Citation : 2026 Latest Caselaw 2343 Gua
Judgement Date : 17 March, 2026
Page No.# 1/12
GAHC010176982023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4907/2023
SIDDHARTHA SANKAR CHAKRABORTY AND 24 ORS
S/O - LATE NIKHIL CHANDRA CHAKRABORTY,
R/O VILL. - VIVEKANANDA LANE, NH WAY, SILCHAR.
P.O. AND P.S. - SILCHAR,
DIST - CACHAR, ASSAM.
PIN NO - 788005
2: SUDHENDU BHATTACHARJEE
S/O - LATE SORAJ KUMAR
BHATTACHARJEE
R/O VILL. - 2ND LINK ROAD
LANE NO. 12
HOUSE NO. 7
P.O.AND P.S. -SILCHAR
DIST. - CACHAR
ASSAM
PIN NO - 788006
3: RATNADIP NATH
S/O - LATE SUNIL KANTI NATH
R/O VILL. - BERENGA
P.O. AND P.S. -SILCHAR
DIST. - CACHAR
ASSAM
PIN NO - 788001
4: BIPUL ACHARJEE
S/O - LATE BHUPENDRA CHANDRA
Page No.# 2/12
ACHARJEE
R/O VILL. - TARAPUR PT-VII
SILCHAR
P.O
AND P.S. - TARAPUR
DIST. - CACHAR
ASSAM
PIN NO - 788003
5: SATYAJYOTI DEB
S/O - LATE JYOTIRMOY DEB
R/O VILL. - RAHMANPATTY
P.O. AND P.S. - SILCHAR
DIST. - CACHAR
ASSAM
PIN NO - 788001
6: SMT NURJAHAN BEGUM LASKAR
W/O - RAFIQUE UDDIN LASKAR
R/O VILL. - BALIGHAT
P.O. - ARUNACHAL
P.S -SILCHAR
DIST. - CACHAR
ASSAM.
PIN - 788025
7: SUDIPTA NARAYAN SIKIDAR
S/O - LATE SUDHANGSHU SEKHAR SIKIDAR
R/O VILL. - ATHALBASTI
SIBBARI ROAD
P.O. AND P.S. - SMCH
SILCHAR
DIST - CACHAR
ASSAM.
PIN - 788014
Page No.# 3/12
8: AMALENDU BARMAN
S/O - LATE RUDRA PRASHAD BARMAN
R/O VILL. - DHOLCHERRA
P.O. AND P.S. - KANAKPUR EAST
DIST - CACHAR
ASSAM.
PIN NO -
9: GAITHAW KABUI
S/O - LATE DUDUA KABUI
R/O VILL. - KALABIL
P.O. AND P.S. -SIBPUR
DIST - CACHAR
ASSAM.
PIN NO -
10: MANNA BARMAN
S/O - LATE DEBICHARAN BARMAN
R/O VILL. -JIBOINGRAM
P.O. - JIBOINGRAM
P.S. - DHOLAI
DIST. - CACHAR
ASSAM.
PIN NO - 788114
11: BIKRAMJIT CHAKRABORTY
S/O - LATE BISWANATH CHAKRABORTY
R/O VILL. - PUSPABIHAR LANE
HAILAKANDI ROAD
P.O. AND P.S. -SILCHAR
DIST. - CACHAR
ASSAM.
PIN NO - 788015
12: MILON UDDIN LASKAR
S/O - LATE SAMSUR UDDIN LASKAR
Page No.# 4/12
R/O VILL. - A.R. BARLASKAR LANE
MELA ROAD
MALUGRAM
P.O.AND P.S. -SILCHAR
DIST. - CACHAR
ASSAM.
PIN NO - 788002
13: MRINMOY NATH
S/O - LATE MONOMOHAN NATH
R/O VILL. - TULAR GRAM PT- II
P.O. AND P.S. -SONAIMUKH
DIST. - CACHAR
ASSAM.
PIN NO -
14: SMT. ATASHI TARAFDAR DUTTA
D/O - LATE AMARENDRA KR. DUTTA
R/O VILL. - CACHAR HIGH SCHOOL ROAD
P.O. AND P.S. -SILCHAR
DIST. - CACHAR
ASSAM.
