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Page No.# 1/4 vs On The Death Of Jatindra Nath Bharali
2026 Latest Caselaw 2141 Gua

Citation : 2026 Latest Caselaw 2141 Gua
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/4 vs On The Death Of Jatindra Nath Bharali on 12 March, 2026

                                                                   Page No.# 1/4

GAHC010091722009




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : RSA/59/2009

         SRI TARLOK SINGH and ORS
         S/O LT. THAKUR SINGH

         2: SRI GURMITSINGH


         3: SRI SARBJIT SINGH
          SL. NO.2 AND 3 ARE SONS OF LT. AMLOK SINGH ALL ARE RESIDENT OF
         GARALI
         WARD NO.8
          P.O. and DIST. JORHAT
         ASSAM

         VERSUS

         ON THE DEATH OF JATINDRA NATH BHARALI, HIS LEGAL HEIRS
         NAMELY-

         1.1:CHARUMA BHARALI
         W/O LATE JATINDRA NATH BHARALI
          R/O K. D CHALIHA PATH
         ATILA GAON
          NEAR JORHAT LAW COLLEGE
          PO HPO JORHAT
         ASSAM
          PIN 785001

         1.2:RAJ BHARALI

          S/O LATE JATINDRA NATH BHARALI
          R/O K. D CHALIHA PATH
          ATILA GAON
          NEAR JORHAT LAW COLLEGE
          PO HPO JORHAT
                                                                       Page No.# 2/4

           ASSAM
           PIN 785001

          1.3:RAJA BHARALI
           S/O LATE JATINDRA NATH BHARALI
           R/O K. D CHALIHA PATH
          ATILA GAON
           NEAR JORHAT LAW COLLEGE
           PO HPO JORHAT
          ASSAM
           PIN 785001

          1.4:RANA BHUSHAN BHARALI

           S/O LATE JATINDRA NATH BHARALI
           R/O K. D CHALIHA PATH
           ATILA GAON
           NEAR JORHAT LAW COLLEGE
           PO HPO JORHAT
           ASSAM
           PIN 785001

          2:STRUCK OFF
          VIDE ORDER DATED 22.05.2024

          3:STRUCK OFF
          VIDE ORDER DATED 22.05.2024

          4:STRUCK OFF
          VIDE ORDER DATED 22.05.2024

          5:STRUCK OFF
          VIDE COURT ORDER DATED 21.02.2022 PASSED IN RSA NO 59/200

Advocate for the Petitioner : MR.K AGARWAL, MR. P NEOG,MR.S C KEYAL,MR. C
PRADHAN,MR. S BISWAS,MR. D MOZUMDER

Advocate for the Respondent : MR.D C MAHANTA, MS.P BHATTACHARYA,MR.T J MAHANTA




           Linked Case : MC/880/2009

          SRI TARLOK SINGH and ORS.
          S/O LT. THAKUR SINGH
                                                               Page No.# 3/4


2: SRI GURMIT SINGH.


3: SRI SARBJIT SINGH
SL. NO. 2 AND 3 ARE SONS OF LT. AMLOK SINGH ALL ARE RESIDENT OF
GARALI
WARD NO.8
P.O. and DIST. JORHAT
ASSAM.
VERSUS

SRI JATINDRA NATH BHARALI and ORS.
S/O LT. NARAM BHARALI R/O PRINCE OF WALES RESIDENTIAL CAMPUS
P.O. and DIST. JORHAT
ASSAM.

2:SRI PRAKASH RANJAN SARKAR
S/O LT. BIODE BEHARI SARKAR.

3:SMTI JYOTI SARKAR

W/O LT. BINODE BEHARI SARKAR.

4:SRI MANJIT SARKAR

S/O LT. BIMAN BIHARI SARKAR.

5:SRI BIJIT SARKAR

S/O LT. BIMAN BIHARI SARKAR ALL ARE RSIDENT OF WARD NO. 6
GOLAGHAT TOWN
DIST. GOLAGHAT.
------------
Advocate for : MR.S C KEYAL
Advocate for : appearing for SRI JATINDRA NATH BHARALI and ORS.
                                                                     Page No.# 4/4




                                    BEFORE
               HON'BLE MR. JUSTICE SANJEEV KUMAR SHARMA
                                     ORDER

12.03.2026 On the prayer of the learned counsel for the respondent and as agreed to by

the appellant, list the matter again on 17.04.2026.

JUDGE

Comparing Assistant

 
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