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Gauhati High Court
Page No.# 1/15 vs Rejuwan Ahmed And Ors on 11 March, 2026
Page No.# 1/15
GAHC010261742023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3633/2023
ROHIZUDDIN MONDAL AND 6 ORS
S/O JAMAL MONDAL, RESIDENT OF VILLAGE KAZAIKATA PT V , PO
KAZAIKATA , PS BILASIPARA, DIST DHUBRI, ASSAM
2: GIAS UDDIN MONDAL
S/O JAMAL MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
3: OSMAN ALI MONDAL
S/O JAMAL MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
4: SONJAB ALI MONDAL
S/O JAMAL MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
5: HANNA KHATAUN @ HANNA BIBI
D/O JAMAL MONDAL
Page No.# 2/15
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
6: HALIMA KHATUN @ HALIMA BIBI
D/O JAMAL MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
7: ALEMA KHATUN
D/O JAMAL MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSA
VERSUS
REJUWAN AHMED AND ORS.
RESIDENT OF VILLAGE KAZAIKATA PT V , PO KAZAIKATA , PS
BILASIPARA, DIST DHUBRI, ASSAM 783348
2:ON THE DEATH OF SIDDIQUE ALI
HIS LEGAL HEIRS JABEDA BEWA
(WIFE)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
3:SAHERA KHATUN
(DAUGHTER)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
4:SAHIBUR MONDAL
Page No.# 3/15
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
5:ENUS ALI MONDAL
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
6:SHAHA KHATUN
(DAUGHTER)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
7:SHAJINA KHATUN
(DAUGHTER)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
8:ABDUL KUDDUS
S/O LATE LOKMAN MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
9:ABDUL HOQUE
S/O LATE LOKMAN MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
Page No.# 4/15
10:ON THE DEATH OF ABDUL RASHID ALI
HIS LEGAL HEIRS HUNUFA BIBI
(WIFE)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
11:SADDAM MONDAL
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
12:BORHAN MONDAL
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
13:MONSOB MONDAL
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
14:KHADIJA KHATUN
(DAUGHTER)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
15:MONOWARA KHATUN
(DAUGHTER)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
Page No.# 5/15
ASSAM 783348
16:ABDUL GOFUR MONDAL
S/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
17:ASIR UDDIN
S/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
18:HASHEM MONDAL
S/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
19:ISHA HOQUE MONDAL
S/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
20:NASU MONDAL
S/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
21:HAMIDA BEGUM
Page No.# 6/15
D/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
22:HALIMA BEGUM
D/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
23:FALANI BEGUM
D/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
24:AKLIMA BEGUM
D/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
25:ON THE DEATH OF ROSTOM ALI MONDAL
HIS LEGAL HEIRS AMIR UDDIN MONDAL
(SON)
RESIDENT OF VILLAGE KATHALDI
PS BILASIPARA
DSIT DHUBRI
ASSAM
783348
26:AMENA BEWA
(WIFE)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
Page No.# 7/15
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
27:YUSUB ALI
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
28:SAKINA BIBI
(DAUGHTER)
W/O MOIDAN ALI
RESIDENT OF VILLAGE FESHAMARI
PO AND PS TAMARHAT
DIST DHUBRI
ASSAM 783348
29:MORZINA KHATUN
(DAUGHTER)
W/O SUMAR ALI
RESIDENT OF VILLAGE FESHAMARI
PO AND PS TAMARHAT
DIST DHUBRI
ASSAM 783348
30:MULLAKJAN BIBI
(DAUGHTER)
RESIDENT OF VILLAGE MASHANERALGA
PS BILASIPARA
DIST. DHUBRI
ASSAM 783348
31:FIROZA KHATUN
(DAUGHTER)
RESIDENTOF VILLAGE SUAPAT
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
32:THE ASSISTANT SETTLEMENT OFFICER
BILASIPARA CIRCLE
PO AND PS BILASIPARA
DIST DHUBRI
ASSAM 783348
Page No.# 8/15
33:THE STATE OF ASSAM
REPRESENTED BY THE DEPUTU COLLECTOR
DHUBRI
ASSAM 78334
Advocate for the Petitioner : MR. M A SHEIKH, K U AHMED,MS F INTAZ,MR. W A
SHEIKH,MS C MEDHI
Advocate for the Respondent : ,
Linked Case : RSA/214/2023
ROHIZUDDIN MONDAL AND 6 ORS
S/O JAMAL MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
2: GIAS UDDIN MONDAL
S/O JAMAL MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
3: OSMAN ALI MONDAL
S/O JAMAL MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
4: SONJAB ALI MONDAL
S/O JAMAL MONDAL
Page No.# 9/15
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
5: HANNA KHATAUN @ HANNA BIBI
D/O JAMAL MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
6: HALIMA KHATUN @ HALIMA BIBI
D/O JAMAL MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
7: ALEMA KHATUN
D/O JAMAL MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM
VERSUS
REJUWAN AHMED AND ORS.
