Citation : 2026 Latest Caselaw 565 Gua
Judgement Date : 30 January, 2026
Page No.# 1/51
GAHC010003692026
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/281/2026
DEVAJANI GOGOI
D/O- GOBINDA GOGOI,
R/O- KADAMONI VILLAGE, P.O- SALMARI, P.S- TINGKHONG, DIST-
DIBRUGARH, ASSAM, PIN-786001
2: ABDUL REZZAK
S/O- LATE KITAB UDDIN
R/O- VILLAGE JHALORCHAR
P.O- JHOWDANGA
P.S- MANKACHAR
DIST- SOUTH SALMARA MANKACHAR
ASSAM
PIN-783131
3: UNMONA BORAH
W/O- SUMIT PAUL
R/O- DISHA APARTMENT
BASHBARI ROAD
SANTIPARA
P.O
P.S AND DIST- DIBRUGARH
ASSAM
PIN-786001
4: MD. AMIR ALI KHAN
S/O- AKBOR ALI KHAN
R/O- VILLAGE MOYNABANDHA
P.O- FEKAMARI
P.S- SOUTH SALMARA
DIST- SOUTH SALMARA MANKACHAR
ASSAM
PIN-78313
VERSUS
Page No.# 2/51
THE STATE OF ASSAM AND OTHRS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, ASSAM
SECRETARIAT, DISPUR, GUWAHATI-06, ASSAM
2:THE DEPUTY SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI-06
ASSAM
3:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI-06
ASSAM
4:THE SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI-06
ASSAM
5:THE COMMISSIONER AND SECRETRY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI-06
ASSAM
6:THE DIRECTOR OF PROSECUTION
ASSAM
ULUBARI
GUWAHATI-07
7:THE SELECTION BOARD
FOR RECRUITMENT TO THE POST OF PUBLIC PROSCECUTOR
ADDITIPNAL PUBLIC PROSECUTOR AND ASSISTANT PUBLIC
PROSECUTOR
REP. BY ITS CHAIRMAN
Page No.# 3/51
THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GUWAHATI-06
8:SRI DEBAJIT ADHIKARY
RESIDENT OF VILLAGE - KHEKAPARA
P.O. AMBARI
P.S. DHUPDHARA
DISTRICT - GOALPARA
ASSAM
PIN - 783123.
9:SRI BIPLOB BORA
RESIDENT OF RAJGARH
BYE LANE NO. 8
HOUSE NO. 237
P.O. CHANDMARI
P.S. CHANDMARI
DISTRICT - KAMRUP (M)
ASSAM - 781003.
10:SRI SAMUDRAGUPTA DUTTA
RESIDENT OF HOUSE NO. 12
SEUJ NEER
SUNDARPUR
R.G. BARUAH ROAD
GUWAHATI - 781005
DISTRICT - KAMRUP (M)
ASSAM.
11:SRI MRINAL KUMAR BORO
RESIDENT OF SRI SAI VILLA
BLOCK-1
THIRD FLOOR
KANAKLATA ROAD
KUMARPARA
NARAYAN NAGAR
Page No.# 4/51
GUWAHATI - 781009
ASSAM.
12:SRI HITESWAR LAHKAR
RESIDENT OF VILLAGE - THANPATKUCHI
P.O. KP BARKHALA
P.S. GHOGRAPAR
DISTRICT - NALBARI
ASSAM
PIN - 781350.
13:SRI HEMANTA TALUKDAR
RESIDENT OF HOUSE NO. 24
KAHILIPARA
JANANPUR PATH
HARIHAR BYE LANE
P.O. KAHILIPARA
P.S. DISPUR
DISTRICT - KAMRUP (M)
ASSAM - 781019.
14:SRI CHANDRAWALE KHOUND GOSWAMI
RESIDENT OF FLAT NO. S3K
SOUTH BLOCK
PROTECH TULIP
BEHARBARI
P.O. AND P.S. BASISTHA
GUWAHATI - 781040
DISTRICT - KAMRUP (M)
ASSAM.
15:SRI DHIRA DEVI
RESIDENT OF VILLAGE-CHARALPARA
P.O.-BHOUKAMARI
P.S.-PATHSALA
DISTRICT-BAJALI
ASSAM
PIN-781325.
16:SRI PRANJAL DUTTA
RESIDENT OF HOUSE NO. 3(A)
BYE LANE NO. 11
Page No.# 5/51
RAJGARH ROAD
GUWAHATI - 781003
DISTRICT - KAMRUP (M)
ASSAM.
17:SRI ANJU DEVI SONAR
RESIDENT OF TEKELA CHIRING GAON
UNIVERSITY LINK ROAD
NAMGHAR PATH
KANAKLATA PATH
P.O. MOHANAGHAT
P.S. DIBRUGARH
DISTRICT - DIBRUGARH
ASSAM - 786001.
18:SRI AMARENDRA GOGOI
RESIDENT OF 2C
SHREE SHANKAR ENCLAVE
BHAGADUTTAPUR
P.O.-KAHILIPARA
P.S.-DISPUR
GUWAHATI-781019
DISTRICT-KAMRUP (M)
ASSAM
19:SRI BITUPON DEURI
RESIDENT OF KACHARIBASTI
OPPOSITE HOUSE NO. 8
MALIBAGAN
KHARGHULI
DISTRICT-KAMRUP (M)
ASSAM
PIN-781004.
20:SRI NANDITA DAS
RESIDENT OF KATAHBARI
P.O. AND P.S.-GARCHUK
GUWAHATI-781035
DISTRICT-KAMRUP (M)
ASSAM.
Page No.# 6/51
21:SRI UDAY SINGHA BORGOHAIN
RESIDENT OF HOUSE NO. 29
PUB-SIVNAGAR
MAGAZINE
VIP ROAD
DISTRICT - KAMRUP (M)
ASSAM - 781036.
22:SRI MINATI DEKA
RESIDENT OF VILLAGE-GERIMARI
P.O. AND P.S.-MANGALDAI
DISTRICT-DARRANG
ASSAM
PIN-784125.
23:SRI LUHIT MOHAN
RESIDENT OF C/O FLAT NO. 1/C
KALASHNI APARTMENT
SOLAPARA ROAD
PALTAN BAZAR
P.S. PALTAN BAZAR
GUWAHATI - 781008
DISTRICT - KAMRUP (M)
ASSAM.
24:SRI RUPJYOTI BARUAH
RESIDENT OF MAHABHAIRAB BARUAH CHUBURI
P.O. AND P.S.-TEZPUR
DISTRICT-SONITPUR
ASSAM
PIN-784001.
25:SRI PRADIP GOGOI
RESIDENT OF HOUSE NO. 11
TIRANGA PATH
HENGRABARI
GUWAHATI - 781036
DISTRICT - KAMRUP (M)
ASSAM.
26:SRI RAJASHREE DEVI
Page No.# 7/51
RESIDENT OF A.T. ROAD
NEAR GD HOSPITAL AND RESEARCH CENTRE
P.O. HAIBARGAON
DISTRICT - NAGAON
ASSAM
PIN- 782002.
27:SRI AMAR JYOTI SAIKIA
RESIDENT OF C/O HOJAI BAR ASSOCIATION
SANKARDEV NAGAR
P.O.-SANKARDEV NAGAR
DISTRICT-HOJAI
ASSAM
PIN-782442.
28:SRI DEBENDRA HALOI.
RESIDENT OF VILLAGE AND P.O.-MUGKUCHI
P.S. AND DISTRICT-NALBARI
ASSAM
PIN-781334.
29:SRI PARINITA DAS
RESIDENT OF HOUSE NO. 63
M.C. ROAD
UZAN BAZAR
GUWAHATI - 781001
ASSAM.
30:SRI TAPAN SWARGIARY
RESIDENT OF VILLAGE
P.O. AND P.S.-SALBARI
DISTRICT-BAKSA
ASSAM
PIN-781318.
31:SRI DIMPI SONOWAL
RESIDENT OF C/O HIRANYA SONOWAL
P.O. MANCOTTA
DISTRICT - DIBRUGARH
ASSAM
Page No.# 8/51
PIN- 786003.
