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Gauhati High Court
New India Assurance Co Ltd vs Motor Accident Claims Tribunal And Ors on 13 March, 2026
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/10
GAHC010143552020
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/68/2020
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87,
MAHATMA GANDHI ROAD, MUMBAI AND ONE OF THE NORTH EAST
REGIONAL OFFICE AT ULUBARI, G.S. ROAD, GUWAHATI, ASSAM BEING
REP. BY MR. B. N. BORO, S/O. THANESWAR BORO, MANAGER.
VERSUS
MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS
DISTRICT- DARRANG, MANGALDOI, DARRANG, ASSAM.
2:TILEIMAI DAS
W/O. LT. KANMAN DAS
VILL. GOSAIGAON
P.O. AND P.S. MANGALDOI
DIST. DARRANG
ASSAM. (CLAIMANT)
3:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH L.N. B. ROAD
P.O. AND P.S. MANGALDOI
DIST. DARRANG
ASSAM
PIN-784125
Advocate for the Petitioner : MR. K K BHATRA, MR. R K BHATRA,MR D BHUYAN
Advocate for the Respondent : , MR. A BORUA (R-2),MS. P BHATTACHARYA (R-2),MR. T J
MAHANTA (R-2)
Page No.# 2/10
Linked Case : I.A.(Civil)/2025/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM.
VERSUS
ON THE DEATH OF TILEIMAI DAS
HER LEGAL HEIRS BIPUL DAS AND ORS.
1.1:SRI BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.2:SRI RAMEN DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.3:SRI KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.4:SRI RUBUL DAS
Page No.# 3/10
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S. MANGALDOI
DISTRICT DARRANG
ASSAM.
------------
Advocate for : MR. R K BHATRA
Advocate for : MR. T J MAHANTA appearing for ON THE DEATH OF TILEIMAI
DAS
Linked Case : I.A.(Civil)/1558/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM
VERSUS
ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
(LEGAL HEIRS)
1.1:BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.2:RAMEN DAS
Page No.# 4/10
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.3:KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.4:RUBUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
------------
Advocate for : MR. K K BHATRA
Advocate for : appearing for ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
Linked Case : I.A.(Civil)/2023/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM.
VERSUS
ON THE DEATH OF TILEIMAI DAS
Page No.# 5/10
HER LEGAL HEIRS BIPUL DAS AND ORS.
1.1:SRI BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.2:SRI RAMEN DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.3:SRI KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.4:SRI RUBUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S. MANGALDOI
DISTRICT DARRANG
ASSAM.
------------
Advocate for : MR. R K BHATRA
Page No.# 6/10
Advocate for : MR. T J MAHANTA appearing for ON THE DEATH OF TILEIMAI
DAS
Linked Case : I.A.(Civil)/1560/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM
VERSUS
ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
(LEGAL HEIRS)
1.1:BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.2:RAMEN DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.3:KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.4:RUBUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
Page No.# 7/10
PIN-
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
------------
Advocate for : MR. K K BHATRA
Advocate for : appearing for ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
Linked Case : I.A.(Civil)/2024/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM
VERSUS
ON THE DEATH OF TILEIMAI DAS
HER LEGAL HEIRS BIPUL DAS AND ORS.
1.1:SRI BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.2:SRI RAMEN DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
Page No.# 8/10
ASSAM.
1.3:SRI KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.4:SRI RUBUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S. MANGALDOI
DISTRICT DARRANG
ASSAM.
------------
Advocate for : MR. R K BHATRA
Advocate for : MR. T J MAHANTA appearing for ON THE DEATH OF TILEIMAI
DAS
Linked Case : I.A.(Civil)/1561/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM
VERSUS
Page No.# 9/10
ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
(LEGAL HEIRS)
1.1:BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.2:RAMEN DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.3:KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.4:RUBUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
------------
Advocate for : MR. K K BHATRA
Advocate for : appearing for ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
Linked Case :
Page No.# 10/10
NEW INDIA ASSURANCE CO. LTD.
VERSUS
TILEIMAI DAS AND ANR. (E)
------------
Advocate for :
Advocate for : appearing for TILEIMAI DAS AND ANR. (E)
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 13.03.2026
On the request of Mr. S. Dutta, learned Senior Counsel appearing for the
petitioners, list the cases on 18.03.2026.
Ms. P. Bhattacharya, learned counsel for the respondent no. 2 has agreed
to the said prayer.
JUDGE
Comparing Assistant
