Citation : 2026 Latest Caselaw 2467 Gua
Judgement Date : 19 March, 2026
Page No.# 1/9
GAHC010230532025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6187/2025
GAUTAM KUMAR NATH AND 40 ORS
SON OF SMTI- TARAMAI DEVI,R/O- SARUMOTORIYA, SWARAJNAGAR,
BYE LANE 03, H/NO- 26, DISPUR,GUWAHATI - 06, DIST- KAMRUP (M),
ASSAM
2: ASHIM SARMA
SON OF SRI BALADEV SARMA
RESIDENT OF PATHSALA KRISHNA NAGAR
PO- PATHSALA
PS- PATACHARKUCHI
DIST- BAJALI
ASSAM
PIN - 781325
3: ABHIJIT BORAH
SON OF SRI HEMO DHAR BORAH
VILLAGE - 2 NO- BAGHMORA GAON
NEAR BASADHAN L P SCHOOL
PO- NAHARKATIA DIST- DIBRUGARH
ASSAM
PIN - 786610
4: DIPANJALI BORAH
WIFE OF SRI PRANAB KUMAR BORAH
R/O- D.S. ROAD
H/ NO- 552
DIMORUGURI
DIST- NAGAON
ASSAM
PIN - 782003
5: BASANTA PARAJULI
SON OF LATE PARASU RAM PARAJULI
R/O- VILLAGE - GANGMUTHAN
Page No.# 2/9
PO- GANGMUTHAN
PS- BEHALI
DIST- BISWANATH
ASSAM
PIN - 784167
6: MASHIDUL ALAM
SON OF DEWAN AYENAL HOQUE
R/O- BAPUJINAGAR
SALBARI
WARD NO- 16
DIST- GOALPARA
ASSAM
PIN - 783121
7: GAURAB KUMAR DEKA
SON OF SRI DEBENDRA KUMAR DEKA
RESIDENT OF VILL- GHATUAPARA
PO- AULACHOWKA
PS- MANGALDAI
DIST- DARRANG
ASSAM
PIN - 784529
8: DIPANKAR SARMA
SON OF SRI HIRENDRA KUMAR SARMA
VILL AND PO- BARAZARA
NEAR BASANTI MANDIR
DIST- NALBARI
ASSAM
PIN - 781334
9: KABITA DEKA
WIFE OF PARAGJYOTI BAISHYA
RESIDENT OF CHAMPAK NAGAR
GANESHPARA
PO- DHIRENPARA
PS- FATASIL AMBARI
DIST- KAMRUP (M)
ASSAM
PIN - 781025
10: DIGANTA PATHAK
SON OF LANKESWAR PATHAK
RESIDENT OF VILL AND PO- CHARINGIA
DIST JORHAT
ASSAM. PIN - 785006
Page No.# 3/9
11: MD RAFIKUL ISLAM ANSARY
SON OF MD BASIR UDDIN ANSARY
VILL- KALJAR
PO- SUKMANAH
PS- HOWLY
DIST- BARPETA
ASSAM
PIN - 781316
12: SASANKA SHEKHAR CHAKRABORTY
SON OF SRI ANANTA CHAKRABORTY
RESIDENT OF VILL - NICHILAMARI
PO-ORANG
DIST- UDALGURI
ASSAM
PIN - 784114
13: NIKUN KALITA
SON OF SRI CHITTARANJAN KALITA
RESIDENT OF HOUSE NO- 18
BYE LANE-4
INDIRA NAGAR
BASISTHA
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN-781029
14: SANDIP BISWAS
SON OF SRI SAJAL KANTI BISWAS
R/O- SURJYA SEN LANE
SHIBBARI ROAD
TARAPUR PART -7
SILCHAR
DIST- CACHAR
ASSAM
PIN - 788008
15: BISWAJIT DAS
SON OF SRI PRADIP DAS
R/O- VILL- DEODHAR
NEAR AGV BANK
PO- RANTHALI
PS- NAGAON SADAR
DIST- NAGAON
ASSAM
PIN - 782101
Page No.# 4/9
16: KAMAL HALOI
SON OF SRI HARISH HALOI
RESIDENT OF VILL - KHARZARA
PO- GOPALBAZAR
DIST- NALBARI
ASSAM
PIN - 781353
17: MEHEDI HASSAN PRODHANI
SON OF LATE MOHIBUL HOQUE PRODHANI
R/O- VILL BASHJANI
PO- SAGOLCHARA
DIST- DHUBRI
ASSAM
PIN - 783324
18: NABANITA BORUAH
SON OF LATE MOHAN CH BORUAH
R/O DISTRICT JUDICIARY
PO- LAKHIMPUR
DIST LAKHIMPUR
ASSAM PIN - 787001
19: ANKUR GOSWAMI
SON OF ISHAN BALLAV GOSWAMIR/O BONGALGAON
DERGAON
PO-DERGAON
DIST GOLAGHAT
ASSAM PIN - 785614
20: BUBUL CHOUDHURY
SON OF SRI DURGESWAR CHOUDHURY
RESIDENT OF LAKHIMI PATH
WARD NO 4
MUGURIA
PO- PATHSALA
DIST BAJALI
ASSAM PIN - 781325
21: UDESHNA DEKA
DAUGHTER OF JAGADISH KR DEKA
RESIDENT OF HOUSE NO 656
WARD NO. 3
PATHSALA
PO- PATHSALA
DIST BARPETA
ASSAM PIN - 781325
Page No.# 5/9
22: RULI SAIKIA
DAUGHTER OF LATE MUKHESWAR SAIKIA
RESIDENT OF VILLAGE BISHNU NAGAR
NEAR PHUKAN NAGAR WATER SUPPLY
WARD NO- 14
PO- SIVASAGAR
DIST SIVASAGAR