PIN NO - 788002
15: SAUMYABRATA BHATTACHARJEE
S/O - LATE HARENDRA KR. BHATTACHARJEE
R/O VILL. - SUBHASHNAGAR
P.O. AND P.S. -SILCHAR
DIST. - CACHAR
ASSAM.
PIN NO - 788004
16: SATYENDRA KUMAR YADAV
S/O - LATE MOTILAL GOALA
R/O VILL. - ITKHOLA
P.O. AND P.S. - SILCHAR
Page No.# 5/12
DIST. - CACHAR
ASSAM.
PIN NO - 788002
17: PRABIR KUMAR KURMI
S/O - LATE JYONARAYAN KURMI
R/O VILL. - FAKIRTILLA
P.O. AND P.S. - BHOIRAKHAL
DIST. - CACHAR
ASSAM.
PIN NO - 788010
18: KISHALAYA BHATTACHARJEE
S/O - LATE KRSHNAKANTA BHATTACHARJEE
R/O VILL. - SHIVAJI NAGAR BYE LANE
SILCHAR
P.O. AND P.S. - SILCHAR.
DIST. - CACHAR
ASSAM.
PIN NO - 788006
19: SMT MOUSUMI BHATTACHARJEE
W/O - KISHALAYA BHATTACHARJEE
R/O VILL. - 1ST LINK ROAD
LANE NO.1
SILCHAR
P.O. AND P.S. - SILCHAR.
DIST. - CACHAR
ASSAM.
PIN NO - 788006
20: SMT APARNA NATH
D/O - LATE SUDHARMONI NATH
R/O VILL. - DULALGRAM
P.O. AND P.S. -DULALGRAM
DIST CACHAR
ASSAM.
PIN NO -
Page No.# 6/12
21: SMT RATNA RANI DAS
W/O -SRI GAUTAM PURKAYASTHA
R/O VILL. - RONGPUR
N.N. DUTTA ROAD
P.O. -RONGPUR
P.S. - SILCHAR
DIST. - CACHAR
ASSAM.
PIN NO - 788009
22: BHUMENDU BARMAN
S/O - LATE BHUDEB BARMAN
R/O VILL. -THALIGRAM
P.O. -THALIGRAM
P.S. -UDHARBOND
DIST. - CACHAR
ASSAM.
PIN NO -
23: BHASKAR BARMAN
S/O -LATE BHUPENDRA CH. BARMAN
R/O VILL. -JOYPUR
PT-LLL
P.O. AND P.S. - JOYPUR
DIST. - CACHAR
ASSAM.
PIN NO - 788107
24: BIMAL DHAR
S/O - LATE BIJIT KR. DHAR
R/O VILL. - KALINAGAR
P.O. AND P.S -KALINAGAR
DIST -HAILAKANDI
ASSAM.
PIN NO - 788025
Page No.# 7/12
25: SMT. BABLI KAR
D/O - LATE BADAL KAR
R/O VILL. - TULARGRAM
P.O. AND P.S. -SONAIMUKH
DIST. - CACHAR
ASSAM.
PIN NO
VERSUS
THE STATE OF ASSAM AND 20 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY OF THE GOVT.
OF ASSAM, DEPARTMENT OF GENERAL ADMINISTRATION (B), DISPUR,
GUWAHATI, ASSAM
2:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
GOVT. OF ASSAM
DISPUR
GUWAHATI
ASSAM
3:THE DEPUTY SECRETARY
TO THE GOVT. OF ASSAM
DEPARTMENT GENERAL ADMINISTRATION (B)
DISPUR
GUWAHATI
ASSAM
4:THE PRINCIPAL ACCOUNTANT GENERAL (A AND G)
MAIDAMGAON
BELTOLA
GUWAHATI.
PIN NO. - 781029 ( AS PER ORDER DATED 11.08.2025 BY THE HON'BLE
COURT RESPONDENT NO. 4 HAS BEEN STRUCK OFF)
5:THE DEPUTY COMMISSIONER
CACHAR
SILCHAR
P.O.
P.S. AND DIST. - CACHAR
ASSAM.
PIN NO. - 788001
Page No.# 8/12
6:THE DISTRICT DEVELOPMENT COMMISSIONER
CACHAR
SILCHAR
P.O.
P.S. AND DIST. - CACHAR
ASSAM.
PIN NO. - 788001
7:THE ADDITIONAL DEPUTY COMMISSIONER
CACHAR
SILCHAR.
