Phone No. 9650975858 vs The Union Of India And 5 Ors
2026 Latest Caselaw 2500 Gua

Gauhati High Court

Phone No. 9650975858 vs The Union Of India And 5 Ors on 19 March, 2026

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GAHC010294872023




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/798/2024

         PRAKASH KUMAR DIXIT
         S/O- SHYAM SAROJ DIXIT, RESIDENT OF FLAT NO. 101, TOWER-I, GOLF
         AVENUE-2, SECTOR-75 NOIDA, P.O. SECTOR 122 NOIDA, P.S. SECTOR 113
         NOIDA, DISTRICT- GAUTAM BUDH NAGAR, UTTAR PRADESH, PIN- 201301,
         PHONE NO. 9650975858



         VERSUS

         THE UNION OF INDIA AND 5 ORS
         REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS,
         GOVERNMENT OF INDIA, NORTH BLOCK, NEW DELHI- 110001

         2:DIRECTOR GENERAL OF POLICE
          CENTRAL RESERVE POLICE FORCE
          BLOCK NO.2
          CGO COMPLEX
          LODHI ROAD
          NEW DELHI- 110003

         3:THE DIRECTOR (ACCOUNTS)
          PAY AND ACCOUNTS OFFICE
          CRPF
          PLOT NO. 14
          PSP-2
          ROHINI SECTOR-23
          NEW DELHI- 110086

         4:INSPECTOR GENERAL OF POLICE (PERS)
          CENTRAL RESERVE POLICE FORCE
          BLOCK NO.2
          CGO COMPLEX
          LODHI ROAD
                                                                    Page No.# 2/3

             NEW DELHI- 110003

            5:SPECIAL DIRECTOR GENERAL OF POLICE
             NORTH EAST ZONE
             CENTRAL RESERVE POLICE FORCE
             9TH MILE
            AMERIGOG
             GUWAHATI
            ASSAM- 781023

            6:DEPUTY INSPECTOR GENERAL OF POLICE (ADM)
             NEZ HQR
             CENTRAL RESERVE POLICE FORCE
             9TH MILE
            AMERIGOG
             GUWAHATI
            ASSAM- 78102

Advocate for the Petitioner   : MR. DITUL DAS, MR. R J SARMA

Advocate for the Respondent : DY.S.G.I., MRS. R DEVI




                                   BEFORE
                     HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

                                         ORDER

Date : 19.03.2026

Heard Mr R.J. Sarma, learned Counsel for the petitioner and Ms. S. Baruah, learned Counsel on behalf of Ms. R. Devi, Deputy, SGI.

The learned Counsel for the petitioner submits that the parties are not agreeable to go for mediation and as such prays that the matter may be taken up by the Court on merits.

Prayer is allowed.

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List this matter for admission hearing on 24th of April, 2026.

JUDGE

Comparing Assistant