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Gauhati High Court
The Assam Power Generation Corporation ... vs Achyutananda Barkakati on 6 January, 2026
Page No.# 1/3
GAHC010277052024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/171/2025
1.THE ASSAM POWER GENERATION CORPORATION LTD AND 2 ORS
REPRESENTED BY ITS CHAIRMAN HAVING ITS REGISTERED OFFICE AT
BIJULI BHAWAN, PALTAN BAZAR, GUWAHATI 01
2: THE MANAGING DIRECTOR
ASSAM POWER GENERATION CORPORATION LIMITED
BIJULEE BHAWAN PALTAN BAZAR GUWAHATI 01
3: THE GENERAL MANAGER (HR)
O/O THE GENERAL MANAGER (GEN) ASSAM POWER GENERAION
CORPORATION LTD. BIJULEE BHAWAN
PALTAN BAZAR GUWAHATI 0
VERSUS
ACHYUTANANDA BARKAKATI
S/O LATE BHABANANDA BARKAKATI, RESIDENT OF GHARANA
ENCLAVE, HOUSE NO. 175, FLAT NO. 404(A) RAJGARH MAIN ROAD, PO
ULUBARI, GUWAHATI, DIST.KAMRUP M ASSAM 781007.
Linked Case : WA/162/2025
1.THE ASSAM POWER GENERATION CORPORATION LTD AND 2 ORS
REPRESENTED BY ITS CHAIRMAN HAVING ITS REGISTERED OFFICE AT
1ST FLOOR BIJULEE BHAWAN PALTANBAZAR GUWAHATI-781001.
2: THE MANAGING DIRECTOR
ASSAM POWER GENERATION CORPORATION LIMITED
BIJULEE BHAWAN PALTANBAZAR GUWAHATI-781001
3: THE GENERAL MANAGER (HR)
ASSAM POWER GENERATION CORPORATION LTD
BIJULEE BHAWAN GUWAHATI-1
Page No.# 2/3
VERSUS
PRADIP KUMAR BHUYAN
S/O LATE HEM CHANDRA BHUYAN R/O TORAJAN GAYEN GAON
JORHAT ASSAM PIN-785001.
Linked Case : WA/165/2025
1.THE ASSAM POWER GENERATION CORPORATION LTD AND 2 ORS
REPRESENTED BY ITS CHAIRMAN HAVING ITS REGISTERED OFFICE AT
1ST FLOOR BIJULEE BHAWAN PALTANBAZAR GUWAHATI-781001.
2: THE MANAGING DIRECTOR
ASSAM POWER GENERATION CORPORATION LIMITED
BIJULEE BHAWAN PALTANBAZAR GUWAHATI-781001
3: THE GENERAL MANAGER (HR)
ASSAM POWER GENERATION CORPORATION LTD
BIJULEE BHAWAN GUWAHATI-1
VERSUS
CHIRANJIB BHATTACHARJEE
SON OF CHAKRADHAR BHATTACHARJEE
RESIDENT OF E-5 PURBASA APARTMENT ULUBARI
P.O.- ULUBARI GUWAHATI DISTRICT- KAMRUP (M) PIN-781007.
Linked Case : WA/158/2025
1.THE ASSAM POWER GENERATION CORPORATION LTD AND 2 ORS
REPRESENTED BY ITS CHAIRMAN HAVING ITS REGISTERED OFFICE AT
1ST FLOOR BIJULEE BHAWAN PALTANBAZAR GUWAHATI-781001.
2: THE MANAGING DIRECTOR
ASSAM POWER GENERATION CORPORATION LIMITED
BIJULEE BHAWAN PALTANBAZAR GUWAHATI-781001
3: THE GENERAL MANAGER (HR)
ASSAM POWER GENERATION CORPORATION LTD
BIJULEE BHAWAN GUWAHATI-1
VERSUS
BINOD BHAGABATI
S/O LATE UDAY BHAGABATI RESIDENT OF HOUSE NO. 46(A) NARENGI
HOUSING COLONY NARENGI GUWAHATI ASSAM 785026.
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For the Appellant(s) : Mr. H.K. Das, Advocate.
For the Respondent(s) : Mr. S. Muktar, Advocate in WA No.171/2025.
: Mr. J. Patowary, Advocate in WA Nos.158/2025 & 162/2025.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
06.01.2026
(Ashutosh Kumar, CJ)
As prayed for on behalf of the appellants/the Assam Power
Generation Corporation Limited & Ors., let these set of cases come up for
consideration on 05.03.2026.
In view of the judgment dated 04.12.2025 passed by the Supreme
Court in Civil Appeal No.14559/2025 (@Special Leave Petition (C)
No.22297/2024) [Mukut Das Vs. the Assam Power General
Corporation Ltd. & Ors.] with Civil Appeal No.14560/2025 (@
Special Leave Petition (C) No.330/2025), the interim orders dated
01.09.2025, 13.10.2025 and 29.10.2025 passed by this Court in WA
No.158/2025, WA No.165/2025 and in WA No.162/2025, respectively,
stand vacated.
JUDGE CHIEF JUSTICE
Comparing Assistant
