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Dipak Sarma vs The State Of Assam And 2 Ors
2026 Latest Caselaw 2145 Gua

Citation : 2026 Latest Caselaw 2145 Gua
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Dipak Sarma vs The State Of Assam And 2 Ors on 12 March, 2026

Author: Manish Choudhury
Bench: Manish Choudhury
                                                                     Page No.# 1/3

GAHC010032872026




                                                              undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/948/2026

            DIPAK SARMA
            S/O JAGDISH CHANDRA SARMA, H. NO. 6, A.K. DEV ROAD, MILAN PATH,
            FATASIL AMBARI, DISTRICT- KAMRUP(M), ASSAM - 781025



            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REPRESENTED BY THE COMMISSIONER AND SPECIAL SECRETARY TO
            THE GOVERNMENT OFASSAM, PUBLIC WORKS (ROADS) DEPARTMENT,
            DISPUR, GUWAHATI-06

            2:THE CHIEF ENGINEER
             PUBLIC WORKS DEPARTMENT (ROADS)
             CHANDMARI
             GUWAHATI
            ASSAM- 781003

            3:THE EXECUTIVE ENGINEER
             PWRD
             NALBARI DISTRICT TERRITORIAL ROAD DIVISION
             NALBARI
            ASSAM- 78133

Advocate for the Petitioner   : MD S HOQUE, MR. M DEKA

Advocate for the Respondent : SC, PWD ROAD,




             Linked Case : WP(C)/712/2026
                                                                               Page No.# 2/3


           DIPAK SARMA
           S/O JAGDISH CHANDRA SARMA
           H.NO. 6
           A.K. DEV ROAD
           MILAN PATH
           FATASHIL AMBARI
           DIST- KAMRUP (M)
           ASSAM- 781025


            VERSUS

           THE STATE OF ASSAM AND 2 ORS.
           REPRESENTED BY THE COMMISSIONER AND SPECIAL SECRETARY TO THE
           GOVERNMENT OF ASSAM
           PUBLIC WORKS (ROADS) DEPARTMENT
           DISPUR
           GUWAHATI-06

           2:THEE CHIEF ENGINEER
            PUBLIC WORKS DEPARTMENT (ROADS)
           CHANDMARI
            GUWAHATI
           ASSAM-781003

           3:THE EXECUTIVE ENGINEER
           PWRD
           NALBARI DISTRICT TERRITORIAL ROAD
           NALBARI
           ASSAM-781335
           ------------
           Advocate for : MD S HOQUE
           Advocate for : SC
           PWD ROAD appearing for THE STATE OF ASSAM AND 2 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                         ORDER

12.03.2026

Mr. S. Hoque, learned counsel for the petitioner and Mr. M. Bhuyan, learned counsel on behalf of Mr. B. Gogoi, learned Additional Advocate General, Assam for all the respondents Page No.# 3/3

are present.

Mr. Bhuyan, learned counsel appearing for the respondents has submitted that the counter affidavit on behalf of the respondents is going to be filed by tomorrow.

List the cases on 30.03.2026.

The interim order passed earlier shall continue till the next date of listing.

JUDGE

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