32:SRI BALEN CH. BORO
RESIDENT OF VILLAGE - CHIRAKHUNDI
P.O. DEULKUCHI
P.S. TAMULPUR
DISTRICT - TAMULPUR
BTR
ASSAM - 781354.
33:SRI SANGEETA KEMPRAI
RESIDENT OF VILLAGE - DISGAO RAZI
P.O. AND P.S. HAFLONG
DISTRICT - DIMA HASAO
ASSAM - 788819.
34:ABANI PHUKAN
RESIDENT OF- JAGAT ENCLAVE P.O.- KAHILIPARA
DIST.- KAMRUP (M) PIN-781019.
35:ABDUL GAFFAR
RESIDENT OF- NALBARI TOWN
WARD NO. 8
JYOTINAGAR
P.O.
P.S. AND DIST.-NALBARI
ASSAM
781335.
36:ABHIJIT BHATTACHARJEE
RESIDENT OF- TINSUKIA BAR ASSOCIATION
PIN-786126 P.O.-BORGURI
PS. AND DIST- TINSUKIA
ASSAM
37:ABHIJIT MEDOK
C/O- MARY BASAWMOIT
RESIDENT OF- JACKSON TRACE ROAD
LOWER LUMPARING
Page No.# 9/51
PO.- LABAN
SHILLONG- 793004
MEGHALAYA.
38:ADITY GOGOI
RESIDENT OF- CHEREKAPARA HATIMURIA GAON
SIVASAGAR
ASSAM
P.O- CHEREKAPARA
PIN- 785701.
39:AHAMMAD ALI
RESIDENT OF- VILL- PUB KAMARPARA
PO- GHANSIMULI
PS- KHARUPETIA
DIST- DARRANG (ASSAM)
PIN-784115.
40:AJOY KUMAR DAS
RESIDENT OF- 105
GANESHGURI
RGB ROAD
GUWAHATI
DIST-KAMRUP(M)
ASSAM- 781005.
41:AMALENDU KALITA
RESIDENT OF- VILL AND PO-SATCALA (NADIR PAR) PO-HAJO
PS-HAJO
DIST.-KAMRUP
ASSAM-781102.
42:AMAR JYOTI THAKURIA
RESIDENT OF- PANITOLA
NAGAON
PO- PANITOLA
PS- TINSUKIA
DIST- TINSUKIA
ASSAM
PIN-786183.
43:AMIT RAJKHOWA
Page No.# 10/51
RESIDENT OF- K.B. ROAD
WARD NO.-12
P.O. AND P.S.- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM
PIN- 787001.
44:ANEE TALUKDAR
RESIDENT OF- H.NO. 06
BALIJAN PATH
DAKHINGAON
KAHILIPARA
GUWAHATI-781019
ASSAM.
45:ANIRBAN DAS
RESIDENT OF- BONGAIGAON TOWN
WARD NO. 1
NEHRU ROAD
LICHUTOLA
PO AND PS.- BONGAIGAON
ASSAM-783380.
46:ANJUWARA HUSSAIN
RESIDENT OF- HATIGAON
NOTBAMA
PANCHALI
BITUPAN PATH
PO AND PS- HATIGAON
DIST- KAMRUP (M)
ASSAM
PIN-781038.
47:ANNIE T LIENTHANG
RESIDENT OF- VILL-SONGTIJANG
PO AND PS- HAFLONG
DIMA HASAO-788819.
48:ANUP KUMAR SAIKIA
RESIDENT OF- SEUJPUR (NEAR KITPLY) BORGURI
PO.- BORGURI
PS- TINSUKIA
DIST- TINSUKIA
Page No.# 11/51
STATE- ASSAM PIN-786126.
49:APARAJITA BRAHMA
RESIDENT OF- KOKRAJHAR
W/NO.4
CHATATOLA
PO.- KOKRAJHAR
PS-KOKRAJHAR
DIST- KOKRAJHAR
ASSAM-783370.
50:ARPANA NATH
RESIDENT OF- VILL- BAPUPARA PT. II
PO AND PS- AGIA
DIST- GOALPARA
ASSAM
PIN- 783120.
51:ARPITA PAUL
RESIDENT OF- SETTELMENT ROAD
P.S. AND DIST.- KARIMGANJ
ASSAM
PIN-788712.
52:ATIKUZ ZAMAN HUSSAIN
RESIDENT OF- RAZAK BOYS HOSTEL
KAFILUDDIN PATH
BYE LANE NO 1
SANTIPUR MASJID ROAD
DISTRICT- KAMRUP (M)
ASSAM
PIN - 781009.
53:AVYARTHANA DUTTA
RESIDENT OF- JYOTINAGAR
B.G ROAD W/NO/11
SIVASAGR
ASSAM-785640
54:BAHARUL ISLAM
RESIDENT OF- VILL-NASHAKHA
PO- AIRKATA
Page No.# 12/51
PS.- FAKIRGANJ
DIST-DHUBRI
ASSAM-783330.
55:BALARAM RABHA
RESIDENT OF- VILL.- GINE MOHMARA
P.O. AND P.S.- JONAI
DIST.- DHEMAJI
ASSAM
PIN- 787060.
56:BANDANA BARO
RESIDENT OF- INDIRA NAGAR
P.O.- TEZPUR
DIST- SONITPUR
ASSAM-784001.
57:BANDANA DAS
RESIDENT OF- VILL- GARBHITAR
PO- NIZ DHAMDHAMA
DIST.- BAKSA
PS- BARAMA
PIN-781349
ASSAM.
58:BAPPA PURKAYASTHA
RESIDENT OF- LEDO KALPARA
PO- LEDO
PS.- MARGHERITA DIST- TINSUKIA
ASSAM
PIN-786182.
59:BHABANI SHARAMA
RESIDENT OF- NATUN MAITHONG GAON
P.O.- CHIKARANJAN
P.S- PENGAREE
DIST.-TINSUKIA
ASSAM
PIN-786160.
60:BHABIT KALITA
RESIDENT OF- VILL- LACHI BISHNUPUR
Page No.# 13/51
PO- GOPALPUR PS-KAYAN
DIST.- KAMRUP
ASSAM
PIN-783354.
61:BHRIGUMANI ROY
RESIDENT OF- SORBHOG TOWN
WARD NO. 4
P.O AND P.S- SORBHOG
DIST.- BARPETA
PIN- 781317.
62:BIJOY BURAGOHAIN
RESIDENT OF- VILL- PANBECHA
PO- BETENA
P.S AND DIST- SIVASAGAR
ASSAM
PIN-785663
63:BINITA THAPA
RESIDENT OF- JAGUN 9TH MILE
VILL- BISHNUPUR
PO.- JAGUN
PS.- LEKHAPANI
DIST-TINSUKIA
PIN-786188.
64:BINITA UPADHYAYA
RESIDENT OF- VILI -GOLIA PO- PANIBHARAL
PS- BISWANATH CHARIALI
DIST- BISWANATH
ASSAM
PIN- 784176.
65:BISWAJIT HAZARIKA
C/O DINOMONI GOGOI
RESIDENT OF- BYE LANE NO. 12
SONALI JAYANTI NAGAR
P.O. AND P.S. AND DIST.- JORHAT
ASSAM
PIN-785001.
Page No.# 14/51
66:CATHERINE PANGGING
RESIDENT OF- WARD NO.11
PO AND PS-SONARI
DIST- CHARAIDEO
ASSAM
PIN- 785690.
67:CHANDA CHHETRY
RESIDENT OF- VILL-NATUN SINGRI
PO- NATUN SIRAJULI
PS-DHEKIAJULI
DISTRICT-SONITPUR
ASSAM
PIN-784110.
68:CHANDANAMONI RAY
RESIDENT OF- VILL- SHIALMARI DOHOLAPARA
PO- GERUKABARI
PS- BIJNI
DIST.-- CHIRANG BTR
ASSAM
PIN-783390.
