Citation : 2026 Latest Caselaw 2734 Gua
Judgement Date : 25 March, 2026
Page No.# 1/9
GAHC010208552024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5809/2024
PREM BAHADUR CHETRI AND 31 ORS
S/O- BHANU BIKRAM CHETRI,
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR , ASSAM
PIN - 784105
2: NAR BAHADUR CHETRI
S/O- BEDA CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
3: TILAK SUBBA
S/O- LATE KIRTI BAHADUR SUBBA
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
4: GOBIND CHETRI
S/O- GUNJA BAHADUR
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
Page No.# 2/9
DISTRICT -SONITPUR
ASSAM
PIN - 784105
5: KHEM LAL UDADHYAYA
S/O- LATE BISHNU LAL UPADHYAYA
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
6: LOK BAHADUR CHETRY
S/O- LATE GOBAR DHAN CHETRY
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
7: JUDDHA BAHADUR CHETRY
S/O- BEDANIDHI CHETRY
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
8: PRAMILA DEVI
D/O- DIRGHA BAHADUR KARKI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
9: DHAN BAHADUR CHETRI
S/O- DAL BAHADUR CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
Page No.# 3/9
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
10: TIKARM UPADHYAYA
S/O- LATE GANGADHAR UPADHYAYA
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
11: RAN BAHADUR CHETRI
S/O- LATE BEDNIDHI CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
12: KAMAL BHANDARI
S/O- LATE MITRA BAHADUR
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
13: HEM BAHADUR CHETRI
S/O- LATE GOBARDHAN CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105.
14: TEK BAHADUR CHETRI
S/O- LATE BED NIDHI CHETRI
Page No.# 4/9
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
15: SURA BAHADUR CHETRI
S/O- LATE GYAN BAHADUR CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
16: TIRTHA CHETRY
S/O- LATE LOK BAHADUR CHETRY
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
17: INDRA BAHADUR PAUDEL
S/O- GYAN BAHADUR
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
18: GANESH CHETRI
S/O- MEHER MAN CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
Page No.# 5/9
19: NAR BAHADUR CHETRI
S/O- BUDHI MAN CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
20: NABARAJ CHETRI
LATE DIL BAHADUR CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
21: PREMA SUTTAR
D/O- NAR BAHADUR
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
22: NAR BAHADUR SUTTAR
S/O- MEHERMAN CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
23: UPEN CHETRI
S/O- BHANU BIKRAM
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
Page No.# 6/9
24: SABITRI DEVI
D/O- LATE MADHOJ
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
25: RUKMINI DEVI
D/O- SRI HEMSAGAR
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
26: RISHIRAJ BANIA
S/O- DATA RAM BANIA
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
27: AMAR BAHADUR CHETRI
S/O- LATE BEDA NIDHI CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
28: JIT BAHADUR SUTTAR
LATE BHANU BIKRAM
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
Page No.# 7/9
PIN - 784105
29: TULA RAM CHETRI
LATE NIL BAHADUR CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
30: KHARGA MAYA
LATE BHAKTA BAHADUR CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
31: SANGITA CHETRI
SRI NAR BAHADUR CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 784105
32: MINA CHETRI
SRI PREM BAHADUR CHETRI
R/O- VILLAGE HAHSORA NEPALI BASTI
P.O -GHORAMARI
P.S- CHARIDUAR
DISTRICT -SONITPUR
ASSAM
PIN - 78410
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE CHIEF SECRETARY (DEPARTMENT OF REVENUE)
DISPUR - 06
Page No.# 8/9
2:DEPUTY COMMISSIONER
SONITPUR
ASSAM
PIN -
3:THE CIRCLE OFFICER
CHARIDUAR REVENUE CIRCLE
SONITPUR
TEZPUR
ASSAM. PIN -784102
4:ASSAM INDUSTRIAL DEVELOPMENT CORPORATION
REPRESENTED BY ITS CHAIRMAN
R.G BARUAH ROAD
GUWAHATI
ASSAM.
POST OFFICE- ZOO ROAD
PIN - 781024
Advocate for the Petitioner : MR N N UPADHYAYA, MR. S SHARMA,MR. B B KAKATI,MR. D
K BAGCHI
Advocate for the Respondent : GA, ASSAM, MR. SURAJIT DAS(R4),MS P DEVI(R-4),MR P R
SARMA (R-4),NISHANT DAS(R-4),SC, REVENUE
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 25.03.2026
Heard Mr. N. N. Upadhyay, learned counsel, appearing for the petitioners. Also heard Ms. A. Bhuyan, learned counsel, appearing for the respondent no.4, as well as Mr. N. Das, learned Government Advocate, and Ms. N. Bordoloi, learned Standing Counsel, appearing for their respective respondents.
Ms. A. Bhuyan, submits that an affidavit on behalf of the respondent represented by her would be filed during the course of the day.
Page No.# 9/9
On filing of such affidavit, the petitioners are granted further 02 (two) weeks time to bring on record their rejoinder to such affidavit, if so advised.
Registry to list this matter again after 02 (two) weeks on a date to be fixed by it.
JUDGE
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