDIRAM KAIBARTA DAS
3.2:NIRMAL DAS
Page No.# 17/22
S/O LATE DANDIRAM KAIBARTA DAS
3.3:SON DAS
S/O LATE DANDIRAM KAIBARTA DAS
3.4:ANIL DAS
S/O LATE DANDIRAM KAIBARTA DAS
ALL ARE R/O PANICHAKUA GAON KHARANGI MOUZA
P.O.-PANICHAKUA
DIST-JORHAT
ASSAM
4:SMTI. SORUMAI KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O.-PANI CHAKUA
DIST-JORHAT
ASSAM
5:SMTI. PARUL BORA KAIBARTA DAS
D/O LATE MAGAN KAIBARTA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O.-PANI CHAKUA
DIST-JORHAT
ASSAM
------------
Advocate for : MR. T J MAHANTA
Advocate for : MR. P P BARUAH appearing for KIRAN HAZARIKA @ CHANDRA
HAZARIKA AND ORS.
Linked Case : I.A.(Civil)/877/2020
SRI KUSHA HAZARIKA
S/O LT. NENAI BONIA
R/O PAKHIMORI GAON
MOUZA KHONGIA
DIST. JORHAT
ASSAM
VERSUS
SRI KIRAN HAZARIKA @ CHANDRA HAZARIKA and 4 ORS
S/O LATE DEHIRAM HAZARIKA
Page No.# 18/22
R/O PAKHIMORA KHONGIA MOUZA
P.O. GATANGA
DIST. JORHAT
2:ON THE DEATH OF DANDIRAM KAIBATRA DAS HIS LEGAL HEIR
JORHAT
2.1:SON KAIBATRA DAS
R/O. PANICHAKUA GAON KHARANGI MOUZA
P.O. PANICHAKUA
DIST. JORHAT
ASSAM
3:SMTI SORUMAI KAIBATRA DAS
DAUGHTER OF LATE MAGAN KAIBATRA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O. PANICHAKUA
DIST. JORHAT
ASSAM
4:SMTI PARUL BORA KAIBATRA DAS
DAUGHTER OF LATE MAGAN KAIBATRA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O. PANICHAKUA
DIST. JORHAT
ASSAM
5:GUNANATH HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORA GAON
KHANGIA MOUZA
P.O. GOTONGA
DIST. JORHAT
ASSAM
------------
Advocate for : MR. T J MAHANTA
Advocate for : MR. P P BARUAH appearing for SRI KIRAN HAZARIKA @
CHANDRA HAZARIKA and 4 ORS
Linked Case : RSA/126/2015
SRI GUNANATH HAZARIKA and ANR
Page No.# 19/22
2: KUSHA HAZARIKA
BOTH ARE SONS OF LATE NENAI BONIA
R/O PAKHIMORI GAON
MOUZA KHONGIA
DIST. JORHAT
ASSAM.
VERSUS
ON THE DEATH OF SRI KIRAN HAZARIKA @ CHANDRA HAZARIKA HIS
LEGAL HEIR SMTI DIPALI HAZARIKA AND ORS
W/O LATE KIRAN HAZARIKA
R/O KHONGIA MOUZA
P.O. GATANGA
DIST. JORHAT
2:PARAG JYOTI SARMA @ RINKU SARMA
S/O SRI PRABHAT SARMA
R/O BHATOMORA
P.O. RRL. PULIBOR
DIST. JORHAT
3:DANDIRAM KAIBATRA DAS
4:SMTI SORUMAI KAIBATRA DAS
5:SMTI PARUL BORA KAIBATRA DAS
NO. 3 SON AND NO. 4 and 5 ARE DAUGHTERS OF LATE MAGAN KAIBATRA
DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O. PANICHAKUA
DIST. JORHAT
ASSAM.
