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Sikh Pratinidhi Board Eastern Zone vs S Daljit Singh Sethi And 62 Ors
2026 Latest Caselaw 2026 Gua

Citation : 2026 Latest Caselaw 2026 Gua
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Sikh Pratinidhi Board Eastern Zone vs S Daljit Singh Sethi And 62 Ors on 11 March, 2026

                                                                  Page No.# 1/8

GAHC010282032025




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : FAO/81/2025

         SIKH PRATINIDHI BOARD EASTERN ZONE
         , DHUBRISAHEB, DHUBRI, ASSAM A REGISTERED SOCIETY UNDER THE
         SOCIETY REGISTRATION ACT, 1860 HAVING ITS REGISTERED OFFICE AT
         DHUBRI, P.O. -DHUBRI, DISTRICT- DHUBRI, ASSAM PIN-
         783301REPRESENTED BY ITS INTERIM PRESIDENT S. BHEGAL SINGH
         AGED ABOUT 59 YEARS, S/O LATE BALWANT SINGH, S/O LATE BALWANT
         SINGH, R/O SATRARTAR TEA ESTATE, P.O. MULUKGAON, DIST. TINSUKIA,
         ASSAM, PIN 786189

         VERSUS

         S DALJIT SINGH SETHI AND 62 ORS
         SON OF LATE G. S. SUKHI RESIDENT OFBAKSHISH PLAZA, 3RD FLOOR,
         LOKHRA ROAD, KALAPAHAR COLONY BAZAAR, P.O.-BINOVANAGAR,
         P.S.-ODALBAKRA, DIST.-KAMRUPM PIN-781018

         2:S BHUPINDERPAL SINGH
          SON OF LATE SARITOK SINGH RESIDENT OF GURUDWARA FANCY
         BAZAR
          GUWAHATI 3. S. RESHAM SINGHSON OF LATE RAJINDER SINGH
         RESIDENT OF WOOD AND WOOD CRAFTS
          MANKOTTA ROAD
          DIBRUGARH
          PIN-786001

         3:S KULWANT SINGH
          SON OF LATE KARTAR SINGH RESIDENT OF CARE OF BHARAT STEEL
          HIJUGURI
         TINSUKIA

         4:S PRAHLAD SINGH GUJRAL
          SON OF LATE AVTAR SINGH RESIDENT OF JK AVTAR CEMENT
          LAST GATE RAJDHANI
          GUWAHATI
                                                        Page No.# 2/8


5:S AMRIK SINGH PADAM
 SON OF LATE KARTAR SINGH RESIDENT OF CARE OF PUNJAB
ENGINEERING COMPANY
 MARYANI ROAD
 JORHAT

6:S BALBIR SINGH
 SON OF LATE KARAM SINGH RESIDENT OF CARE OF GURUDWARA
SAHIB BELTOLA
 GUWAHATI

7:S CHARANJIT SINGH GANDHI
 SON OF LATE R.S GANDHI RESIDENT OF GURUDWARA FANCY BAZAR
 GUWAHATI

8:S BHUPINDER SINGH
 RESIDENT OF GURUDWARA SAHIB
 BONGAIGAON 10. S RAVINDERPAL SINGH SON OF LATETARLOCHAN
SINGH RESIDENT OF GURUDWARA FANCY BAZAR
 GUWAHATI

9:S HARCHARAN SINGH BAWA
 SON OF LATE BALWINDER SINGH 15. S JASWINDER SINGH SON OF
LATEDAVINDER SINGH RESIDENT OF GURUDWARA SAHIB
 BONGAIGAON

10:S MANVINDER SINGH
 RESIDENT OF FANCY BAZAR
 GUWAHATI

11:S GURMUKH SINGH
 RESIDENT OF GURUDWARA SAHIB
 BARKHOLA
 NAGAON

12:S RAMINDER SINGH
 RESIDENT OF BARABAZAR
 GURUDWARA
 SHILLONG

13:S SAMSHER SINGH
 SON OF SHARWAN SINGH 6 RESIDENT OF GURUDWARA SAHIB
 GOLAGHAT

14:S HARJINDER SINGH ALHUWALIA
 RESIDENT OF GURUDWARA SAHIB
 DIMAPUR
                                                      Page No.# 3/8