ASSAM PIN - 785640
23: PRABEER BISWAS
SON OF SRI LOKESH BISWAS
R/O B/R TAMULI ROAD
WARD NO 10
P/O- AND P/S LANKA
DIST HOJAI
ASSAM PIN - 782446
24: AMAR JYOTI DAS
SON OF LATE BHARAT CHANDRA DAS
R/O VILL- AKAJAN SANTIPUR
PO- AKAJAN
P/S SILAPATHAR
DIST DHEMAJI
ASSAM PIN - 787059
25: MONOWAR HUSSAIN
SON OF MUFAZZAL HUSSAINR/O ANANDAPUR
P/O MAJGAON
DISTRICT BARPETA
ASSAM
PIN-781313
26: PANCHALI DAS
DAUGHTER OF SRI NRIPENDRA CHANDRA DAS
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
COURT ROAD
SILCHAR
DIST- CACHAR
ASSAM PIN - 788001
27: HAMID ALI
SON OF ATABODDIN ALI
R/O BORBHITA
GORGORIABORI
PO-KRISHNAI
DIST GOALPARA
ASSAM PIN - 783126
Page No.# 6/9
28: BHASKAR KALITA
SON OF SHRI LAKSHMI KANTA DASRESIDENT OF KALITAPARA
GOALPARA TOWN
PO- AND PS -GOALPARA
DIST GOALPARA
ASSAM PIN - 783101
29: KRISHNA KANTA DUTTA
SON OF SRI KALYAN CHANDRA DUTTA
RESIDENT OF HOUSE NO 14
KAKOJAN BONGAON
WARD NO 10
PO- KAKOJAN
DIST JORHAT
ASSAM PIN - 785107
30: PARTHA PRATIM BARHOI
SON OF SRI LAKHIDHOR BARHOI
PO- NUMALIGARH
P/S KAMARGAON
DIST- GOLAGHAT
ASSAM
PIN - 785615
31: HIMADRI DEORI
DAUGHTER OF GIRIDHAR DEORIR/O BYE LANE-3
RANGAPUKHURIPAR
PO- DEKARGAON
SONITPUR
ASSAM
PIN-784501
32: ROSELIN SHYAM
WIFE OF SATYAJIT SHYAMR/O OUGURI SHYAM GAON
P/O- OUGURI SHYAM
PS- SONARI
DISTRICT CHARAIDEO
ASSAM
PIN-785690
33: LUKUMONI SONOWAL
WIFE OF HEM CHANDRA SONOWALR/O- BAJALKATA
PO- URANGIAL
PS BORHOLIA
DISTRICT JORHAT
ASSAM
PIN-785635
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34: BIJOY PATHAK
SON OF LATE MADHAB PATHAK
R/O HOUSE NO. 9
PUB SARANIA MAIN ROAD
CHANDMARI
GUWAHATI-781003
35: ANKUR MAHANTA
SON OF DULAL CH MAHANTA
R/O GOSAIPATHAR NO1
BIHPURIA
LAKHIMPUR
PIN-784161
36: KABERI HANDIQUE
DAUGHTER OF PROMUD HANDIQUER/O- CHENGALIBARI MOUT GAON
PO CHENGALIBARI
PS- SIVASAGAR
DISTRICT- SIVASAGAR
ASSAM
PIN-785697
37: CHINMOYEE BORAH
DAUGHTER OF PRODEEP BORAH
R/O HOUSE NO. 61
KHARGHULI
BHASKARGIRI PATH
GUWAHATI-781004
38: INDRA AKBANG
DAUGHTER OF LATE TARUN AKBANG
R/O H/NO 31
NEAR LAKHI MANDIR
MOROGDULA
PO- KAMALAJARI
PS SONAPUR
DISTRICT-KAMRUPM
PIN-782402
39: LWIHWR BORO
SON OF KHAGEN BOROR/O NALBARI
PO- KHAGRABARI
PS TANGLA
DISTRICT- UDALGURI
ASSAM
PIN-784527
40: NANDITA DEVI
Page No.# 8/9
WIFE OF NAYAN JYOTI PATGIRIR/O CHANDMARI
GUWAHATI-781003
DISTRICT-KAMRUPM
ASSAM
41: JAYANTA KALITA
SON OF LATE UPEN KALITA
R/O SAWKUCHI
LOKHRA
GUWAHATI-78104
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE LEGAL REMEMBRANCER (L.R) AND SECRETARY
TO THE GOVT- OF ASSAM, JUDICIAL DEPARTMENT, DISPUR, GUWAHATI-
781006
2:THE COMMISSIONER AND SECRETARY
THE GOVT- OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT- OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
4:THE GAUHATI HIGH COURT
REPRESENTED BY THE REGISTRAR GENERAL OF GAUHATI HIGH COURT
GUWAHATI - 78100
For the petitioners : Mr. K.I. Mazumder, Advocate
For the respondents : Mr. A. Chaliha, S.C., Finance
Mr. H.K. Das, S.C., Gauhati High Court Page No.# 9/9
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
19-03-2026
(Ashutosh Kumar, C.J.) Let this case come up for consideration on 21.04.2026.
JUDGE CHIEF JUSTICE Comparing Assistant
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