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
2:ON THE DEATH OF SIDDIQUE ALI
HIS LEGAL HEIRS JABEDA BEWA
(WIFE)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
Page No.# 10/15
ASSAM 783348
3:SAHERA KHATUN
(DAUGHTER)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
4:SAHIBUR MONDAL
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
5:ENUS ALI MONDAL
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
6:SHAHA KHATUN
(DAUGHTER)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
7:SHAJINA KHATUN
(DAUGHTER)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
8:ABDUL KUDDUS
S/O LATE LOKMAN MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
Page No.# 11/15
DIST DHUBRI
ASSAM 783348
9:ABDUL HOQUE
S/O LATE LOKMAN MONDAL
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
10:ON THE DEATH OF ABDUL RASHID ALI
HIS LEGAL HEIRS HUNUFA BIBI
(WIFE)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
11:SADDAM MONDAL
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
12:BORHAN MONDAL
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
13:MONSOB MONDAL
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
14:KHADIJA KHATUN
(DAUGHTER)
RESIDENT OF VILLAGE KAZAIKATA PT V
Page No.# 12/15
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
15:MONOWARA KHATUN
(DAUGHTER)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
16:ABDUL GOFUR MONDAL
S/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
17:ASIR UDDIN
S/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
18:HASHEM MONDAL
S/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
19:ISHA HOQUE MONDAL
S/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
Page No.# 13/15
20:NASU MONDAL
S/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
21:HAMIDA BEGUM
D/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
22:HALIMA BEGUM
D/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
23:FALANI BEGUM
D/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
24:AKLIMA BEGUM
D/O LATE ABDUR RAHMAN
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
25:ON THE DEATH OF ROSTOM ALI MONDAL
HIS LEGAL HEIRS AMIR UDDIN MONDAL
Page No.# 14/15
(SON)
RESIDENT OF VILLAGE KATHALDI
PS BILASIPARA
DSIT DHUBRI
ASSAM
783348
26:AMENA BEWA
(WIFE)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
27:YUSUB ALI
(SON)
RESIDENT OF VILLAGE KAZAIKATA PT V
PO KAZAIKATA
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
28:SAKINA BIBI
(DAUGHTER)
W/O MOIDAN ALI
RESIDENT OF VILLAGE FESHAMARI
PO AND PS TAMARHAT
DIST DHUBRI
ASSAM 783348
29:MORZINA KHATUN
(DAUGHTER)
W/O SUMAR ALI
RESIDENT OF VILLAGE FESHAMARI
PO AND PS TAMARHAT
DIST DHUBRI
ASSAM 783348
30:MULLAKJAN BIBI
(DAUGHTER)
RESIDENT OF VILLAGE MASHANERALGA
PS BILASIPARA
DIST. DHUBRI
ASSAM 783348
31:FIROZA KHATUN
(DAUGHTER)
Page No.# 15/15
RESIDENTOF VILLAGE SUAPAT
PS BILASIPARA
DIST DHUBRI
ASSAM 783348
32:THE ASSISTANT SETTLEMENT OFFICER
BILASIPARA CIRCLE
PO AND PS BILASIPARA
DIST DHUBRI
ASSAM 783348
33:THE STATE OF ASSAM
REPRESENTED BY THE DEPUTU COLLECTOR
DHUBRI
ASSAM 783348
------------
Advocate for : MR. M A SHEIKH
Advocate for : appearing for REJUWAN AHMED AND ORS.
BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
11.03.2026
None appears for the applicants on call.
List this matter after 1 (one) week.
In the event of subsequent non-representation of the applicants,
appropriate order shall follow.
JUDGE
Comparing Assistant
