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Gauhati High Court
Page No.# 1/8 vs Sri Shiva Prasad Bhattacharya And Ors on 25 March, 2026
Page No.# 1/8
GAHC010174812025
2026:GAU-AS:4311
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2733/2025
SRI AKHIL BHATTACHARYA
SON OF LATE GOPAL BHATTACHARYA, RESIDENT OF VILLAGE
GAMERIMURI (OJAPARA), POST OFFICE- KAITHALKUCHI, POLICE
STATION-BELSOR, DISTRICT- NALBARI, ASSAM.
VERSUS
SRI SHIVA PRASAD BHATTACHARYA AND ORS
SON OF LATE ARUN BHATTACHARYA, RESIDENT OF VILLAGE JOARDI,
RESIDENT OF VILLAGE JOARDI, P.O KAITHALKUCHI, P.S. BELSOR,
DISTRICT NALBARI
2:SRI KESHAB BHATTACHARYA
S/O LATE GOPAL BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
3:SMTI BHARATI DEVI
D/O LATE GOPAL BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
C/O SRI KESHAB CHANDRA BHATTACHARYA
S/O LATE GOPAL BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
Page No.# 2/8
4:SMTI ARATI DEVI
D/O LATE GOPAL BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
C/O SRI KESHAB CHANDRA BHATTACHARYA
S/O LATE GOPAL BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
5:SMTI REBATI DEVI
D/O LATE GOPAL BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
C/O SRI KESHAB CHANDRA BHATTACHARYA
S/O LATE GOPAL BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
6:SMTI MONOMATI DEVI
D/O LATE PADMAPANI BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
C/O SRI KESHAB CHANDRA BHATTACHARYA
S/O LATE GOPAL BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
7:SMTI SARALA DEVI
D/O LATE PADMAPANI BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
C/O SRI KESHAB CHANDRA BHATTACHARYA
S/O LATE GOPAL BHATTACHARYA
Page No.# 3/8
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
8:SMTI DIPANJALI BHATTACHARYA
D/O LATE PADMAPANI BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
C/O SRI KESHAB CHANDRA BHATTACHARYA
S/O LATE GOPAL BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
9:SMTI KUNJA DEVI
D/O SHIVA PRASAD BHATTACHARYA
ESIDENT OF VILLAGE JOARDI
RESIDENT OF VILLAGE JOARDI
PO KAITHALKUCHI
PS BELOR
DIST NALBARI
ASSAM
10:SMTI ANU DEVI
D/O SHIVA PRASAD BHATTACHARYA
ESIDENT OF VILLAGE JOARDI
RESIDENT OF VILLAGE JOARDI
PO KAITHALKUCHI
PS BELOR
DIST NALBARI
ASSAM
11:SMTI JAYA DEVI
D/O SHIVA PRASAD BHATTACHARYA
ESIDENT OF VILLAGE JOARDI
RESIDENT OF VILLAGE JOARDI
PO KAITHALKUCHI
PS BELOR
DIST NALBARI
ASSAM
Page No.# 4/8
12:SMTI MINATI DEVI
D/O SHIVA PRASAD BHATTACHARYA
ESIDENT OF VILLAGE JOARDI
RESIDENT OF VILLAGE JOARDI
PO KAITHALKUCHI
PS BELOR
DIST NALBARI
ASSAM
13:SMTI PRANITA DEVI
D/O SHIVA PRASAD BHATTACHARYA
ESIDENT OF VILLAGE JOARDI
RESIDENT OF VILLAGE JOARDI
PO KAITHALKUCHI
PS BELOR
DIST NALBARI
ASSAM
14:SMTI JUTI DEVI
D/O SHIVA PRASAD BHATTACHARYA
ESIDENT OF VILLAGE JOARDI
RESIDENT OF VILLAGE JOARDI
PO KAITHALKUCHI
PS BELOR
DIST NALBARI
ASSAM
15:SRI DIPAK BHATTACHARYA
S/O LATE DINESH BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
16:SMTI ANJU DEVI
D/O LATE DINESH BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
PS BELSOR
DIST NALBARI
ASSAM
17:SRI JAYDEV SARMA
S/O LATE DAMAYANTI DEVI
RESIDENT OF VILLAGE AND PO BISTUPUR
DIST NALBARI
Page No.# 5/8
ASSAM
RES. 15
16
17 ARE UNDER THE CARE OF SRI MUKUL MISHRA
S/O LATE JAY MISHRA
RESIDING OVER THE SUIT LAND AT VILLAGE JOWARDI
PO KAITHALKUCHI