------------
Advocate for : MR.A BHATTACHARYA
Advocate for : MR. P P BARUAH appearing for ON THE DEATH OF SRI KIRAN
HAZARIKA @ CHANDRA HAZARIKA HIS LEGAL HEIR SMTI DIPALI
HAZARIKA AND ORS
Linked Case : I.A.(Civil)/606/2022
Page No.# 20/22
KUSHA HAZARIKA
S/O LT. NENAI BONIA
R/O PAKHIMORI GAON
MOUZA KHONGIA
DIST. JORHAT
ASSAM
VERSUS
KIRAN HAZARIKA @ CHANDRA HAZARIKA AND 4 ORS.
S/O LATE DEHIRAM HAZARIKA
R/O PAKHIMORA KHONGIA MOUZA
P.O. GATANGA
DIST. JORHAT
2:ON THE DEATH OF SRI DANDIRAM KAIBATRA DAS
HIS LEGAL HEIR SMT. SARU DAS
W/O LT. DANDIRAM KAIBATRA DAS.
2.1:SRI NIRMAL DAS
S/O LT. DANDIRAM KAIBATRA DAS.
2.2:SRI SON DAS
S/O LT. DANDIRAM KAIBATRA DAS.
2.3:SRI ANIL DAS
S/O LT. DANDIRAM KAIBATRA DAS.
ALL ARE R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O-PANICHAKUA
DIST-JORHAT
ASSAM.
3:SMTI. SORUMAI KAIBATRA DAS
D/O-LT. MAGAN KAIBATRA DAS
R/O-PANICHAKUA GAON
KHARANGI MOUZA
P.O-PANICHAKUA
DIST-JORHAT
ASSAM.
4:SMTI PARUL BORA KAIBATRA DAS
D/O-LT. MAGAN KAIBATRA DAS
R/O-PANICHAKUA GAON
KHARANGI MOUZA
Page No.# 21/22
P.O-PANICHAKUA
DIST-JORHAT
ASSAM.
5:SRI GUNANATH HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORA GAON
KHANGIA MOUZA
P.O. GOTONGA
DIST. JORHAT
ASSAM
------------
Advocate for : MR.T J MAHANTA
Advocate for : P.P BARUAH appearing for KIRAN HAZARIKA @ CHANDRA
HAZARIKA AND 4 ORS.
Linked Case : I.A.(Civil)/876/2020
SRI KUSHA HAZARIKA
S/O LT. NENAI BONIA
R/O PAKHIMORI GAON
MOUZA KHONGIA
DIST. JORHAT
ASSAM
VERSUS
SRI KIRAN HAZARIKA @ CHANDRA HAZARIKA and 4 ORS
S/O LATE DEHIRAM HAZARIKA
R/O PAKHIMORA KHONGIA MOUZA
P.O. GATANGA
DIST. JORHAT
2:ON THE DEATH OF DANDIRAM KAIBATRA DAS HIS LEGAL HEIR
JORHAT
2.1:SON KAIBATRA DAS
R/O. PANICHAKUA GAON KHARANGI MOUZA
P.O. PANICHAKUA
DIST. JORHAT
ASSAM
3:SMTI SORUMAI KAIBATRA DAS
DAUGHTER OF LATE MAGAN KAIBATRA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O. PANICHAKUA
Page No.# 22/22
DIST. JORHAT
ASSAM
4:SMTI PARUL BORA KAIBATRA DAS
DAUGHTER OF LATE MAGAN KAIBATRA DAS
R/O PANICHAKUA GAON
KHARANGI MOUZA
P.O. PANICHAKUA
DIST. JORHAT
ASSAM
5:GUNANATH HAZARIKA
S/O LATE NENAI BONIA
R/O PAKHIMORA GAON
KHANGIA MOUZA
P.O. GOTONGA
DIST. JORHAT
ASSAM
------------
Advocate for : MR. T J MAHANTA
Advocate for : MR. P P BARUAH appearing for SRI KIRAN HAZARIKA @
CHANDRA HAZARIKA and 4 ORS
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
Date : 27.03.2026
As prayed for by Mr. A. Baruah, learned counsel appearing for the applicant, with consent from the other side, re-list the matter on 07.05.2026.
JUDGE
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