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Page No.# 1/4 vs The Union Of India And Ors
2026 Latest Caselaw 1900 Gua

Citation : 2026 Latest Caselaw 1900 Gua
Judgement Date : 7 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/4 vs The Union Of India And Ors on 7 March, 2026

Author: K.R. Surana
Bench: Kalyan Rai Surana
                                                                       Page No.# 1/4

GAHC010058072021




                                                            2026:GAU-AS:3401-DB

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                              Case No : I.A.(Civil)/1932/2025


         HAREJ ALI ALIAS HARAJ ALI ALIAS HARAJ
         S/O- LATE BASIR ALI @ MD. BASER ALI @ BASIR
         R/O- VILL.- BORAJAL
         P.S. GHOGRAPAR
         DIST.- NALBARI
         ASSAM.


          VERSUS

         THE UNION OF INDIA AND ORS
         TO BE REP. BY THE SECRETARY
         GOVT. OF INDIA
         DEPARTMENT OF HOME AFFAIRS
         NEW DELHI
         INDIA.

         2:THE STATE OF ASSAM
         TO BE REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
          DEPARTMENT OF HOME
          DISPUR
          GUWAHATI-6.

         3:THE DISTRICT COMMISSIONER
         KAMRUP(M)
         DIST.- KAMRUP(M)
         ASSAM
         GUWAHATI-1.

          4:THE SUPERINTENDENT OF POLICE (B)
                                                                     Page No.# 2/4

CITY
GUWAHATI
KAMRUP(METRO)
ASSAM
GUWAHATI-1.

5:THE DEPUTY COMMISSIONER OF POLICE (B)
KAMRUP M PO ULUBARI
ASSAM 787007

6:THE ELECTION COMMISSION OF INDIA
NEW DELHI-01.

7:THE STATE CO ORDINATOR
NATIONAL REGISTER OF CITIZEN (NRC)
HOUSEFED COMPLEX
2ND FLOOR
BONPHOOL NAGAR
DISPUR GUWAHATI 06
------------
Advocate for : MR. A R SIKDAR
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND ORS

                       Case No. : Review.Pet./54/2021

           HAREJ ALI @ HARAJ ALI @ HAREJ
           S/O- LATE BASIR ALI @ MD. BASER ALI @ BASIR, R/O-
           VILL.- BORAJAL, P.S. GHOGRAPAR, DIST.- NALBARI, ASSAM.



           VERSUS

           THE UNION OF INDIA AND 5 ORS.
           TO BE REP. BY THE SECRETARY, GOVT. OF INDIA,
           DEPARTMENT OF HOME AFFAIRS, NEW DELHI, INDIA.

           2:THE STATE OF ASSAM
           TO BE REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
            DEPARTMENT OF HOME
            DISPUR
            GUWAHATI-6.

           3:THE SUPERINTENDENT OF POLICE (B)

            CITY
            GUWAHATI
                                                                                Page No.# 3/4

                     KAMRUP(METRO)
                     ASSAM
                     GUWAHATI-1.

                     4:THE DEPUTY COMMISSIONER
                      KAMRUP(M)
                      DIST.- KAMRUP(M)
                     ASSAM
                      GUWAHATI-1.

                     5:THE ELECTION COMMISSION OF INDIA
                      NEW DELHI-01.

                     6:THE NRC CO-ORDINATOR
                      NATIONAL REGISTER OF CITIZEN (NRC)
                      BHANGAGARH
                      GUWAHATI-05

         Advocate for the Petitioner : MR. A R SIKDAR, MR. S I TALUKDAR,MD A
         ALI,MS S PARVEEN,MR A RASHID

         Advocate for the Respondent : ASSTT.S.G.I., SC, ECI,SC, F.T,SC, NRC




                               BEFORE
               HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

                                       ORDER

Date : 07.03.2026 (K.R. Surana, J)

Both sides are represented.

Page No.# 4/4

In view of the order passed today in the connected Review. Pet./54/2021, this interlocutory application stands closed.

                                         JUDGE              JUDGE



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