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And Having A Branch Office At B. R. Arcade vs Smti Minakshi Baruah And 4 Ors
2026 Latest Caselaw 2244 Gua

Citation : 2026 Latest Caselaw 2244 Gua
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

And Having A Branch Office At B. R. Arcade vs Smti Minakshi Baruah And 4 Ors on 14 March, 2026

                                                                   Page No.# 1/3

GAHC010003732017




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./373/2022

         THE SRI RAM GENERAL INSURANCE COMPANY LTD
         1000-E/8 RIICO INDUSTRIAL AREA, SITAPURA, JAIPUR RAJASTHAN 302022
         AND HAVING A BRANCH OFFICE AT B. R. ARCADE, 3RD FLOOR, 21
         JANAPATH, ULUBARI, GUWAHATI 781007 REPRESENTED BY ITS LEGAL
         OFFICER



         VERSUS

         SMTI MINAKSHI BARUAH and 4 ORS
         W/O LATE MUKUNDA MADHAB BARUAH

         2:KAUTILYA DARSHAN BARUAH

          S/O LATE MUKUNDA MADHAB BARUAH

         3:SMTI NIRA BARUAH

          W/O LATE PRABHAT CH. BARUAH
          ALL ARE R/O VILL. AMGAON
          NANDAN PATH
          NARENGI
          P.S. NOONMATI
          GUWAHATI 781026
          DIST. KAMRUP M
          ASSAM PRESENTLY R/O C/O SRI ARUN CH. DEKA
          NOONMATI
          HOUSE NO. 50
          SANKAR NAGAR
          P.O. and P.S. NOONMATI
          GUWAHATI 781020
          DIST. KAMRUP M
          ASSAM. RESPONDENT NO. 2 BEING MINOR IS REPRESENTED BY HIS
                                                                        Page No.# 2/3

            LEGAL GUARDIAN MOTHER I.E. RESPONDENT NO. 1

            4:MD. RAHIJUDDIN ALI @ RAHIJULUDDIN ALI
             S/O LATE JOWAUDDIN ALI @ JOWAN UDDIN
             R/O VILL. 1 NO. BAMUNBARI
             P.S. BOKO
             DIST. KAMRUP R
            ASSAM
             PINCODE 781123 PRESENT ADDRESS SATGAON
            TALTOLABASTI
             P.S. SATGAON
             GUWAHATI 781027
             DIST. KAMRUP M
            ASSAM.

            5:SHUSHIL ROY

             S/O SOILEN CH. ROY
             C/O HARENDRA NATH BORA
             TANGLA SATRA PATH
             BYE LANE NO. 2 H/N 3
             JAYANAGAR
             GUWAHATI 781022
             DIST. KAMRUP M
             ASSAM

Advocate for the Petitioner   : MR. R GOSWAMI, MS.M SAIKIA,MS.P BORTHAKUR

Advocate for the Respondent : MR K BARMAN, MR.R BARUAH(R- 1-3),MR.A BHARALI (R- 1-
3),MR.S K SINGHA(R- 1-3)



                                        BEFORE
               HONOURABLE MR. JUSTICE RAJESH MAZUMDAR


                                       ORDER

14.03.2026

Ms. Minakshi Baruah/claimant No. 1, is present today. The claimant No.

2/Mr. Kautilya Darshan Baruah, aged about 19 years could not be present today Page No.# 3/3

due to educational responsibilities. Mr. Rahijuluddin Ali representing Shriram

General Insurance Co. Ltd. along with Mr. R. Goswami, learned counsel for the

appellant.

It is submitted that the claimant No. 3 has, in the meantime, expired. Ms.

Minakshi Baruah has submitted that the claimant No. 2, i.e. her son, is also

agreeable to the settlement.

In the absence of the claimant No. 2, the settlement could not be finalized

today. Since the parties have consented, list this matter again on 23.03.2026

before the regular Court.

JUDGE

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