Icici Lombard General Insurance ... vs Faijul Haque And Anr
2026 Latest Caselaw 2209 Gua

Gauhati High Court

Icici Lombard General Insurance ... vs Faijul Haque And Anr on 14 March, 2026

                                                                          Page No.# 1/3

GAHC010190642025




                                                                   undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/3203/2025

            ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AT SHRI SIDDHI VINAYAK GANAPATI
            MANDIR, ICICI LOMBARD HOUSE 414, P. BALU MARG, SVS RAOD,
            PRABHADEVI, MUMBAI-400025, ITS ZONAL OFFICE AT 7TH FLOOR,
            APEEJAY HOUSE15, PARK STREET, KOLKATA-700016, AND ITS BRANCH
            OFFICE AT 3RD FLOOR KAMAKHYA TOWER, G.S ROAD, CHRISTIAN
            BASTI, GUWAHATI-781005, REP. BY THE LEGAL MANAGER



            VERSUS

            FAIJUL HAQUE AND ANR.
            S/O. FARID ALI, R/O. VILL.- GHOGA, P/S. MUKALMUA, DIST. NALBARI,
            ASSAM, PIN-781126

            2:ALIYAR HUSSAIN
             S/O. NURJAMAL ALI
             R/O. VILL.- GHOGA
             P/S. MUKALMUA
             DIST. NALBARI
            ASSAM
             PIN-78112

Advocate for the Petitioner   : MR T KALITA, MR. A KAKATI

Advocate for the Respondent : MS. H G DAS (R-2), MR I HUSSAIN (R1),MR. K K DEKA
(R1),MR. K K DEKA (R-2),S DEVI (R-2)




             Linked Case : RP(FAM.CT.)/0/0
                                                                   Page No.# 2/3


          ICICI LOMBARD GENERAL INSURANCE CO PANY LTD
          GUWAHATI


           VERSUS

          FAIJUL HAQUE AND ANR
          NALBARI


          ------------
          Advocate for : Tridib Kalita
          Advocate for : appearing for FAIJUL HAQUE AND ANR



           Linked Case : C.APPLN/0/0

          ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
          GUWAHATI


           VERSUS

          FAIJUL HAQUE AND ANR
          NALBARI


          ------------
          Advocate for : Tridib Kalita
          Advocate for : appearing for FAIJUL HAQUE AND ANR



                                  BEFORE
                HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

                                       ORDER

Date : 14.03.2026

Appellant Insurance Company is represented. Claimants/respondent No. 1 is

also present.

Parties have arrived at a settlement of Rs. 10,50,000/-. Accordingly, the Page No.# 3/3

Insurance Company is directed to deposit the same within a period of 4 (four)

weeks before the Registry of this Court.

Statutory deposit made earlier by the Insurance Company is allowed to be

withdrawn by the Insurance Company from the Registry.

JUDGE

Comparing Assistant