United India Insurance Company Limited vs Rashida Begum And 2 Ors
2026 Latest Caselaw 2248 Gua

Gauhati High Court

United India Insurance Company Limited vs Rashida Begum And 2 Ors on 14 March, 2026

                                                                  Page No.# 1/3

GAHC010035702026




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/732/2026

         UNITED INDIA INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED AND HEAD OFFICE AT 24, WHITES ROAD,
         CHENNAI - 600014 AND ITS REGIONAL OFFICE AT CHIBBAR HOUSE, 1ST
         FLOOR, G.S. ROAD, NEAR DISPUR POST OFFICE, GUWAHATI, KAMRUP
         (M), PIN- 781005 REPRESENTED BY THE REGIONAL MANAGER,
         GUWAHATI REGIONAL OFFICE



         VERSUS

         RASHIDA BEGUM AND 2 ORS.
         WIFE OF LATE FIROJ ALI, DUAGHTER OF ASHA ALI, RESIDENT OF
         VILLAGE- KHETASWAR, KHARUPETIA, POST OFFICE- KHARUPETIA,
         POLICE STATION- KHARUPETIA, DISTRICT- DARRANG, ASSAM, PIN
         CODE- 784115

         2:NISHAR KHAN
          SON OF LATE FIROJ ALI
          RESIDENT OF VILLAGE- KHETASWAR
          KHARUPETIA
          POST OFFICE- KHARUPETIA
          POLICE STATION- KHARUPETIA
          DISTRICT- DARRANG
         ASSAM
          PIN CODE- 784115 (BEING MINOR REPRESENTED BY RESPONDENT NO. 1)

         3:M/S N.S. LOGISTIC SERVICE
          OLD DELHI GURGAON ROAD
          BEHIND SHANI MANDIR
          OPPOSITE MARUTI GATE NO. 2
          KARTAR ROAD
          POST OFFICE- GURGAON
          HARYANA
                                                                    Page No.# 2/3

             PIN CODE- 12202

Advocate for the Petitioner   : MR T KALITA, MR. A KAKATI

Advocate for the Respondent : ,




             Linked Case : MACApp./0/0

            UNITED INDIA INSURANCE COMPANY LIMITED
            HAVING ITS REGISTERED HEAD OFFICE AT 24
            WHITES ROAD
            CHENNAI - 600014 AND ITS REGIONAL OFFICE AT CHIBBAR HOUSE
            1ST FLOOR
            G.S. ROAD
            NEAR DISPUR POST OFFICE
            GUWAHATI
            KAMRUP M
            PIN- 781005 REPRESENTED BY THE REGIONAL MANAGER
            GUWAHATI REGIONAL


             VERSUS

            RASHIDA BEGUM

            WIFE OF LATE FIROJ ALI
            DUAGHTER OF ASHA ALI

            2:NISHAR KHAN
            SON OF LATE FIROJ ALI BOTH ARE THE RESIDENTS OF -
            VILLAGEKHETASWAR
             KHARUPETIA
             POST OFFICEKHARUPETIA
             POLICE STATION- KHARUPETIA
             DISTRICT- DARRANG
            ASSAM
             PIN CODE784115 RESPONDENT NO. 2 BEING MINOR IS REPRESENTED BY
            THE RESPONDENT NO. 1

            3:M/S NS LOGISTIC SERVICE
            OLD DELHI GURAGAON ROAD
            BEHIND SHAMI MANDIR
            OPPOSITE MARUTI GATE NO. 2
                                                                      Page No.# 3/3

           KARTAR ROAD
           POST OFFICE- GURGAON
           HARYANA
           PIN CODE- 122022 OWNER OF THE VEHICLE BEARING NO. NL 01/AB-5666
           TRUCK
           ------------
           Advocate for : Tridib Kalita
           Advocate for : appearing for RASHIDA BEGUM




                                   BEFORE
             HONOURABLE MR. JUSTICE RAJESH MAZUMDAR


                                  ORDER

14.03.2026

In view of the settlement arrived today, no orders should be called for in

the I.A.

JUDGE

Comparing Assistant