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Gauhati High Court
Page No.# 1/9 vs The State Of Assam And 7 Ors on 12 March, 2026
Page No.# 1/9
GAHC010206762021
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6540/2021
RATUL DUTTA AND ANR
RANK ASI
S/O LATE NILA DUTTA,
RESIDENT OF HADHARAN KHATKHATI
PO AND PS MORANHAT, CHARAIDEO ASSAM
2: PANKAJ BORDOLOI
RANK HEAD CONSTABLE (WO/WT)
S/O SRI ATUL CH. BORDOLOI
VILLAGE PACHIM NAGAON
PO AND PS JAGIROAD
DIST MORIGAON
ASSAM 78241
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM, HOME AND POLITICAL DEPARTMENT ,DISPUR, GUWAHATI
781006, KAMRUP(M) ASSAM
2:THE COMMISSIONER AND SECRETARY.
GOVT. OF ASSAM
FINANCE(PAY RESEARCH UNIT) DEPARTMENT
DISPUR GUWAHATI 781006. KAMRUP(M)
3:THE ADDITIONAL SECRETARY
GOVT. OF ASSAM
FINANCE(PAY RESEARCH UNIT) DEPARTMENT
DISPUR GUWAHATI 781006. KAMRUP(M)
4:THE DIRECTOR GENERAL OF POLICE
ASSAM POLICE HEADQUARTER
ULUBARI
Page No.# 2/9
GUWAHATI 07
5:THE SPECIAL DIRECTOR GENERAL OF POLICE(COMM.) ASSAM
ASSAM POLICE RADIO ORGANISATION
ULUBARI
GUWAHATI 07
6:THE ADDITIONAL DIRECTOR GENERAL OF POLICE(A) ASSAM
ASSAM POLICE HEADQUARTER
ULUBARI
GUWAHATI 07
7:THE DIRECTOR OF POLICE(COMM.) ASSAM
ASSAM POLICE RADIO ORGANISATION
ULUBARI
GUWAHATI 07
8:THE SUPERINTENDENT OF POLICE (COMM.) ASSAM
ASSAM POLICE RADIO ORGANISATION
ULUBARI
GUWAHATI 0
Advocate for the Petitioner : MR. U K NAIR, MR K KASHYAB,MR. B BORAH,MR. K
KALITA,MR. I H SAIKIA,MR. M P SARMA,MS S SARMA HAZARIKA,MR. A BORO,MR A
CHAKRABORTY,MR A CHETIA
Advocate for the Respondent : GA, ASSAM, SC, FINANCE
Linked Case : WP(C)/3381/2021
JYOTI BHUSAN DAS AND 26 ORS
RANK- ASI (WO/WT) S/O. DEBANDRA BIJAY DAS
VILL. HATKHOLA
P.O. ANANDA BAZAR
P.S. SALBARI
DIST. BAKSA
ASSAM.
2: PANKAJ BORUAH
RANK- ASI (WO/WT) S/O. LT. SAMESWAR BORUAH
APRO TRAINING SCHOOL
JALUKBARI.
Page No.# 3/9
3: PRAMOD DAS
RANK- ASI (WO/WT) S/O. NARAYAN DAS
VILL. JAPARKUCHI
P.O. CHOWK BAZAR
P.S. NALBARI
DIST. NALBARI
ASSAM.
4: JASHWANT RAHANG
RANK- ASI (OPERATOR) S/O. LT. JINA RAM RAHANG
VILL. NOWAGAON
P.O. HAHARA (SONAPUR)
DIST. KAMRUP (M).
5: SANKAR SAIKIA
RANK- ASI (WO/WT) S/O. LT. BHARAT CH. NATH
VILL. DAKHIN CHUBURI
P.O. SIPAJHAR
P.S. SIPAJHAR
DIST. DARRANG
ASSAM.