69:CHANDRADHAR BARO
RESIDENT OF- HOUSE NO. 24
SANKARDEV NAGAR
LICHUBAGAN
SAMSAN ROAD
HENGRABARI
PO.-HENGRABARI
PS.- DISPUR
GUWAHATI- 781036
DIST- KAMRUP
70:DAISY KUMBANG
RESIDENT OF- R/O- PRADIP KR SAIKIA
DC COLONY
(NEAR SBI DIPHU BARNCH)
DIPHU
KARBI ANGLONG
PIN-782460
71:DEBAJIT DUTTA
Page No.# 15/51
RESIDENT OF- VILL-KAMDEWAL
PO-KAMDEWAL
PS- GOHPUR
DIST- BISWANATH
ASSAM-784169.
72:DEBOJYOTI ROY
C/O-SUBIMOL DAS
RESIDENT OF- LAKSHMI BAZAR ROAD
KARIMGANJ TOWN
NEAR PWD REST HOUSE
PO AND DIST-KARIMGANJ
ASSAM-788710.
73:DEEPMANI DEKA
RESIDENT OF- WARD NO.10
JAIL ROAD
BARPETA TOWN
PO- BARPETA
PS.- BARPETA
DIST- BARPETA
ASSAM
PIN-781301
74:DEEPSANKAR SAIKIA
C/O- SRI ROBIN SAIKIA
RESIDENT OF- WARD NO. 11
BORMURIA TINIALI
PO.- NORTH LAKHIMPUR
PS.-NORTH LAKHIMPUR
DIST- LAKHIMPUR ASSAM PIN- 787001.
75:DEMALU HASNU
RESIDENT OF- UPPER MOHONGDIJUA
PO- MOHONGDIJUA
PS- MANJA
DIST- KARBI ANGLONG
ASSAM
PIN-782461.
76:DEWALI KAMAN
Page No.# 16/51
RESIDENT OF- VILL.- AMULAPATTY
PO AND PS - DHAKUAKHANA
DIST.- LAKHIMPUR
ASSAM
PIN-787055.
77:DHRUBAJYOTI DAS
RESIDENT OF- VILL-BAPUJINAGAR
WARD NO. 16
PO- BALADMARI
PS- GOALPARA
DIST- GOALPARA
ASSAM
PIN-783101.
78:DIANA DOWARAH
RESIDENT OF- KOKRAJHAR TOWN
RNB ROAD
W/NO.9
P.O.
P.S. AND DIST- KOKRAJHAR BTR
ASSAM PIN-783370.
79:DIJEN DOLEY
RESIDENT OF- HOUSE NO. 67
VILL. KEMI
P.O.- LEKU
P.S.- JONAI
DIST.- DHEMAJI
ASSAM
PIN- 787060.
80:DINAMONI DAS
RESIDENT OF- VILL-RANGCHALL
PO- JANATA
PS- BEHALI
DIST- BISWANATH
PIN- 784179
ASSAM.
81:DINESH CHOUDHURY
RESIDENT OF- WARD NO. 02
PM DUTTA ROAD
Page No.# 17/51
NEAR SR. SUB-REGISTRAR OFFICE
PO AND PS.- DHUBRI
DIST- DHUBRI
ASSAM
PIN-783301.
82:DIPANKAR TALUKDAR
RESIDENT OF- HOWLY TOWN
WARD NO. 7 (NEW)
MG PATH
P.O AND P.S- HOWLY
DIST. -BARPETA
PIN-781316
ASSAM.
83:DIPI SONOWAL
RESIDENT OF- K.B. ROAD
WARD NO. 11
PO AND PS- NORTH LAKHIMPUR
ASSAM- 787001.
84:DURGA MAYA SUBBA
RESIDENT OF- VILL- MANPUR
PO-UDALGURI
PS- UDALGURI
DIST-UDALGURI BTR
ASSAM- 784509
85:EZU MONI HAZOWARY
RESIDENT OF- VILL- KHARA MECHIPARA
PO AND PS- DUDHNOI
DIST- GOALPARA
ASSAM - 783124
86:GAGAN CHANDRA BORAH
RESIDENT OF- HOUSE NO -7
NEAR DURGASAROBAR VIDYAPEETH
KAMAKNYA GATE
P-O. BHARALUMUKH
PS- JALUKBARI
DIST- KAMRUP (M)
ASSAM PIN-781009.
Page No.# 18/51
87:GANESH ROY
RESIDENT OF- HINDU GAON
WARD NO. 4
P.O- NORTH LAKHIMPUR
P.S- NORTH LAKHIMPUR
DIST. LAKHIMPUR
ASSAM
PIN-787001.
88:GANGA BAHADUR CHETRY
RESIDENT OF- TINSUKIA BAR ASSOCIATION
PO- BORGURI
PS- TINSUKIA
DIST- TINSUKIA
ASSAM- 786126.
89:GANGA DAS
C/O ADV KABITA MALA GOGOI
RESIDENT OF- VILL CHANDRAPUR
W/NO.2
NEAR EMPLOYMENT EXCHANGE OFFICE
P.S.- BOKAJAN
P.O.- BOKAJAN CF
PIN- 782490
DIST.- KARBI ANGLONG
ASSAM.
90:GAYATRI DEVEE
RESIDENT OF- NEW GOALPARA (BINU FIELD)
W/NO.-07
PO
PS AND DIST- GOALPARA
ASSAM
PIN- 783101.
91:GAYATRI RABHA
RESIDENT OF- H.NO. 17
GOSSAIGAON PO AND PS- GARCHUK
NEARBY HILL VIEW APARTMENT
DIST-KAMRUP(M)
ASSAM-781035.
Page No.# 19/51
92:GITANJALI GOGOI
RESIDENT OF- VILL-CHOWKHAM
PO-CHABOTI
PS- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM
PIN-787051.
93:GITARTHA KAMAL SAIKIA
RESIDENT OF- SURABHINAGAR
PO- SENCHOWA
PS- SADAR
DISRT.- NAGAON
PIN-782002.
94:GITU MONI KALITA
RESIDENT OF- BILASIPARA
W/NO-8
P.O- HAKAMA
P.S- BILASIPARA
DIST- DHUBRI (ASSAM)
PIN-783348.
95:HEMANTA KUMAR GOGOI
RESIDENT OF- H.NO. 6
BYELANE NO 1 (LEFT)
DEBDARU PATH
PO. AND PS- DISPUR
GUWAHATI- 781006.
96:HENY BARLASKAR
RESIDENT OF- VILL- UDHARBOND
PO-LARSINGPAR PS- UDHARBOND
DIST- CACHAR ASSAM
PIN- 788002.
97:IRISH TERONPI
RESIDENT OF- VILL- HONGKRAM SARSING HABAI GAON
PO-HONGKRAM
PS. BALTHALAMGSO
WEST KARBI ANGLONG
ASSAM-782450.
Page No.# 20/51
98:ISHWAR PRASANNA CHHETRI
RESIDENT OF- H/NO-1
SAMPRITI PATH
JATIA
PS- DISPUR
KAMRUP(M)-781006.
99:JACKQUAL DAIMARI
RESIDENT OF- VILL- NALBARI
WARD NO.2
PO-UDAIGURI
PS- UDALGURI
DIST- UDALGURI BTR
ASSAM
PIN-784509.
100:JAMSON BHUNDU
RESIDENT OF- DIPHU JUDICIAL COURT
NEAR DIPHU MEDICAL COLLEGE AND HOSPITAL
KARBI ANGLONG
ASSAM -782460.
101:JAYA DAS
RESIDENT OF- VILL-MAIRAMARA (AMTOL)
PO AND PS- HOWLY
DIST-BARPETA
ASSAM- 781316.
102:JAYANTA INGTI
RESIDENT OF- VILL-NO.3 BORPATHAR
PO- BALICHANG PS-BISWANATH CHARIALI
DIST- BISWANATH
ASSAM
PIN-784174.
103:JINGNAN SINGPHO
RESIDENT OF- ANIRUDHA DEV NAGAR
PO-BORGURI
PS AND DIST- TINSUKIA
ASSAM-786126.
