Page No.# 1/3 vs The State Of Assam And Ors
2026 Latest Caselaw 2079 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And Ors on 11 March, 2026

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                    Page No.# 1/3

GAHC010029892026




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1138/2026

         AMALA BIBI CHOUDHURY
         W/O- LT. HASAN RAJA CHOUDHURY,
         R/O- VILLAGE-LAILAPUR, P.O. AND P.S.-DHOLAI, DISTRICT- CACHAR, PIN-
         788114, ASSAM.

         2: HASINA KHANOM LASKAR
         W/O- RAJIB HUSSAIN LASKAR

          R/O- VILLAGE- RAJGHAT
          P.O.- BHAGA BAZAR
          P.S.- DHOLAI
          DISTRICT- CACHAR
          ASSAM.

         3: KAMIL HASAN CHOUDHURY
          S/O- LT. HASAN RAJA CHOUDHURY
          R/O- VILLAGE-LAILAPUR
          P.O. AND P.S.-DHOLAI
          DISTRICT- CACHAR
          PIN-788114
         ASSA

         VERSUS

         THE STATE OF ASSAM AND ORS
         REPRESENTED BY COMMISSIONER AND SECRETARY TO THE GOVT. OF
         ASSAM, REVENUE AND DISASTER MANAGEMENT DEPARTMENT, DISPUR,
         GUWAHATI-781006.

         2:DISTRICT COMMISSIONER
          CACHAR
          SILCHAR
         ASSAM
          PIN-788001.
                                                                          Page No.# 2/3


             3:ADDITIONAL DISTRICT COMMISSIONER
              CACHAR
              SILCHAR
             ASSAM
              PIN-788001.

             4:JAMIL HASAN CHOUDHURY
              S/O- LT. HASAN RAJA CHOUDHURY
              R/O- VILLAGE-LAILAPUR
              P.O. AND P.S.-DHOLAI
              DISTRICT- CACHAR
              PIN-788114
             ASSAM

Advocate for the Petitioner : MR. N H MAZARBHUIYAN, MS. L WAJEEDA,I S
MAZARBHUIYAN,MR R I BHUYAN,MR. M H SAIKIA


Advocate for the Respondent : SC, REVENUE, GA, ASSAM




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                       ORDER

11.03.2026 An order has been passed today i.e. 11.03.2026 in IA(C)/796/2026 impleading the following incumbents as the respondent nos. 5 and 6:

(i) National Highways Authorities of India, G-5 & 6, Sector -10, Dwarka, New Delhi, PIN-110 075;

(ii) National Highways Authorities of India, Regional Office, NEDFI House, 4 th floor, GS Road, Dispur, Guwahati, 791006, Assam.

Shri IS Mazarbhuiyan, learned counsel for the petitioners is directed to file amended cause title.

Let the matter be listed for motion on 18.03.2026 along with amended Page No.# 3/3

cause-title.

JUDGE

Comparing Assistant