NAGALAND

15:S HARBAJAN SINGH
 RESIDENT OF GURUDWARA SAHIB
 BELTOLA

16:S JASWINDER SINGH
 RESIDENT OF UDAIPUR GOPINATH NAGAR
 NEAR PAJI BIKE HOUSE
 GUWAHATI

17:S KURWINDER SINGH
 RESIDENT OF GURUDWARA SAHIB
 BELTOLA

18:S HARPREET SINGH
 RESIDENT OF GURUDWARA SAHIB
 DHUBRI

19:S RAJBIR SINGH
 RESIDENT OF DIPHU
 KARBIANLONG
ASSAM

20:S DALJIT SINGH SETHI
 SON OF HOSHIAR SINGH RESIDENT OF GURUDWARA SAHIB
 NAGALAND

21:B KAWAL KAUR
WIFE OF D.S SETHIRESIDENT OF GURUDWARA FANCY BAZAR
 GUWAHATI

22:B NIRMAL KAUR
 RESIDENT OF GURUDWARA FANCY BAZAR
 GUWAHATI

23:S GURCHARAN SINGH VILKHU
 RESIDENT OF BAR ASSOCIATION
 DHUBRI

24:B MANDEEP KAUR
 RESIDENT OF BAR ASSOCIATION
 DHUBRI

25:S SATNAM SINGH SATTA
 RESIDENT OF GURUDWARABELTOLA
 GUWAHATI
                                                      Page No.# 4/8

26:S PARMINDER SINGH MANCHANDA
 RESIDENT OF TRANSENCLAVE ZOO ROAD
 GUWAHATI

27:S RANDHIR SINGH BASIN
 RESIDENT OF GURUDWARA FANCY BAZAR
 GUWAHATI

28:S FATEH SINGH PANESAR
 SON OF DHARAM SINGH RESIDENT OF PUNJABI COLONY HIJUGURI
TINSUKIA

29:S SANGAM SINGH
 SON OF MANJIT SINGH RESIDENT OF GURUDWARA SAHIB
 SHILLONG

30:S GURDEEP SINGH
 SON OF KARNAIL SINGH RESIDENT OF SKSS
 OPPOSITE TO THERMA GATE
 DIBRUGARH

31:S KASHMIR SINGH
 SON OF BALDEV SINGH RESIDENT OF GURUDWARA FANCY BAZAR
 GUWAHATI

32:S RAJA SINGH
 RESIDENT OF GURUDWARAMARAKHALI
 GUWAHATI

33:S SAHIB SINGH
 RESIDENT OF GURUDWARADISPUR

34:S RAJGURMEET SINGH PADAM
 GENERAL SECRETARY
 SPBEZ GURUDWARA SHRI GURU TEGBAHADURSAHEBJI SON
OFSARDARGYAN SINGH RESIDENT OF PUNJAB ENGINEERING COMPANY
 RAJABARI P.O. RAJABARI
 P.S JORHAT DIST. JORHAT ASSAM PIN-785014

35:S DEVENDER SINGH SEHMI
WORKING PRESIDENT
 EXECUTIVE COMMITTEE
 SPBEZ
 DHUBRISAHEB
 P.O. AND P.S-DHUBRI
 DIST.-DHUBRI ASSAM PIN-783301

36:S BALBIR SINGH BHAMRAH TREASURER
                                                       Page No.# 5/8

EXECUTIVE COMMITTEE
SPBEZ
DHUBRISAHEB
9 P.O. AND P.S-DHUBRI
DIST.-DHUBRI ASSAM PIN783301

37:S RAMINDER SINGH SAHNI
ASSSITANT TREASURER
 EXECUTIVE COMMITTEE
 SPBEZ
 DHUBRISAHEB
 P.O. AND P.S-DHUBRI
 DIST.- DHUBRI ASSAM PIN-783301

38:S SARVZIT SINGH MARVAH
VICE PRESEIDENT INTERNAL AUDIT
 EXECUTIVE COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S-DHUBRI
 DIST.-DHUBRI ASSAM PIN-783301

39:S LAKHWINDER SINGH
 JOINT SECRETARY CASH AND GOLAK EXECUTIVE COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S- DHUBRI
 DIST.-DHUBRI ASSAM PIN-783301