DIST NALBARI
ASSAM
18:SMTI. HIRAN DEVI
D/O LATE DAMAYANTI BHATTACHARYA
C/O PRAFULLA SARMA
RESIDENT OF VILLAGE PANIGAON
PO PANIGAON
DIST NALBARI
ASSAM
19:SRI MUKUL MISHRA
S/O LATE JAY MISHRA
RESIDING AT VILLAGE JOWARDI
PO KAITHALKUCHI
DIST NALBARI
ASSAM
20:SRI GIRISH BHATTACHARYA
S/O LATE PADMAPANI BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI(OJAPARA) PO KAITHALKUCHI
DIST NALBARI
ASSAM
21:SRI UMESH BHARRACHARYA
S/O LATE PADMAPANI BHATTACHARYA
RESIDENT OF VILLAGE GAMERIMURI(OJAPARA) PO KAITHALKUCHI
DIST NALBARI
ASSAM
22.1:ON THE DEATH OF ORIGINAL PLAINTIFF NO. 2 NAMELY LATE
RAMESH BHATTA HIS LEGAL HEIR NAMELY PAMINI DEVI
W/O LATE RAMESH BHATTA
RESIDENT OF VILLAGE GAMERIMURI (OJAPARA) PO KAITHALKUCHI
DIST NALBARI
ASSAM
PRESENT ADDRESS NEAR ROYAL PLACE
Page No.# 6/8
SHREEMATA SANKAR NAGAR
PATHARQUARY
MAGZINE NO. 76
NAMGHAR PATH
PO UDAY BIHAR
DIST KAMRUP M ASSAM 781171
22.2:RANJITA DEVI
D/O LATE RAMESH BHATTA
PRESENT ADDRESS NEAR ROYAL PLACE
SHREEMATA SANKAR NAGAR
PATHARQUARY
MAGZINE NO. 76
NAMGHAR PATH
PO UDAY BIHAR
DIST KAMRUP M ASSAM 781171
22.3:GITANJALI DEVI
D/O LATE RAMESH BHATTA
PRESENT ADDRESS NEAR ROYAL PLACE
SHREEMATA SANKAR NAGAR
PATHARQUARY
MAGZINE NO. 76
NAMGHAR PATH
PO UDAY BIHAR
DIST KAMRUP M ASSAM 781171
22.4:SASANKA BHATTACHARYA
S/O LATE RAMESH BHATTA
PRESENT ADDRESS NEAR ROYAL PLACE
SHREEMATA SANKAR NAGAR
PATHARQUARY
MAGZINE NO. 76
NAMGHAR PATH
PO UDAY BIHAR
DIST KAMRUP M ASSAM 781171
22.5:MANOJ BHATTACHARYA
S/O LATE RAMESH BHATTA
PRESENT ADDRESS NEAR ROYAL PLACE
SHREEMATA SANKAR NAGAR
PATHARQUARY
MAGZINE NO. 76
NAMGHAR PATH
Page No.# 7/8
PO UDAY BIHAR
DIST KAMRUP M ASSAM 78117
Advocate for the Petitioner : MR. D GOSWAMI, MR K BARMAN,MR S AFRIDI
Advocate for the Respondent : MR A BHUYAN,
BEFORE
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
Date : 25-03-2026
Heard learned counsel Mr. S. Afridi for the applicants/appellants, who has
filed this application for correction of the address of the respondents No. 22(ii)
to 22(v) in view of the order dated 30.09.2024 passed by this Court in
connection with RSA No. 5/2024, more particularly, Annexure-1 of this
application.
2. Learned counsel Mr. A. Bhuyan appears for respondents No. 1, 9, 10, 11,
12, 13 and 14.
3. Notices have been issued to the other respondents.
4. Office note dated 09.01.2026 indicates that notices in this interlocutory
application have also been served to respondents No. 22(ii) to 22(v) in the new
address, but the respondents are not represented today.
5. Learned counsel for the respondents, Mr. A. Bhuyan has no objection.
6. Considering the submissions at the bar and considering all aspects, this
application is allowed and the new addresses may be allowed to be incorporated
after deleting the earlier addresses mentioned in the appeal memo.
Page No.# 8/8
7. The present address of the respondents No. 22(ii) to 22(v) mentioned as
"Near Royal Place, Shreemanta Sankar Nagar, Patharquary, Magzine No. 76,
Namghar Path, P.O.-Uday Bihar, Dist - Kamrup (M), PIN - 781171, Ph -
9394067470" is allowed to be typed and replaced in place of the earlier address
given in the appeal memo.
8. In terms of the above observation, this application stands disposed.
9. An amended appeal memo is to be filed in RSA No. 5/2024.
JUDGE
Comparing Assistant
