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Tata Aig General Insurance Co. Ltd vs Babar Ali And 3 Ors
2026 Latest Caselaw 2219 Gua

Citation : 2026 Latest Caselaw 2219 Gua
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Tata Aig General Insurance Co. Ltd vs Babar Ali And 3 Ors on 14 March, 2026

                                                                   Page No.# 1/5

GAHC010016952026




                                                            undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/338/2026

         TATA AIG GENERAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED AND CORPORATE OFFICE AT 15TH FLOOR,
         TOWER A, PENINSULA BUSINESS PARK, G K MARG, LOWER PAREL,
         MUMBAI, MAHARASHTRA, 400013, INDIA, ITS ZONAL OFFICE AT 3RD
         FLOOR, MAYUR GARDEN, G.S. ROAD, OPPOSITE HDFC BANK, G.S. ROAD,
         GUWAHATI -781005 ASSAM IS REPRESENTED BY ITS DEPUTY MANAGER,
         LEGAL CLAIMS



         VERSUS

         BABAR ALI AND 3 ORS
         SON OF LATE HACHMAT ALI

         2:SAHAR BANU ALIAS CHAHAR BANU

          WIFE OF BABAR ALI ALL ARE THE RESIDENTS OF
         -VILLAGEKEHERUKHANDA GAON
          POST OFFICEKEHERUKHANDA
          POLICE STATION- DHEKIAJULI
          DISTRICT- SONITPUR
          ASSAM
          PIN CODE-784110

         3:RAHMAT ALI
          SON OF LATE HACHMAT ALI
          RESIDENT OF -VILLAGE- KEHERUKHANDA GAON
          POST OFFICE- KEHERUKHANDA
          POLICE STATIONDHEKIAJULI
          DISTRICT- SONITPUR
         ASSAM
          PIN CODE- 784110 OWNER OF THE VEHICLE BEARING NO. AS 12/Y9370
         MOTOR CYCLE
                                                                       Page No.# 2/5


            4:MD ABDUL HAMID ANSARI
             SON OF LATE KARIM ANSARI
             RESIDENT OF VILLAGE- MEDHI CHUBURI
             POLICE STATION- DHEKIAJULI
             DISTRICTSONITPUR
            ASSAM
             PIN CODE- 784110 RIDER OF THE VEHICLE BEARING NO. AS 12/Y9370
            MOTOR CYCL

Advocate for the Petitioner   : MR T KALITA, MR. A KAKATI

Advocate for the Respondent : ,




             Linked Case : RP(FAM.CT.)/0/0

            TATA AIG GENERAL INSURANCE COMPANY LIMITED
            HAVING ITS REGISTERED AND CORPORATE OFFICE AT 15TH FLOOR
            TOWER A
            PENINSULA BUSINESS PARK
            G K MARG
            LOWER PAREL
            MUMBAI
            MAHARASHTRA
            400013
            INDIA
            ITS ZONAL OFFICE AT 3RD FLOOR
            MAYUR GARDEN
            G.S. ROAD
            OPPOSITE HDFC BANK
            G.S. ROAD
            GUWAHATI - 7


             VERSUS

            BABAR ALI
            SON OF LATE HACHMAT ALI RESIDENTS OF -VILLAGEKEHERUKHANDA
            GAON
            POST OFFICE KEHERUKHANDA
            POLICE STATION- DHEKIAJULI
            DISTRICT- SONITPUR
            ASSAM
                                                          Page No.# 3/5

PIN CODE- 784110

2:SAHAR BANU ALIAS CHAHAR BANU
WIFE OF BABAR ALI RESIDENTS OF -VILLAGEKEHERUKHANDA GAON
 POST OFFICEKEHERUKHANDA
 POLICE STATION- DHEKIAJULI
 DISTRICT- SONITPUR
ASSAM
 PIN CODE- 784110

3:RAHMAT ALI
SON OF LATE HACHMAT ALI
RESIDENT OF -VILLAGEKEHERUKHANDA GAON
POST OFFICEKEHERUKHANDA
POLICE STATIONDHEKIAJULI
DISTRICT- SONITPUR
ASSAM
PIN CODE- 784110 OWNER OF THE VEHICLE BEARING NO. AS 12/Y-9370
MOTOR CYCLE

4:MD ABDUL HAMID ANSARI
SON OF LATE KARIM ANSARI
RESIDENT OF VILLAGE- MEDHI CHUBURI
POLICE STATION- DHEKIAJULI
DISTRICTSONITPUR
ASSAM
PIN CODE784110 RIDER OF THE VEHICLE BEARING NO. AS 12/Y-9370
MOTOR CYCLE
------------
Advocate for : Tridib Kalita
Advocate for : appearing for BABAR ALI



Linked Case : C.APPLN/0/0

TATA AIG GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED AND CORPORATE OFFICE AT 15TH FLOOR
TOWER A
PENINSULA BUSINESS PARK
G K MARG
LOWER PAREL
MUMBAI
MAHARASHTRA
400013
INDIA
ITS ZONAL OFFICE AT 3RD FLOOR
MAYUR GARDEN
                                                          Page No.# 4/5

G.S. ROAD
OPPOSITE HDFC BANK
G.S. ROAD
GUWAHATI - 7


VERSUS

BABAR ALI
SON OF LATE HACHMAT ALI RESIDENTS OF -VILLAGEKEHERUKHANDA
GAON
POST OFFICE KEHERUKHANDA
POLICE STATION- DHEKIAJULI
DISTRICT- SONITPUR
ASSAM
PIN CODE- 784110

2:SAHAR BANU ALIAS CHAHAR BANU
WIFE OF BABAR ALI RESIDENTS OF -VILLAGEKEHERUKHANDA GAON
 POST OFFICEKEHERUKHANDA
 POLICE STATION- DHEKIAJULI
 DISTRICT- SONITPUR
ASSAM
 PIN CODE- 784110

3:RAHMAT ALI
SON OF LATE HACHMAT ALI
RESIDENT OF -VILLAGEKEHERUKHANDA GAON
POST OFFICEKEHERUKHANDA
POLICE STATIONDHEKIAJULI
DISTRICT- SONITPUR
ASSAM
PIN CODE- 784110 OWNER OF THE VEHICLE BEARING NO. AS 12/Y-9370
MOTOR CYCLE

4:MD ABDUL HAMID ANSARI
SON OF LATE KARIM ANSARI
RESIDENT OF VILLAGE- MEDHI CHUBURI
POLICE STATION- DHEKIAJULI
DISTRICTSONITPUR
ASSAM
PIN CODE784110 RIDER OF THE VEHICLE BEARING NO. AS 12/Y-9370
MOTOR CYCLE
------------
Advocate for : Tridib Kalita
Advocate for : appearing for BABAR ALI
                                                                          Page No.# 5/5


                                   BEFORE
                 HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

                                          ORDER

Date :

14.03.2026

1. Both sides are represented by their respective counsel.

2. It is submitted that the parties have amicably settled the matter for a sum of Rs. 11, 20,000/- (Rupees eleven lakh twenty thousand only), shall be paid towards the full and final settlement of the claimant by the appellants.

3. The claimant is at liberty to withdraw the settlement amount of Rs. 11, 20,000/- (Rupees eleven lakh twenty thousand only) before the Registry of this Court upon proper identification and verification of the relevant documents.

4. The statutory fund deposited, if any, by the insurance company shall be refunded.

5. The matter stands disposed of.

JUDGE

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