Page No.# 21/51
104:JINUMONI KONWAR
RESIDENT OF- GELAKEY JITYA VIDYALAYA ROAD
GGS-1
PO AND PS-GELAKEY
DIST.- SIVASAGAR ASSAM PIN-785696
105:JITUMONI RABHA
RESIDENT OF- VILL-DARANI
PO- BARDAMAL
PS- AGIA
DIST-GOALPARA
ASSAM
PIN- 783120
106:JONALI BORAH
RESIDENT OF- VILL-BONGAON (NORAKONWAR)
PO- RAHDNALA PS- GOLAGHAT
DIST- GOLAGHAT
ASSAM-785622
107:JUNU BASUMATARY
RESIDENT OF- ULUBARI
PO-SILLKHAGURI
PS-PANBARI
DIST-CHIRANG BTR
ASSAM- 783390.
108:JYOTI PRASAD KACHARI
C/O-BIPUL MEDHI
RESIDENT OF- H.NO.63
NEAR KAMRUP COLLEGE OF VOCATIONAL TRAINING
GUWAHATI CLUB MAIN ROAD
PS- LATASIL
DIST-KAMRUP (M)
ASSAM- 781003.
109:KABITA GOSWAMI
RESIDENT OF- UDAYAN PATH
DWARAKA NAGAR
HOUSE NO.36
Page No.# 22/51
KHANAPARA
GUWAHATI- 781022
ASSAM
KAMRUP (M).
110:KABITA MALA GOGOI
RESIDENT OF- WARD NO. 2
CHANDRAPUR
NEAR EMPLOYMENT OFFICE
PO- BOKAJAN CF
PS- BOKAJAN
DIST- KARBI ANGLONG
ASSAM
PIN-782490.
111:KAMALENDRA TALUKDAR
RESIDENT OF- VILL-PANIGAON
PO-PANIGAON
PS- BELSOR
DIST.- NALBARI (ASSAM)
PIN- 781303.
112:KANKANA CHOUDHURY
RESIDENT OF- SAMIN NAGAR
WARD NO.5
MILANPUR
P.O.-MILANPUR
P.S. AND DIST- NALBARI
ASSAM-781337.
113:KARABI DAS
RESIDENT OF- GALLAHATI NO.1
P.O AND P.S.-BARPETA
DIST- BARPETA
ASSAM- 781301.
114:KHAIRUL BASHID
RESIDENT OF- VILL-RAGHUPARA
PO-FEKAMARI
PS- SOUTH SALMARA
ASSAM -783135.
115:KHIROD POUDYAL
Page No.# 23/51
RESIDENT OF- SHRIKRISHNA ADHIKARI PATH
SHIV NAGAR
CHANDMARI
PO AND PS - TEZPUR
DIST - SONITPUR
ASSAM
PIN - 784001.
116:KIRTINATH RAY
RESIDENT OF- VILL- NARIKOLA (UJANPARA)
PO- SRIJANGRAM
PS-ABHAYAPURI
PIN-783384.
117:KISHOR BASNET
S/O-LOK BAHADUR BASNET
RESIDENT OF- VILL- NO.2
KALIPUR
PO-KALIPUR
PS- TAMULPUR
DIST.- TAMULPUR BTR (ASSAM)
PIN- 781360.
118:KRISHNA GOGOI
RESIDENT OF- HATIMURIA GAON
P.O AND P.S- SIMALUGURI
PIN-785686
DIST.- SIVASAGAR
ASSAM.
119:KRISHNNA HALOI
RESIDENT OF- VILL-MUGKUCHI
PO-MUGKUCHI
PS- NALBARI
DIST-NALBARI
ASSAM-781334.
120:KULENDRA NARAYAN SURI
RESIDENT OF- RANGAPATHAR GAON
PO-SUFFRY
Page No.# 24/51
PS- SONARI
DIST-CHARAIDEO
ASSAM-785689.
121:KUNAL DEKA
RESIDENT OF- MANGALDAI TOWN
WARD NO.7 (BARUAHPARA)
P.O. MANGALDAI
P.S.-MANGALDAI
DIST- DARRANG
ASSAM
PIN- 784125.
122:L MOMON SINGHA
RESIDENT OF- VILL. AND PO- SINGERBAND
P.S- LAKHIPUR
DIST- CACHAR
STATE- ASSAM PIN- 788126.
123:LAKHYAJIT DEURI
RESIDENT OF- LAKHIMPUR DISTRICT BAR ASSOCIATION
NORTH LAKHIMPUR
PIN- 787001
124:LALIT BURAGOHAIN
RESIDENT OF- VILL- RUPNAGAR
WARD NO. 6
PO- ARADHAL
PS- DHEMAJI
DIST- DHEMAJI
ASSAM
PIN- 787057.
125:LALIT NARAH
RESIDENT OF- VILL- LAGACHUNG KACHARI
PO - KHURACHUK
PS-GOGAMUKH
DIST - DHEMAJI
ASSAM-787034.
126:LAXMI THAPA PRADHAN
RESIDENT OF- NEAR ADARSH HINDI HIGH SCHOOL
Page No.# 25/51
P.O.- BORGOLAI
P.S.- MARGHERITA
DIST- TINSUKIA
ASSAM-786181.
127:LUKUMONI BORUAH
C/O-PABAN CHETIA
RESIDENT OF- VILL- PANIBIL JAMUNAMUKN
PO- PANIBIL
PS- CHEREKPAR
PIN- 785685
DIST- SIVASAGAR
ASSAM.
128:MALAYA HAZARIKA
RESIDENT OF- VILLAGE- JAPOUBARI
PO- KUNWARI
P.S.- BISWANATH CHARIALI
DIST- BISWANATH
ASSAM
PIN- 784176
129:MAMATA KURMI
RESIDENT OF- MAKUM CHINAPATTY
THANA ROAD
PO AND PS- MAKUM
DIST- TINSUKIA
ASSAM-786170.
130:MANABI HANDIQUE
RESIDENT OF- H. NO -12
SWAHID DILIP HUZURI PATH
SARUMATARIA
P.S-DISPUR
P.O- ASSAM SACHIVALAYA GUWAHATI-781006 KAMRUP (M) ASSAM
131:MANIMA BAISHYA
RESIDENT OF- VILL-DALIBARI
PO - DADARA
PS - HAJO
DIST- KAMRUP
ASSAM
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PIN-781104.
132:MANUJ KR. GOHAIN
RESIDENT OF- VILL- LAHIBARI P.O- GHATAPARA
P.S- DHAKUAKHANA
DIST- LAKHIMPUR
ASSAM
PIN- 787053.
133:MATILDA MURMU
RESIDENT OF- VILL.- MARIAMPUR
PO- CHECHAPANI
P.O AND DIST- TAMULPUR
134:MD IKBAL HUSSAIN LASKAR
RESIDENT OF- H NO.8
1ST FLOOR
NILGIRI PATH
HATIGAON CHARIALI
P.O.AND P.S- HATIGAON
DIST- KAMRUP (M)
ASSAM-781038.
135:MD. LUISUR RAHMAN
RESIDENT OF- VILL-DUMORTOLA
PO- RADHAMADHAB HAT
PS- MANKACHAR
DIST-SOUTH SALMARA
MANKACHAR
ASSAM-783131.
136:MD. SOKOWAT HUSSAIN
RESIDENT OF- VILL-JHOWDANGA
PO-JHAOWDANGA
PS- MANKACHAR
DIST-SOUTH SALMARA
MANKACHAR
783131.
137:MEGHALI BAISHYA
RESIDENT OF- AMULPATTY
Page No.# 27/51
HCB ROAD
WARD NO.9
SIVASAGAR
ASSAM
PIN- 785640.
138:MILTAN HANDIQUE
C/O- DR. MOHAN CH KALITA
RESIDENT OF- SEOUJBAN
NEAR ASSAM SISHU KALYAN SADAN
SUNDARBARI
JALUKABARI
GHY-14.
