M/S United India Insurance Co. Ltd vs Smti Unisha Singha And 6 Ors
2026 Latest Caselaw 2233 Gua

Gauhati High Court

M/S United India Insurance Co. Ltd vs Smti Unisha Singha And 6 Ors on 14 March, 2026

                                                                 Page No.# 1/3

GAHC010145542017




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : MACApp./516/2017

         M/S UNITED INDIA INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI 600014
         WITH ONE OF ITS REGIONAL OFFICE AT G.S. ROAD, CHRISTIANBASTI,
         GUWAHATI-5, REPRESENTED BY ITS CHIEF REGIONAL MANAGER



         VERSUS

         SMTI UNISHA SINGHA and 6 ORS
         W/O LATE DHIRAJ MOHAN SINGHA

         2:AMLAN SINGHA
          S/O LATE DHIRAJ MOHAN SINGHA
          BOTH ARE R/O VILL. BAKHARAPARA
          PART-II
          P.S. and P.O. BONGAIGAON 783380
          DIST. BONGAIGAON
         ASSAM.

         3:M/S BRAHMAPUTRA CARBOB CO. LTD.
          INDUSTRIAL ESTATE
          NEW BONGAIGAON
          P.S. and P.O. BONGAIGAON 783380
          DIST. BONGAIGAON
         ASSAM

         5:NEW INDIA ASSURANCE CO. LTD.
          BONGAIGAON DIVISIONAL OFFICE
          CHAPAGURI ROAD
          NORTH BONGAIGAON
          P.O. BONGAIGAON 783380

         6:DEEPAK KUMAR JAIN
                                                                                      Page No.# 2/3


             S.R. LOHIA ROAD
             CENTRAL BANK ROAD
             TINSUKIA
             P.O. TINSUKIA 786125
             DIST. TINSUKIA
             ASSAM.

             7:ARUN AGARWAL

             S/O SRI S.R. AGARWALA
             PARBATIA KISTO GARAGE
             TINSUKIA
             P.O. TINSUKIA 7856125
             DIST. TINSUKIA
             ASSAM.

             8:DIVISIONAL MANAGER

             ORIENTAL INSURANCE CO. LTD.
             BONGAIGAON
             P.O. BONGAIGAON 783380
             DIST. BONGAIGAON
             ASSAM

Advocate for the Petitioner : MR. A AHMED, MR V K BAROOAH,MR. K K DEY,MR SISHIR
DUTTA,MR. S DUTTA,MR S DUTTA

Advocate for the Respondent : MR. S C BISWAS, MR P K BASU (R3),MR. N SARKAR (R3)




                                     BEFORE
                     HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                             ORDER

Date : 14.03.2026

Ms. Ela Kakati, Assistant Manager of United India Insurance Assurance Company Ltd. (Insurance Company) is present. Smt. Unisha Singha and Shri A. Singha are also present. No amicable settlement could be reached today.

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Accordingly, the matter be placed before the regular Court.

JUDGE

Comparing Assistant