6: SWAPAN KUMAR DEKA
RANK- ASI (WO/WT) S/O. KALINDRA NATH DEKA
VILL. JAGARA
P.O. JAGARA
P.S. BELSOR
DIST. NALBARI
ASSAM.
7: NAZIMUDDIN AHMED
RANK- ASI (OPERATOR) S/O. LT. MAZUM ALI
R/O. HENGRABARI
LICHULEAGAN
DIST. DISPUR
DIST. KAMRUP (M)
8: ASHWINI KUMAR GOGOI
RANK- ASI (WO/WT) S/O. LT. KANAKESWAR GOGOI
SURJYANAGAR
SATGAON
P.O. UDAYAN VIHAR
GUWAHATI-07.
9: MAHAMADUL HAQUE BARLASKAR
Page No.# 4/9
RANK- ASI (WO/WT) S/O. SUABUR RAHMAN BARLASKAR
R/O. H/NO.75
ANUPAM PATH
P.S. HATIGAON
DIST. KAMRUP (M)
10: SAMIN KUMAR BORO
RANK- ASI (WO/WT) S/O. LT. HARANATH BORO
H/NO.13
BIRUBARI UDAIPUR OFF SISHU SAROTHI
R.K. MISSION ROAD
P.O. GONINATH NAGAR
P.S. PALTAN BAZAR
KAMRUP(M).
11: BIJAYANTA DAS
RANK- ASI (WO/WT) S/O. JYOTISH CH. DAS
R/O. H/NO.10
BHASKAR NAGAR
NEAR KARBI PATH NAMGHAR
P.O. BAMUNIMAIDAM
P.S. GEETANAGAR
DIST. KAMRUP (M)
ASSAM.
12: ASHIL CH KATHAR
RANK- ASI (OPERATOR) S/O. LT. DHAWA RAM KATHAR
P.O. MALOIBARI
P.S. KHETRI
DIST. KAMRUP (M).
13: TARANI SEN BARMAN
RANK- ASI (OPERATOR) S/O. LT. GAURI SANKAR BARMAN
VILL. NOONMATI GOPAL NAGAR
P.O./P.S. NOONMATI
DIST. KAMRUP (M)
ASSAM.
14: ANANDA CHOUDHURY
RANK- ASI (OPERATOR) S/O. LT. SADANANDA CHOUDHURY
VILL. PUB PIPLA
P.O. NITYANANDA P.S. PATCHARKUCHI
BARPETA
ASSAM.
Page No.# 5/9
15: DHIREN DAS
RANK - ASI (OPERATOR)
S/O LATE KANAK CH. HALOI
VILLAGE/P.O. PIPLIBARI
P.S. BELSOR
DISTRICT - NABARI
ASSAM.
16: SMTI MANJU DEVI
RANK - ASI (OPERATOR)
D/O LATE NABIN SARMAH
R/O APRO COLONY
ULUBARI
GUWAHATI - 7
17: RAJAT KALITA
RANK - ASI (CYPHER)
S/O LATE HARENDRA NATH KALITA
APRO RESIDENTIAL COMPLEX
K.C. SEN ROAD
PALTAN BAZAR
GUWAHATI - 8
18: GAGAN CH. DEKA
RANK - ASI (WO/WT)
S/O SHRI KAMALA KT. DEKA
VILLAGE/P.O. ADABARI
P.S. MUKALMUA
DISTRICT - NABARI
ASSAM.
19: SUKUMAR SARMAH
RANK - ASI (OPERATOR)
S/O LATE ANANTA SARMAH
APRO RESIDENTIAL COMPLEX
K.C. SEN ROAD
PALTAN BAZAR
GUWAHATI - 8
20: CHANAKYA THAKURIA
RANK - HEAD CONSTABLE
S/O HARIPAD THAKURIA
Page No.# 6/9
VILLAGE/P.O. BIJOYNAGAR
DISTRICT - KAMRUP (M)
PIN - 781122
21: JUMI MEDHI
RANK - HEAD CONSTABLE (WO/WT)
D/O SHRI DINESH MEDHI
VILLAGE - HELAGOG
P.O. KHETRI
P.S. - KHETRI
DISTRICT - KAMRUP (M)
PIN - 782403
22: RANJAN DEKA
RANK - HEAD CONSTABLE
S/O JYOTISH DEKA
VILLAGE - SALMARA
P.O. BEZERA
P.S. BIHATA CHARIALI
DISTRICT - KAMRUP (R).