139:MIRBIN ENGTIPI
RESIDENT OF- RONGMILI
WARD NO.06
NEAR NURSE COLOY
DIPHU
KARBI ANGLONG
ASSAM
782460.
140:MISS JAYSHREE MECH
RESIDENT OF- KALIBARI CHUK (TAL-GEREKI)
P O AND P S - TEZPUR
DIST- SONITPUR
ASSAM
PIN-784001.
141:MISS JHUMKI BHOWMICK
D/O-LATE GOBINDA BHOWMICK
RESIDENT OF- WARD NO 9
PO AND PS-KOKRAJHAR
DIST.- KOKRAJHAR
ASSAM-783370.
142:MISS PUSHPANI JOHORI
RESIDENT OF- VILL-TOPODISA
PO AND PS-HAFLONG
DIST.- DIMA HASAO
Page No.# 28/51
ASSAM-788819.
143:MITHUN CHULADHARA
RESIDENT OF- VILL- CHULADHARA GAON
P.O- NEMUGURI
P.S- BOKATA NEMUGURI
DIST- SIVASAGAR
ASSAM PIN-785674
144:MITUMONI BARO
RESIDENT OF- VILL DAHARA BAGHBARI
P.O- RANGIA
P.S- RANGIA
DIST- KAMRUP (ASSAM)
PIN- 781354.
145:MONJUARA BEGUM
RESIDENT OF- WARD NO.7
SONARUPATTY KHARUPETIA
P.O-KHARUPETIUA
P.S- KHARUPETIUA
DIST- DARRANG
ASSAM-784115.
146:MONMI BARMAN
RESIDENT OF- VILL-2 NO
KHANAMUKH
PO- MADURIPATHAR
PS-SILAPATHAR
DIST- DHEMAJI
ASSAM-787059.
147:MONMI BORAH
C/O- HIRANYAMOYEE GOGOI
RESIDENT OF- PO- KHUMTAI VILL-KHUMTAI DIST- GOLAGHAT ASSAM-
785619.
148:MONTU RAJKHOWA
RESIDENT OF- KHARGHORIA DEODHAL GAON (BORCHAHAKI)
PO- MORANJAN
PS - MORANHAT
Page No.# 29/51
DIST - CHARAIDEO
ASSAM
PIN - 785673.
149:MRIDULA BORAH
RESIDENT OF- VILL- SATYAPUR
WARD NO.8 OF CHAPAR TOWN
P.O- CHAPAR
PS- CHAPAR
DIST- DHUBRI
ASSAM
PIN-783371.
150:MRINAL KUMAR NATH
RESIDENT OF- VILL-KONWARPARA
PO-MANGALDAI
PS- MANGALDAI
DIST-DARRANG
ASSAM- 784125
151:MRS NASRIN SULTANA
RESIDENT OF- HNO. 5884(S)
HIRA PLAZA
CD ROAD WARD NO. 7
PO/PS- NORTH LAKHIMPUR
DIST- LAKHIMPUR
ASSAM-787001.
152:MRS SANTANA BHUYAN
RESIDENT OF- VILL PUB KALITA GAON
PO- KALABARI
PS- GOHPUR
MOUZA- GOHPUR
DIST- BISWANATH
ASSAM - 784178.
153:MRS. ILLA BORGOHAIN
RESIDENT OF- VILL- BORPATARIA
PO- DHEMAJI
PS- DHEMAJI
DIST- DHEMAJI
ASSAM-787057.
Page No.# 30/51
154:MRS. RUMI GOGOI
RESIDENT OF- NOTOOMA HOUSEFED
M-II
A-10 COMPLEX
GUWAHATI
781038
DIST- KAMRUP (M)
ASSAM.
155:NABAJYOTI BARMAN
RESIDENT OF- VILL-JAPARKUCHI
P.O.- CHOWK BAZAR
P.S.- NALBARI
DIST.- NALBARI
ASSAM- 781334.
156:NAHOR KRAMSAPI
RESIDENT OF- RONGMIRDAN WARD NO.3
P.O AND P.S.- DIPHUS
DIST.- KARBI ANGLONG
STATE -ASSAM PIN CODE-782460.
157:NALINI MEDHI
RESIDENT OF- VILI-KALJAR
PO-BARAMA
PS- BARAMA
DIST.- BAKSA BTR (ASSAM)
PIN-781346
158:NANCY TINGNUNHLIM DARNGAWN
RESIDENT OF- VILL.- MUOIHOI
PO AND PS - HAFLONG
DIST-DIMA HASAO
ASSAM-788819.
159:NANDIRA NARZARI
RESIDENT OF- VILL-MAIDANGURI
PO-UDALGURI
PS- UDALGURI
DIST-UDALGURI BTR
ASSAM- 784509.
Page No.# 31/51
160:NANDITA DAS
RESIDENT OF- KARUNMAYEE APPTT.
FLAT NO. B-4
M.C. ROAD
UZANBAZAR
GUWAHATI
ASSAM-781001.
161:NANDITA DEKA
RESIDENT OF- 9 KK ROAD
FATASHIL AMBARI PO AND PS- FATASHIL AMBARI
DIST.- KAMRUP (M) PIN-781025.
162:NAVANIKA MAZUMDAR
RESIDENT OF- VILL-DAKSHIN GANAKGARI
PO AND PS- SORBHOG
DIST- BARPETA
ASSAM-781317.
163:NIBEDITA SAHA
RESIDENT OF- MILAN NAGAR
PO- C.R. BUILDING
PS- DIBRUGARH
DIST-DIBRUGARH
ASSAM- 786001
164:NIHARIKA BURAGOHAIN SADARI
RESIDENT OF- BAM GOHAIN GAON
PO- NEMUGURI
PS- BOKATA NEMUGURI
DIST- SIVASAGAR
ASSAM-785674.
165:NIKITA DAS
RESIDENT OF- ATIGAON BAKALIA BAZAR
P.O- AND P.S.- BAKALIA
DISTRICT- KARBI ANGLONG
ASSAM
PIN-782482.
166:NIKUNJA DEV SARMA
Page No.# 32/51
C/O-BISWAJIT MISHRA
RESIDENT OF- H.NO.1
NEAR GANESH MANDIR
BYELANE NO. 5
PO. -NOONMATI
GUWAHATI-20.
167:NILUTPAL PHUKAN
RESIDENT OF- PHILLOBARI BORGAON
PO AND PS- PHILLOBARI
DIST-TINSUKIA
ASSAM- 786160.
168:NOBIUR ROHMAN BORAH
RESIDENT OF- SONARI TOWN
WARD NO.4
NAMTOLA ROAD
P.O AND PS- SONARI
DIST.- CHARAIDEO
ASSAM PIN-785690.
169:PAHI BORGOHAIN
RESIDENT OF- PROTECH AKANSHA
3RD FLOOR BLOCK-D
NOONMATI
P.O- AND P.S.- NOONMATI
DISTRICT- KAMRUP(M)
ASSAM
GUWAHATI-781020.
170:PALLAB JYOTI BARUAH
RESIDENT OF- KARANGA BARUAH GAON
PO - KARANGA
DIST.- JORHAT ASSAM
PIN-785008.
171:PANKAJ BORAH
RESIDENT OF- VILL-RAJABARI
PO-RAJABARI
PS-GOHPUR
DIST-BISWANATH
ASSAM-784168.
Page No.# 33/51
172:PAPORI BURAGOHAIN
RESIDENT OF- VILL-IRRIGATION ROAD WARD NO.3 PO- DHEMAJI PS-
DHEMAJI DIST-DHEMAJI ASSAM-78705.
173:PARAG JYOTI MEDHI
RESIDENT OF- H.NO.1
HEMGIRI ROAD
SOUTH SARANIA
NEAR ROYAL BHANDAR
ULUBARI GUWAHATI-781007.
174:PARTHA PRATIM DEKA
RESIDENT OF- HOUSE NO.32
NABAGRAHA NATUN NAGAR
SLIPUKHURI
GUWAHATI-781003 PO-SLIPUKNURI
PS- CHANDMARI
DIST- KAMRUP (M)
ASSAM.
