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Anuj Deka vs The State Of Assam And 9 Ors
2026 Latest Caselaw 2560 Gua

Citation : 2026 Latest Caselaw 2560 Gua
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Anuj Deka vs The State Of Assam And 9 Ors on 20 March, 2026

                                                                 Page No.# 1/3

GAHC010036232026




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1095/2026

         ANUJ DEKA
         S/O- MAHENDRA NATH DEKA, RESIDENT OF VILLAGE AND P.O.
         AMRIKHOWA, DISTRICT- BARPETA, ASSAM, PIN- 78T307



         VERSUS

         THE STATE OF ASSAM AND 9 ORS.
         REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
         ASSAM, INDUSTRIES AND COMMERCE DEPAFTMENT, DIPSUR, ASSAM,
         PIN- 781006.

         2:THE MANAGING DIRECTOR

          PRAGJYOTISH FERTILIZERS AND CHEMICALS LIMITED (PFCL)
          HAVING ITS OFFICE AT AIDC COMPLEX
          R.G. BARUAH ROAD
          GUWAHATI-781024
          ASSAM

         3:THE DIRECTOR

          PRAGJYOTISH FERTILIZERS AND CHEMICALS LIMITED
          HAVING ITS OFFICE AT AIDC COMPLEX
          R.G. BARUAH ROAD
          GUWAHATI-781024
          ASSAM

         4:THE CHAIRMAN
          PRAGJYOTISH FERTILIZERS AND CHEMICALS LIMITED
          HAVING ITS OFFICE AT AIDC COMPLEX
          R.G. BARUAH ROAD
          GUWAHATI-781024
                                                        Page No.# 2/3

ASSAM

5:THE MANAGING DIRECTOR

 ASSAM STATE FERTILIZERS AND CHEMICALS COMPANY LIMITED
(ASFCL) HAVING ITS OFFICE AT AIDC COMPANY
 NILGIRI PATH
 R.G.B. ROAD
 GUWAHATI-781024
 ASSAM

6:THE DIRECTOR

 ASSAM STATE FERTILIZERS AND CHEMICALS COMPANY LIMITED
(ASFCL) HAVING ITS OFFICE AT AIDC COMPLEX
 NILGIRI PATH
 R.G.B. ROAD
 GUWAHATI-781024
 ASSAM

7:THE CHAIRMAN

 ASSAM STATE FERTILIZERS AND CHEMICALS COMPANY LIMITED
(ASFCL) HAVING ITS OFFICE AT AIDC COMPLEX
 NILGIRI PATH
 R.G.B. ROAD
 GUWAHATI-781024
 ASSAM

8:THE MANAGING DIRECTOR

ASSAM PETRO- CHEMICALS LIMITED (APL) HAVING IS OFFICE AT 4TH
FLOOR
ORION PLACE
MAHAPURUSH SRIMANTA SHANKARDEV PATH
BHANGAGARH
GUWAHATI-781005
ASSAM

9:THE DIRECTOR

ASSAM PTERO CHEMICALS LIMITED HAVING ITS OFFICE AT 4TH FLOOR
ORION PLACE
MAHAPURUSH SRIMANTA SHANKARDEV PATH BHANGAGARH
GUWAHATI-781005
ASSAM

10:THE CHAIRMAN
                                                                       Page No.# 3/3


             ASSAM PETRO- CHEMICALS LIMITED HAVING ITS OFFICE AT 4TH FLOOR
             ORION PLACE
             SHANKARDEV PATH
             BHANGAGARH
             GUWAHATI-781005
             ASSA

Advocate for the Petitioner   : MR. U SAIKIA, MR. Z ISLAM

Advocate for the Respondent : GA, ASSAM,




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                           ORDER

20.03.2026

Pursuant to this Court's order dated 13.03.2026, the necessary correction in the memo of parties has been affected.

In view of the correction made in the addresses of the respondent Nos. 5, 6 and 7, let a fresh notice be issued to the respondent Nos. 5, 6 and 7 returnable on 24.04.2026.

The petitioner shall take steps for issuance of notice upon the aforesaid respondents by way of registered post with A/D as well as usual process within a period of five days from today.

List this matter again on 24.04.2026.

JUDGE

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