Icici Lombard General Insurance ... vs Sri Sanjoy Singha Alias Sanjay Singh And ...
2026 Latest Caselaw 2216 Gua

Gauhati High Court

Icici Lombard General Insurance ... vs Sri Sanjoy Singha Alias Sanjay Singh And ... on 14 March, 2026

                                                                    Page No.# 1/5

GAHC010240872025




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/219/2026

         ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED OFFICE AT SHRI SIDDHI VINAYAK GANAPATI
         MANDIR, ICICI LOMBARD HOUSE 414, P. BALU MARG, SVS ROAD,
         PRABHADEVI, MUMBAI-400025, ITS ZONAL OFFICE ZONAL OFFICE AT
         7TH FLOOR, APEEJAY HOUSE, 15, PARK STREET, KOLKATA 700016 AND ITS
         BRANCH OFFICE AT 3RD FLOOR, KAMAKHYA TOWER, G.S. ROAD,
         CHRISTAN BASTI, GUWAHATI 781005, REPRESENTED BY THE LEGAL
         MANAGER



         VERSUS

         SRI SANJOY SINGHA ALIAS SANJAY SINGH AND 2 ORS
         SON OF SHYAM SINGHA, RESIDENT OF DHALAPUKHURI KALABASTI,
         POLICE STATION- HOJAI, DISTRICT- HOJAI, ASSAM, PIN CODE- 782435

         2:AJIT HALDER
          CARE OF MANIK HALDER
          RESIDENT OF LANKA SUBHASH NAGAR
         WARD NO. 5
          LANKA
          POLICE STATIONLANKA
          DISTRICT- HOJAI
         ASSAM
          PIN CODE- 782446

         3:SANJU DAS
          SON OF UTTAM DAS
          RESIDENT OF- BURA GAON
          POLICE STATION- LANKA
          NAGAON
         ASSAM
          PIN CODE-78244
                                                                      Page No.# 2/5


Advocate for the Petitioner   : MR T KALITA, MR. A KAKATI

Advocate for the Respondent : MR. S SINGH(R1),




             Linked Case : RP(FAM.CT.)/0/0

            INSURANCE COMPANY LIMITED
            HAVING ITS REGISTERED OFFICE AT SHRI SIDDHI VINAYAK GANAPATI
            MANDIR
             ICICI LOMBARD HOUSE 414
             P. BALU MARG
             SVS ROAD
             PRABHADEVI
             MUMBAI-400025
             ITS ZONAL OFFICE ZONAL OFFICE AT 7TH FLOOR
             APEEJAY HOUSE
             15
             PARK STREET
             KOLKATA 700016


             VERSUS

            SRI SANJOY SINGHA ALIAS SANJAY SINGH
            SON OF SHYAM SINGHA
            RESIDENT OF DHALAPUKHURI KALABASTI
            POLICE STATION- HOJAI
            DISTRICT- HOJAI
            ASSAM
            PIN CODE- 782435

            2:AJIT HALDER
            CARE OF MANIK HALDER
             RESIDENT OF LANKA SUBHASH NAGAR
            WARD NO. 5
             LANKA
             POLICE STATIONLANKA
             DISTRICT- HOJAI
            ASSAM
             PIN CODE- 782446 OWNER OF THE VEHICLE BEARING NO. AS 02/AG-6162
            BOLERO
                                                           Page No.# 3/5

3:SANJU DAS
SON OF UTTAM DAS
RESIDENT OF- BURA GAON
POLICE STATION- LANKA
NAGAON
ASSAM
PIN CODE-782446 DRIVER OF THE VEHICLE BEARING NO. AS 02/AG-6162
BOLERO
------------
Advocate for : Tridib Kalita
Advocate for : appearing for SRI SANJOY SINGHA ALIAS SANJAY SINGH



Linked Case : C.APPLN/0/0

ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT SHRI SIDDHI VINAYAK GANAPATI
MANDIR
 ICICI LOMBARD HOUSE 414
 P. BALU MARG
 SVS ROAD
 PRABHADEVI
 MUMBAI-400025
 ITS ZONAL OFFICE ZONAL OFFICE AT 7TH FLOOR
 APEEJAY HOUSE
 15
 PARK STREET
 KOLKATA 700016


VERSUS

SRI SANJOY SINGHA ALIAS SANJAY SINGH
SON OF SHYAM SINGHA
RESIDENT OF DHALAPUKHURI KALABASTI
POLICE STATION- HOJAI
DISTRICT- HOJAI
ASSAM
PIN CODE- 782435

2:AJIT HALDER
CARE OF MANIK HALDER
 RESIDENT OF LANKA SUBHASH NAGAR
WARD NO. 5
 LANKA
 POLICE STATIONLANKA
 DISTRICT- HOJAI
                                                           Page No.# 4/5

ASSAM
PIN CODE- 782446 OWNER OF THE VEHICLE BEARING NO. AS 02/AG-6162
BOLERO

3:SANJU DAS
SON OF UTTAM DAS
RESIDENT OF- BURA GAON
POLICE STATION- LANKA
NAGAON
ASSAM
PIN CODE-782446 DRIVER OF THE VEHICLE BEARING NO. AS 02/AG-6162
BOLERO
------------
Advocate for : Tridib Kalita
Advocate for : appearing for SRI SANJOY SINGHA ALIAS SANJAY SINGH
                                                                        Page No.# 5/5


                                BEFORE
              HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

                                      ORDER

Date : 14.03.2026

1. Both sides are represented by their respective counsel.

2. It is submitted that the parties have amicably settled the matter for a sum of Rs. 21, 52,000/- (Rupees twenty one lakh fifty two thousand only) shall be paid towards the full and final settlement of the claimant by the appellants.

3. The statutory fund deposited, if any, by the insurance company shall be refunded.

4. The matter stands disposed of.

JUDGE

Comparing Assistant