175:POONAM KHOUND
RESIDENT OF- VILL-POHARDIA GAON
PO-BHURAMORA
PS-GARAMUR
DIST-MAJULI
ASSAM- 785104.
176:POPI BASUMATARY
RESIDENT OF- LACHIT ROAD
WARD NO. 1
PO. PS. AND DIST- UDAIGURI
ASSAM -784509.
177:POPY BORAH
RESIDENT OF- VILL-PUB GINGIA
PO. AND PS.- GINGIA DIST- BISWANATH-784184.
178:PRABIN KUMAR SARMA
RESIDENT OF- H.NO.73
2NO. MADHABPUR
Page No.# 34/51
PO AND PS- NOONMATI
DIST- KAMRUP (M)
ASSAM- 781020.
179:PRADIP CHETIA
RESIDENT OF- VILL-SAPATIA CHETIA
PO-SAPATIA
PS- DHAKUAKHANA
DIST- LAKHIMPUR
ASSAM- 787058.
180:PRADIP KUMAR DAS
RESIDENT OF- VILL- MAJGARI
PO- LATIBARI
PS AND DIST.- TAMULPUR
PIN - 781368
ASSAM
181:PRANJAL KONWAR
RESIDENT OF- GELAKEY JATIYA BIDYALAYA ROAD
GGS-1
PO AND PS- GELAKEY
DIST- SIVASAGAR
ASSAM-785696.
182:PRASANTA HILOIDARI
RESIDENT OF- VILL-BALL GAON
PO AND PS- DHAKUAKHANA
DIST-LAKHIMPUR
ASSAM-787055.
183:PREETISMITA TALUKDAR
W/O-DHANJIT DAS
RESIDENT OF- WARD NO 9
PO-PATHSALA
DIST-BAJALI
ASSAM-781325.
184:PRIYANKA DAS
RESIDENT OF- WEST JYOTI NAGAR
H/NO-4A
Page No.# 35/51
SUROPHI PATH
BAMUNIMAIDAM
GUWAHATI-21
185:PRIYANKA MAUT
RESIDENT OF- PANITOLA NAGAON
PO- PANITOLA
PS AND DIST- TINSUKIA
ASSAM
PIN-786183.
186:PRIYARAM BORA
RESIDENT OF- SARBAIBANDHA DIMORUGURIA GAON
PO PS AND DIST- JORHAT
785001.
187:PRONOTEE ROY SARKAR
C/O-DEBAJIT DAS
RESIDENT OF- WARD NO. 15
COLLEGE NAGAR
PO- BIDYAPARA
PS AND DIST- DHUBRI
PIN-783324
188:PUBALI DAS
RESIDENT OF- BONGAIGAON TOWN
WARD NO. 20
BARPARA
P.O P.S AND DIST.- BONGAIGAON
PIN-783380.
189:PULEN BARMAN
RESIDENT OF- VILL-BELSOR
PO AND PS- BELSOR
DIST- NALBARI
ASSAM-781304.
190:PURABI NATH
RESIDENT OF- VILL-BAPUJI NAGAR
WARD NO-16
PO- BALADMARI
Page No.# 36/51
PS AND DIST- GOALPARA
ASSAM
PIN-783121.
191:PURNIMA BASFORE
RESIDENT OF- VILL- CHARALPARA
P.O- BHOUKAMARI
PS- PATHSALA
DIST- BAJALI
ASSAM
PIN-781325
192:PUSPA SINHA
RESIDENT OF- VILL-NEW BHAKATPUR
JANAJAGARAN CHENCOORIE ROAD
PO- BHAKATPUR
SILCHAR
ASSAM-788005.
193:RAJIB BASUMATARY
RESIDENT OF- DIPHU BAR ASSOCIATION
PO AND PS - DIPHU
DIST.- KARBI ANGLONG
ASSAM
PIN- 782460.
194:RAJIB KUMAR HAZARIKA
RESIDENT OF- NO.1 CHAULKARA VILLAGE
P.O- CHAULKARA
P.S AND DISTRICT- SIVASAGAR
PIN-785667.
195:RAJOSREE BISWASH
RESIDENT OF- VILL-KAMARGRAM
PO-KALIGANJ BAZAR
PS AND DIST- KARIMGANJ
ASSAM
PIN- 788720.
196:RAJU CHOUDHARY
RESIDENT OF- VILL-NIZ BAHJANI
PO-NIZ BAHJANI
Page No.# 37/51
PS AND DIST- NALBARI
ASSAM-781334.
197:RAJU GOGOI
RESIDENT OF- HAHCHARA LEBANG GAON
PO- DAYA CHARI ALI
PS- SIVASAGAR
DIST- SIVASAGAR
ASSAM-785701.
198:RAKESH KUMAR ROY
RESIDENT OF- R.K. MISSION ROAD
DHUBRI
WARD NO. 16
PO- BIDYAPARA
PS- DHUBRI
DIST- DHUBRI
ASSAM
PIN-783324.
199:RANJIT SAIKIA
RESIDENT OF- VILL-JOYRAPAR
PS AND DIST.- SIVASAGAR
ASSAM
PIN-785640.
200:RANJITA GOENKA
RESIDENT OF- R.K. BOSE
WARD NO.5
PO-DHUBRI
PS- DHUBRI
DIST.- DHUBRI
ASSAM-783301.
201:RANJITA SINGHA
RESIDENT OF- ITKHOLA MANIPURI PARA
LANE NO. 3
H.NO.-38
SWAMIJI ROAD
SILCHAR CACHAR
ASSAM- 788001.
202:RANJU KEMPRAI
Page No.# 38/51
RESIDENT OF- PHANGTHENGPHRANG
PS- BAITHALAMGSO
WEST KARBI ANGLONG
ASSAM-782485
203:RATUL DIHINGIA
RESIDENT OF- DHEMAJI DISTRICT BAR ASSOCIATION
DHEMAJI
ASSAM
PIN-787057.
204:RICHARD BRAHMA
RESIDENT OF- VILL-BABUBILI
PO AND PS -GOSSAIGAON
DIST- KOKRAJHAR
ASSAM-783360.
205:RIMPI PRIYA RAY
RESIDENT OF- PURANI BONGAIGAON
BAKHARAPARA
PO AND PS- BONGAIGAON
DIST- BONGAIGAON
ASSAM
PIN-783380.
206:RITURAJ PATAR
RESIDENT OF- H.NO-26
KUNDIL NAGAR
HENGRABARI
P.O.-HENGRABARI
P.S.-DISPUR
GUWAHATI-36
DIST-KAMRUP(M)
ASSAM.
207:RIYA KONWAR
RESIDENT OF- VILL-DHENUDHARA PATHAR
P.O.-GOHPUR
P.S.-GOHPUR
DIST-BISWANATH
ASSAM-784168
Page No.# 39/51
208:ROSHMI REKHA DAS
RESIDENT OF- VILL.- KAMARGAON
WARD NO.-1
PO- CHARIALI
PS- BISWANATH CHARIALI
DIST.- BISWANATH
ASSAM
PIN-784176
209:RUMI BORDOLOI
RESIDENT OF- BETKUCHI LALUNG GAON
PO - SAWKUCHI
PS-GARCHUK
GUWAHATI-781040
DIST. KAMRUP (M)
ASSAM.
210:RUNJUN BAISHYA
RESIDENT OF- VILL-UDALGURI
WARD NO.2
PO-UDALGURI
PS-UDALGURI
DIST- UDALGURI BTR
ASSAM- 784509.
211:RUNUMI SARMA
RESIDENT OF- VILL- DIGHELI
PO- BAR DIGHELI
DIST.- NALBARI (ASSAM)
PS-NALBARI PIN- 781334
212:SAFIQUL HUSSAIN SAIKIA
RESIDENT OF- VILL-DAMPUR
PO-DAMPUR
PS-HAJO
DIST-KAMRUP
ASSAM-781102.