P.O.
P.S. AND DIST. - CACHAR
ASSAM.
PIN NO. - 788001
8:IN-CHARGE
PERSONNEL BRANCH (ESTABLISHMENT SECTION) CACHAR
SILCHAR
P.O.
P.S. AND DIST. - CACHAR
ASSAM.
PIN NO. - 788001
9:THE ADDITIONAL DEPUTY COMMISSIONER
CACHAR
I/C SILCHAR
L.A. BRANCH
CACHAR
SILCHAR.
P.O.
P.S. AND DIST. - CACHAR
ASSAM. PIN NO. - 788001
10:THE ADDITIONAL DEPUTY COMMISSIONER
CACHAR
I/C LAKHIPUR
SUB-DIVISION
LAKHIPUR
CACHAR.
P.O.
P.S. - LAKHIPUR
DIST. - CACHAR
ASSAM.
PIN NO. - 788103
Page No.# 9/12
11:THE ELECTION OFFICER
CACHAR
SILCHAR.
P.O.
P.S. AND DIST. - CACHAR
ASSAM. PIN NO. - 788001
12:THE CIRCLE OFFICER
REVENUE CIRCLE
SADAR
SILCHAR
CACHAR.
P.O.
P.S. AND DIST. - CACHAR
ASSAM. PIN NO. - 788001
13:THE CIRCLE OFFICER
SONAI
REVENUE CIRCLE
SONAI.
P.O. AND P.S. - SONAI
DIST. - CACHAR
ASSAM.
PIN NO. - 788006
14:THE CIRCLE OFFICER
KATIGORAH REVENUE CIRCLE
KATIGORAH
CACHAR.
P.O.
P.S. - KATIGORAH
DIST. - CACHAR
ASSAM.
PIN NO. - 788805
15:THE SUPERINTENDENT
FCS AND CA
CACHAR
SILCHAR.
P.O.
P.S. - SILCHAR
DIST. - CACHAR
ASSAM.
PIN NO. - 788001
Page No.# 10/12
16:THE SUPERINTENDENT OF EXCISE
CACHAR
SILCHAR.
P.O.
P.S. - SILCHAR
DIST. - CACHAR
ASSAM.
PIN NO. - 788001
17:THE TREASURY OFFICER
CACHAR TREASURY
CACHAR
ASSAM.
P.O.
P.S. - SILCHAR
DIST. - CACHAR
ASSAM.
PIN NO. - 788001
18:THE TREASURY OFFICER
LAKHIPUR
CACHAR
ASSAM.
P.O.
P.S. - LAKHIPUR.
DIST. - CACHAR
ASSAM.
PIN NO. - 788103
19:THE LAKHIPUR TREASURY
SILCHAR
CACHAR
P.O. AND P.S. - SILCHAR.
DIST. - CACHAR
ASSAM.
PIN NO. - 788101
20:THE TREASURY OFFICER
NEW SILCHAR
SUB-TREASURY SILCHAR
P.O. AND P.S. - SILCHAR
DIST. - CACHAR
Page No.# 11/12
ASSAM.
PIN NO. - 788001
21:NIRANJAN CH. DAS
S/O -NARENDRA CHANDRA DAS
R/O VILL -DIDARKHOSH PART-I
PH-BONRAJ
P.O. - DIDARKHOSH
P.S. - SONAI
DIST -CACHAR
ASSAM.
PIN NO. - 78809
Advocate for the Petitioner : MR. A K PURKAYASTHA, MR. A R DAS,MR. R C PAUL
Advocate for the Respondent : GA, ASSAM, MS P RABHA (R-21),MS M BARMAN (R-21),SC,
FINANCE,SC, GAD,SC, AG
BEFORE
HONOURABLE MRS. JUSTICE SHAMIMA JAHAN
ORDER
Date : 17.03.2026
Heard Mr. R.C. Paul, learned Counsel for the petitioner and Mr. A. Phukan, learned Counsel for the respondent no.1 and 3.
Mr. A. Phukan, learned Counsel for the respondent no.1 and 3 makes a prayer that he may be given some time to file the affidavit on behalf of the said parties and prays for some time.
Prayer is allowed.
List this matter on 23rd of April, 2026.
Page No.# 12/12
The other parties may file their affidavit if required.
JUDGE
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