40:S MANJEET SINGH
VICE PRESIDENT DHARAMPRACHAR EXECUTIVE COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P

41:S RAM SINGH
 JOINT SECRETARY DHARAMPRACHAR EXECUTIVE COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S- DHUBRI
 DIST.-DHUBRI ASSAM PIN-783301

42:S HARBHAJAN SINGH KHALSA
 JOINT SECRETARY DHARAMPRACHAR EXECUTIVE COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S-DHUBRI
 DIST.-DHUBRI ASSAM PIN783301

43:S RANJEET SINGH SAGGU
 JOINT SECRETARY FINANCE EXECUTIVE COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S-DHUBRI
                                                      Page No.# 6/8

DIST.-DHUBRI ASSAM PIN783301

44:S SHARANJIT SINGH JOINT SECRETARY
 CONSTRUCTION EXECUTIVE COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S-DHUBRI
 DIST.-DHUBRI ASSAM PIN783301

45:S AMARPAL SINGH (RAJU)
 MEMBER OF JOINT SECRETARY CONSTRUCTION EXECUTIVE
COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S-DHUBRI
 DIST.- DHUBRI ASSAM PIN-783301

46:S VIKRAM SINGH KHALSA
VICE PRESIDENT YOUTH AFFAIRS EXECUTIVE COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S-DHUBRI
 DIST.-DHUBRI ASSAM PIN-783301

47:S JASWANT SINGH FLORA
 JOINT SECRETARY YOUTH AFFAIRS EXECUTIVE COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S-DHUBRI
 DIST.-DHUBRI ASSAM PIN-783301

48:S GURMAIL SINGH
 JOINT SECRETARY HISTORY AND CULTURAL AFFAIRS EXECUTIVE
COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S-DHUBRI
 DIST.-DHUBRI ASSAM PIN-783301

49:NIRMAL KAUR VICE PRESIDENT
 SOCIAL WELFARE EXECUTIVE COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S-DHUBRI
 DIST.-DHUBRI ASSAM PIN783301

50:S KAWAL KAUR JOINT SECRETARY
 SOCIAL WELFARE EXECUTIVE COMMITTEE
 SPBEZ DHUBRISAHEB
 P.O. AND P.S- DHUBRI
 DIST.-DHUBRI ASSAM PIN-783301

51:S BALJEET SINGH BHAMRAH
ASSISTANT JATHEDAR LANGAR EXECUTIVE COMMITTEE
                                                                         Page No.# 7/8

             SPBEZ DHUBRISAHEB
             P.O. AND P.S-DHUBRI
             DIST.-DHUBRI ASSAM PIN-783301

            52:S PAWITAR SINGH SURYA UPPER ASSAM EXECUTIVE COMMITTEE

             SPBEZ DHUBRISAHEB
             P.O. AND P.S-DHUBRI
             DIST.-DHUBRI ASSAM PIN783301

            53:S RANJIT SINGH
             GUWAHATI AND LOWER ASSAM EXECUTIVE COMMITTEE
             SPBEZ DHUBRISAHEB
             P.O. AND P.S-DHUBRI
             DIST.-DHUBRI ASSAM PIN783301

            54:S SURJIT SINGH
             NAGALAND DIMAPUR EXECUTIVE COMMITTEE
             SPBEZ DHUBRISAHEB
             P.O. AND P.S-DHUBRI
             DIST.-DHUBRI ASSAM PIN783301

            55:S BALJINDER SINGH
             MANIPUR IMPHAL EXECUTIVE COMMITTEE
             SPBEZ DHUBRISAHEB
             P.O. AND P.S-DHUBRI
             DIST.-DHUBRI ASSAM PIN78330

Advocate for the Petitioner   : MR. P P DAS, MR. SURAJIT DAS

Advocate for the Respondent : MR. S SARMA(R1), MR. T K BHUYAN(R1),MR. J DEKA(R1)




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                          ORDER

Date : 11.03.2026

1. Heard Mr. A. Mishra, learned counsel submitting on behalf of Mr. S. Das, learned counsel who submits that the suit in which the order has been impugned in this appeal was passed has already been disposed of and, therefore, this appeal has become infructuous.

Page No.# 8/8

2. Considering the submissions made by the learned counsel for the appellant, this appeal is disposed of on becoming infructuous.

JUDGE

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