213:SAILENDRA KUMAR DAS
RESIDENT OF- A.R.B ROAD SOUTH HAIBARGAON
WARD NO.-6
SONALI PATH
Page No.# 40/51
P.O- HAIBARGAON
P.S- NAGAON SADAR
DIST. NAGAON
(ASSAM) PIN-782002.
214:SANTANU GOGOI
RESIDENT OF- VILL-PEOLL PHUKAN NAGAR
PO- NAMTIAL PATHAR
PS AND DIST- SIVSAGAR
ASSAM
PIN-785697
215:SARTHAK KUMAR GOSWAMI
RESIDENT OF- SANJIWANI PATH
CHOLDHARA
P.O- AND P.S- JORHAT
DIST.-JORHAT
ASSAM-785001.
216:SEEMA DAIMARI
RESIDENT OF- VILL-DULLAPARA
PO- PURANI TANGLA
PS- TANGLA
DIST- UDALGURI-784528
217:SEUJ BIKASH
RESIDENT OF- H.NO.427
ARUNODOI PATH
KALIMANDIR
HENGRABARI
GUWAHATI
KAMRUP (M)
ASSAM-781036.
218:SEWALI KONWAR
RESIDENT OF- VILL.- SUNPURA HABI GAON
PO - NAGAGAON
PS AND DIST.- SIVASAGAR - 785701.
219:SHAHINOOR BEGUM
C/O- FARHAD ALI AHMED
RESIDENT OF- H/NO.14
Page No.# 41/51
JURIPAR PATH
NOTBOMA
PO- HATIGAON
PS-HATIGAON
DIST.- KAMRUP (M)
ASSAM PIN-781038.
220:SHEHNAAZ KHAN
RESIDENT OF- H. NO-17
WARD NO.-36
GANDHIBASTI
LALMATI ROAD
PO-SILPUKHURI
PS- CHANDMARI
DIST- KAMRUP (M)
GUWAHATI ASSAM
PIN-781003.
221:SHIBENDRA DAS
RESIDENT OF- VILL AND PO- MANIK BOND PS- BAZARICHERA
DIST-KARIMGANJ
ASSAM- 788728.
222:SHRI IMMANEUL L. FAIHRIEM
RESIDENT OF- VILL-MUOLHOL
PO AND PS- HAFLONG
DIST- DIMA HASAO
ASSAM-788819.
223:SHYAMALIMA BORGOHAIN
RESIDENT OF- RAJAPOOL GOHAIN GAON
PO - RAJAPOOL
PS-NAZIRA
PIN-785685
DIST- SIVASAGAR.
224:SIMA BHOWMIK
W/O-RAHUL RAY
RESIDENT OF- WARD NO.9
PO AND PS- GOALPARA
DIST-GOALPARA ASSAM- 783101.
Page No.# 42/51
225:SMTI JANMONI GOGOI
C/O-SRI DIPANKAR CHUTIA
RESIDENT OF- VILL.- HECHAMORA
PO AND PS-BOGINADI
DIST.- LAKHIMPUR PIN-787032.
226:SMTI PUBALI DUTTA
RESIDENT OF- HOJAI BAR ASSOCIATION
SANKARDEV NAGAR
PO- JURAPUKHURI
DIST- HOJAI
PIN- 782442
ASSAM.
227:SOMA SARKAR
RESIDENT OF- BG
COLONY
PO- NEW BONGAIGAON
PS AND DIST- BONGAIGAON
783381.
228:SRIMANTA GOGOI
RESIDENT OF- SIBSAGAR BAR ASSOCIATION
PO. PS. AND DIST.- SIVASAGAR
ASSAM
785640.
229:SUBHAN KUMAR
RESIDENT OF- NANORHABI TE
PO AND PS- LAKWA
DIST- CHARAIDEO
ASSAM
PIN-785690.
230:SUBHANKAR DEY
RESIDENT OF- DAK BUNGLOW ROAD
PO- KARIMGANJ
PS- KARIMGANJ
PIN-788710
ASSAM
Page No.# 43/51
231:SUCHARITA ROY BARMAN
RESIDENT OF- LONGAI ROAD
PO AND PS- KARIMGANJ
DIST- KARIMGANJ- 788710.
232:SUKANYA BHAGAWATI
C/O-MALLIKA SARMA
RESIDENT OF- SBI OFFICERS COLONY
AMBIKAGIRI NAGAR
ZOO ROAD
H.NO.25
GUWAHATI ASSAM-781024.
233:SUKLESWAR DEV SARVA
RESIDENT OF VILL-KHEKSIALY
PO- DEBOTTAR HASDAHA
PS- GOLAKGANJ
DIST.- DHUBRI
PIN- 783334.
234:SUMAN DAS
RESIDENT OF- O/O THE SUB-DIVISIONAL JUDICIAL MEGISTRATE (M)
GOSAIGAON
PO AND PS.- GOSAIGAON
DISTRICT-KOKRAJHAR (BTR)
ASSAM PIN-783360
235:SUMI KONWAR
RESIDENT OF- HANCHARA LEBANG GAON
PO- DAYA CHARI ALI
PS- SIVASAGAR
DIST- SIVASAGAR
ASSAM-785701.
236:SUNITA HASNU
RESIDENT OF- VILL-SARKARI BAGAN
VETERINARY COLONY
HAFLONG
PO AND PS - HAFLONG
PIN-788819.
237:SUPRIYA HASNU
Page No.# 44/51
RESIDENT OF- AMLAPATTY
FISHERY ROAD
PO AND PS - DIPHU
PIN-782460
DIST. KARBI ANGLONG
ASSAM.
238:SURAJ PATHAK
RESIDENT OF- VILL-BAPUJINAGAR
WARD NO.16
PO- BALADMARI
PS- GOALPARA
DIST- GOALPARA
ASSAM-783121.
239:SURENDRA SAHU
RESIDENT OF- H.NO.06
BR BORA ROAD
HAPPY VILLA
BAROWARI
GUWAHATI
KAMRUP (M) ASSAM-781003.
240:SURESH PHUKAN
RESIDENT OF- DHEMAJI BILI GAON
P.O- DESANGPANI
PS- KAKOTIBARI
DIST.- CHARAIDEO
ASSAM
PIN-785689.
241:SWAHIDA KHATUN
RESIDENT OF- VILL-MONAKOCHA
PO- GORAIMARI
PS- MANIKPUR
DIST- BONGAIGAON
ASSAM- 783390.
242:SWARUP DUTTA
RESIDENT OF- HIJUGURI RABINDRA NAGAR
PO.- HIJUGURI
DIST-TINSUKIA- 786192.
Page No.# 45/51
243:SYEDA FARHANA ROHMAN
RESIDENT OF- HOUSE NO.20A
FRIENDS PATH
NEAR HATIGAON
PS-HATIGAON- 781038 GUWAHATI
ASSAM.
244:TAPOSH CHATTERJEE
RESIDENT OF- VILL.- BRAHMAJAN PO- BRAHMAJAN
PS- HALEM
DIST- BISWANATH
ASSAM
PIN-784172.
245:TASNINA BEGUM
RESIDENT OF- V-16 NILACHAL HOUSING
NANDAN PATH
GHORAMARA ROAD
PO- BELTOLA
PS- HATIGAON
GUWAHATI-781028
246:TIMITA INDWAR
RESIDENT OF- TONGANA GUTI BARI
PO AND PS- TONGANA
DIST-TINSUKIA
ASSAM-786152.
247:UDAYANANDA BORGOHAIN
RESIDENT OF- LACHIT NAGAR
SRIPURI
TINSUKIA
PO- SRIPURIA
PS AND DIST-TINSUKIA
ASSAM-786125.
248:UMA VERMA
C/O HARI NARAYAN VERMA
RESIDENT OF- VIIL-ATAL BASTI MEHERPUR
SILCHAR
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CACHA
R PIN.-788014
ASSAM.
249:URBASHI GOGOI
RESIDENT OF- DORIKAPAR KAHATAPATHAR
A.T. ROAD
P.O.- NAMTIAL PATHAR
PS AND DIST.- SIVASAGAR
ASSAM PIN - 785640.