23: DEBAJIT KALITA
RANK - HEAD CONSTABLE (WO/WT)
S/O SHRI ASHWINI KUMAR KALITA
VILLAGE- TARANI
P.O. - TARANI
P.S. RANGIA
DISTRICT- KAMRUP (R)
PIN- 781354
24: KARABI DAS
RANK - HEAD CONSTABLE (WO/WT)
D/O BHADRESWAR DAS
VILLAGE- ALTA
P.O. DUMONI CHOWKI
P.S. BAIHATA CHARIALI
DISTRICT - KAMRUP (METRO)
ASSAM
Page No.# 7/9
25: DWIPEN KATHAR
RANK - HEAD CONSTABLE (WO/WT)
S/O KRISHNA KATHAR
P.O. SONAPUR
P.S. SONAPUR
DISTRICT - KAMRUP (METRO)
ASSAM
PIN - 782402
26: RANTU KUMAR DAS
RANK - HEAD CONSTABLE (WO/WT)
S/O PRABHAT CH. DAS
VILLAGE - PARLLY
P.O. PALASHBARI
P.S. PALASHBARI
DISTRICT - KAMRUP (R)
ASSAM
PIN - 781128
27: MANU KUMAR
RANK - HEAD CONSTABLE (WO/WT)
S/O BIPIN KUMAR
VILLAGE - UDALBAKRA
LALGANESH
P.O.UDALBAKRA
P.S. - DISPUR
DISTRICT - KAMRUP (M)
ASSAM
PIN - 781034
VERSUS
THE STATE OF ASSAM AND 7 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT.
DISPUR
GUWAHATI-781006
KAMRUP (M)
ASSAM.
2:THE COMMISSIONER AND SECY.
GOVT. OF ASSAM
Page No.# 8/9
FINANCE (PAY RESEARCH UNIT) DEPTT.
DISPUR
GUWAHATI-781006
KAMRUP (M)
ASSAM.
3:THE ADDL. SECRETARY
GOVT. OF ASSAM
FINANCE (PAY RESEARCH UNIT) DEPTT.
DISPUR
GUWAHATI-781006
KAMRUP (M)
ASSAM.
4:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM POLICE HEADQUARTERS
ULUBARI
GUWAHATI-07.
5:THE SPECIAL DIRECTOR GENERAL OF POLICE (COMMUNICATION)
ASSAM
ASSAM POLICE RADIO ORGANISATION
ULUBARI
GUWAHATI-07.
6:THE ADDL. DIRECTOR GENERAL OF POLICE (A)
ASSAM
ASSAM POLICE HEADQUARTERS
ULUBARI
GUWAHATI-07.
7:THE DIRECTOR OF POLICE (COMMUNICATION)
ASSAM
ASSAM POLICE RADIO ORGANISATION
ULUBARI
GUWAHATI-07.
8:THE SUPERINTENDENT OF POLICE (COMMUNICATION)
ASSAM
ASSAM POLICE RADIO ORGANISATION
ULUBARI
GUWAHATI-07.
------------
Advocate for : MR N DUTTA
Advocate for : GA
Page No.# 9/9
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS
BEFORE
HONOURABLE MR. JUSTICE RAJESH MAZUMDAR
ORDER
12.03.2026
Heard Mr. I.H. Saikia, learned counsel for the petitioners. Also heard Mr. R.
Borpujari, learned Standing Counsel for the Finance Department.
Hearing concluded.
Judgment reserved.
JUDGE
Comparing Assistant