250:UTPAL SARMA
RESIDENT OF- HOUSE NO. 16
PUB SHANTI NAGAR
NIZARA PATH
POWERHOUSE
P.O- KAHILIPARA
PS- DISPUR
DIST- KAMRUP (M) PIN-781019.
251:UTPOL ROY
RESIDENT OF- VILL-JOGIPARA
P.O/P.S- BONGAIGAON DIST.- BONGAIGAON (ASSAM)
PIN- 783376.
252:VICTOR DAS
RESIDENT OF- HAPPY VALLEY LANE
H/NO-7
RANGIRKHARI
PO AND PS- SILCHAR CACHAR
ASSAM
PIN-788005
Advocate for the petitioner(s): Mr. KN Choudhury, Senior Advocate
Mr. K Kalita
Advocate for the respondent(s): Mr. D Saikia, Advocate General, Assam
Mr. D Nath
Page No.# 47/51
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
30.01.2026 Heard Mr. KN Choudhury, the learned Senior Counsel, assisted by Mr. K Kalita, the learned counsel appearing on behalf of the petitioners.
2. Issue notice making it returnable on 05.05.2026 at 2P.M.
3. Mr. D Nath, the learned Senior Govt. Advocate, Assam accepts notice on behalf of the respondent Nos.1 to 7. Extra copies of the writ petition be served upon him by tomorrow.
4. As regards the respondent Nos.8 to 252, the petitioners are directed to take steps by way of speed post within 7(seven) days.
5. In addition to that, the petitioners are also granted the liberty to take steps by way of Dasti routed through the Registry of this Court and file an affidavit of service on or before the next date fixed.
6. The petitioners herein are aggrieved in the manner in which the selection to the post of Public Prosecutor/Additional Public Prosecutor/Assistant Public Prosecutor were conducted.
7. Mr. KN Choudhury, the learned Senior Counsel appearing on behalf of the petitioners submits that without prejudice to the petitioners' right to challenge the Assam State Prosecution Service Rules, 2023 (for short, 'the Rules of 2023') the manner in which the selection was conducted is contrary to the law laid down by the Supreme Court in various judgments. The learned Senior Counsel submitted that the advertisement dated 02.01.2024 as well as the call letters have been tailor-made in such a manner that contemporaneous records Page No.# 48/51
cannot be maintained. The learned Senior Counsel submitted that on a perusal of the impugned advertisement there is no mention as regards what are the qualifications pertaining to the practice of the candidates before the Criminal Courts and if such mandate was stipulated, application forms could have been invited alongwith such documents which would show the skills of the candidates. He further submitted that if such course of action were resorted, contemporaneous materials would have been available. At present, as per the procedure followed, it cannot be ascertained as to whether the candidates have the proficiency in the criminal proceedings.
8. The learned Senior Counsel further submitted drawing the attention of this Court to the call letters and, more particularly, to Clauses 5 and 6 which require the candidates to produce before the Selection Board at least one copy of any application/ petition/appeal etc. drafted by the candidate himself/herself and filed and registered in a Court of law in any criminal proceedings as well as also 4(four) copies of order/ judgment passed by a Court of Law in any criminal proceeding in which the candidate himself/herself appeared, conducted and argued the case. The learned Senior Counsel submitted if these were the requirements to be placed only before the Selection Board, the question of maintaining contemporaneous records does not arise. Under no circumstances, as submitted by the learned Senior Counsel appearing on behalf of the petitioners a conjoint reading of the advertisement along with the call letter would show that the selection was conducted in a manner contrary to Article 14 of the Constitution. The learned Senior Counsel for the petitioners submitted that Article 14 of the Constitution mandates transparency, fairness and non- arbitrariness. The non-requirement of maintaining contemporaneous records as per the procedure followed is antithetical to Article 14 of the Constitution.
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9. The learned Senior Counsel further referring to the Rules of 2023 drew the attention of this Court to Rule 19(ii). The learned Senior Counsel submitted that the said Rule 19(ii) is in conflict with the well settled principles laid down by the Supreme Court that there cannot be 100% marks allotted for the interview. Be that as it may, the learned Senior Counsel submits that the petitioners reserve the right to challenge Rule 19(ii). He further submitted that even in terms with Rule 19(ii), there is nothing mentioned in the advertisement as to how the proficiency-cum- skill test would be applied for assessing the candidates as per the parameters laid therein. The learned Senior Counsel submitted that when selection is held for holding substantive posts under the State, the advertisement ought to have indicated such parameters.
10. Per contra, Mr. D Saikia, the learned Advocate General, Assam, who appears on behalf of the respondent Nos.1 to 7 submitted that the Rules were notified on 07.12.2023. The petitioners knew about these Rules and, more particularly, to Rule 19(ii) of the Rules of 2023. The learned Advocate General, Assam further submitted that the advertisement was issued on 02.01.2024 and the petitioners knew very well as regards the contents of the said advertisement. Further, the learned Advocate General also referred to the call letters which were issued sometime in the month of October 2024 and the petitioners knew the contents thereof. The learned Advocate General, therefore, submitted that this is a case where the petitioners after having applied and becoming unsuccessful are now trying to challenge the process. In addition to that, the learned Advocate General also submitted that this is a case which suffers from gross delay and laches, inasmuch as, the petitioners knew about the Rules which was notified on 07.12.2023 as well as the advertisement dated 02.01.2024. The learned Advocate General, therefore, submitted that this is a Page No.# 50/51
classic case, wherein the instant writ petition ought to be dismissed on the ground of maintainability, taking into account the judgment of the Supreme Court in the case of Madan Lal & Ors. Vs. State of Jammu & Kashmir & Ors. reported in AIR 1995 SC 1088.
11. In addition to that the learned Advocate General submitted that there was no infirmity in the selection. The selection was carried out by a Selection Panel consisting of Judges of the High Court and the said selection was carried out for a continuous period of more than 6(six) months and thereupon the provisional select list was published. He submitted that a detailed affidavit would be filed by the State supporting the selection process.
12. Per contra, Mr. KN Choudhury, the learned Senior Counsel appearing on behalf of the petitioners submitted drawing attention to Clause 8(iv) of the advertisement which stipulates that a self declaration has to be given that the candidate has not left practice as an Advocate and has not joined any other service or profession or business. In that regard, the learned Senior Counsel referred to paragraph No.22 of the writ petition and gave instances wherein certain selected candidates, who left the profession of Advocacy and joined as Members of the Foreigners' Tribunal. The learned Senior Counsel submitted that if this selection process was conducted in such a manner and without taking into account these aspects and the persons whose names have been mentioned in paragraph No. 22 have been included, the said selection process under no circumstances can be said to be done in a proper manner. In that regard, the learned Senior Counsel has also referred to the judgment of the Supreme Court in the case of Dr. (Major) Meeta Sahai Vs. State of Bihar & Others reported in (2019) 20 SCC 17 and submitted that it is only upon participation in the said selection process, the petitioners can challenge the said recruitment Page No.# 51/51
process. The learned Senior Counsel, however, with all fairness had submitted that the petitioners would not ask for an interim order at this stage, but any appointments so made on the basis of the impugned select list should be made subject to the outcome of the writ petition.
13. This Court has duly taken note of the above submissions. It is the opinion of this Court that the respondents should be given an opportunity to file their affidavit-in-opposition. Accordingly, liberty is given to the respondents to bring on record their stand by filing their affidavits. The affidavits be filed on or before 20.04.2026.
14. Liberty is given to the petitioners to file their replies on or before 30.04.2026.
15. An attempt shall be made to dispose of the writ petition on the next date so fixed.
16. The State is directed to produce the records of the selection proceedings and, more particularly, in respect to the allegations so made by the petitioners, on the next date.
17. It is hereby made clear that any appointment made on the basis of the impugned select list shall be subject to the outcome of this writ petition. The selected candidates cannot claim equity on the basis of their appointments, if in the final determination of the present proceedings, the selection is set aside and quashed.
18. List accordingly.
JUDGE
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