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Gauhati High Court
Indreswar Gogoi And 2 Ors vs The State Of Assam And 7 Ors on 29 January, 2026
Page No.# 1/14
GAHC010199472023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/300/2025
1.INDRESWAR GOGOI AND 2 ORS.
SON OF LATE BHADRESWAR GOGOI, R/O VILLAGE AND P.O-
CHARAIMORIA, P.S- BOGINADI, DISTRICT- LAKHIMPUR, ASSAM.
2: TILAK CH. LAHON
S/O LATE DAMUDOR LAHON R/O VILL. GUBURIHALI
P.S. NORTH LAKHIMPUR DIST. LAKHIMPUR ASSAM.
3: RINAMONI CHANGMAI
W/O SRI BULTON GOGOI R/O VILL. SANTAPUR P.O. BIHPURIA
DIST. LAKHIMPU
VERSUS
1.THE STATE OF ASSAM AND 7 ORS.
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM,
DEPARTMENT OF SCHOOL EDUCATION,
DISPUR, GUWAHATI-6.
2:THE SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT. DISPUR GUWAHATI 6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM KAHILIPARA GUWAHATI 19
4:THE INSPECTOR OF SCHOOLS LAKHIMPUR
DIST. CIRCLE LAKHIMPUR DIST. LAKHIMPUR.
5:THE HEADMASTER
KADAM HIGH SCHOOL LAKHIMPUR
P.O. CHARAIMORIA DIST. LAKHIMPUR PIN 787032
6:THE HEADMASTER
STK HIGH SCHOOL
P.O. AND DIST. LAKHIMPUR PIN 787001
7:THE HEADMASTER
TATIBAHAR HIGH SCHOOL
P.O. PODMAPUR P.S. BIHPURIA DIST. LAKHIMPUR ASSAM PIN 78416
Page No.# 2/14
Linked Case : WP(C)/1383/2022
1.MD. FARIZ UDDIN LASKAR AND ANR
S/O. LT. MOUR UDDIN LASKAR VILL. AND P.O. KAZIDAHAR PT.I
DIST. CACHAR ASSAM.
2: SIRAJUL HOQUE
S/O. LT. NUR HUSSAIN VILL. AND P.O. DHUNIAVETI DIST. NAGAON
ASSAM.
VERSUS
1.THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF SSAM
SECONDARY EDUCATION DEPTT. DISPUR GUWAHATI-781006.
2:THE SECRETARYTO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPTT. DISPUR GUWAHATI-781006.
3:THE DIRECTOR SECONDARY EDUCATION ASSAM
KAHILIPARA GUWAHATI-781019.
4:THE INSPECTOR OF SCHOOLS
CDC CACHAR SILCHAR PIN-788001.
5:THE INSPECTOR OF SCHOOLS NAGAON ASSAM PIN-782001.
Linked Case : WA/185/2023
1.BHADRA KANTA BORAH AND 6 ORS.
S/O. LT. KHUMAN CHANDRA BORAH VILL. SRIMANTA PUR
P.O. POTHALIPAM DIST. LAKHIMPUR PIN-787034
ASSTT. TEACHER S.B. BODO HIGH SCHOOL.
2: GHANAKANTA DOLEY
S/O. LT. PUNAI DOLEY VILL. MOHAOUI CAMP P.O. UKHAMATI
DIST. DHEMAJI PIN-787056
ASSTT. TEACHER JONAI HIGHER SECONDARY SCHOOL.
3: GAGAN KATUWAL CHETRY
S/O. SRI DURGA KATUAL CHETRY VILL. MOHARI CAMP
P.O. UKHAMATI DIST. DHEMAJI PIN-787056
ASSTT. TEACHER S.B. BODO HIGH SCHOOL.
4: PRAFULLA PEGU
S/O. LT. UMAKANTA PEGU VILL. UALAMGURI P.O. MINGMANG
Page No.# 3/14
DIST. DHEMAJI PIN-787034
ASSTT. TEACHER TELEM TRIBAL HIGH SCHOOL.
5: MANOJ KR. CHETRY
S/O. LT. NARA BAHADUR CHETRY VILL. MOHARI CAMP
P.O. UKHAMATI DIST. DHEMAJI PIN-787056
ASSTT. TEACHER SISSIMUKH H.S. SCHOOL.
6: MUHIRAM BORGOHAIN
S/O. LT. GOLAP GORGOHAIN VILL. KACHUTALI MAJGAON
P.O. UKHAMATI P.S. GOGAMUKH DIST. DHEMAJI PIN-787056
ASSTT. TEACHER CHEMENMUKH HIGH SCHOOL.
7: DINA NATH MILI
S/O. LT. MOHEN MILI VILL. KACHUTALI P.O. UKHAMATI DIST. DHEMAJI
PIN-787056 ASSTT. TEACHER KACHUTALI HIGH SCHOOL.
VERSUS
1.THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT. DISPUR GUWAHATI-06.
2:THE SECRETARYTO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPTT. DISPUR GUWAHATI-06.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM KAHILIPARA GUWAHATI-19.
4:INSPECTOR OF SCHOOLS DHEMAJI DISTRICT CIRCLE DHEMAJI.
5:THE COMMISSIONER AND SECY.
PENSIONB AND PUBLIC GRIEVANCE DEPTT. DISPUR GUWAHATI-06.
Linked Case : WA/200/2023
1.SALIMA KHATUN BARBHUIYA AND 4 ORS.
D/O. HAJI HABIB ALI W/O. SHARAF UDDIN
ASSTT. TEACHER OF JANAKAI BAJAR BASIC SCHOOL
HAILAKANDI VILL. NIZ JALALPUR P.O. JALALPUR P.S. KATIGORH
DIST. CACHAR ASSAM PIN-788815.
2: J. MANGIEN SINGHA
S/O. J. BACHADHON SINGHA
ASSTT. TEACHER OF LAISHRANKUN METHEI M.E. SCHOOL
HAILAKANDI VILL. RAJYESWARPUR PART-I P.O. BORBOND-
MONACHERRA P.S. LALA DIST. HAILAKANDI ASSAM PIN-788164.
Page No.# 4/14
3: ALI AHMED LASKAR
S/O. LT. TURAB ALI LASKAR
ASSTT. TEACHAR OF DHOLAI MOLAI M.E. SCHOOL
VILL. DHOLAI PART II P.O. DHOLAI MOLAI (VIA-KATLICHERRA)
P.S. KATLICHERRA DIST. HAILAKANDI ASSAM PIN-788161.
4: MD ABDUL KAYUM CODHURY
S/O. LATE ABDUR ROHMAN CHOUDHURY
ASSTT. TEACHER OF CHIPOR SANGAN M.E. SCHOOL
VILL. NORTH NARAINPUR PART-II P.O. NORTH NARAINPUR
P.S. ALGAPUR DIST. HAILAKANDI ASSAM PIN-788801.
5: MOIN UDDIN
S/O. LATE JUNAB ALI
ASSTT. TEACHER OF SOMAJ KALYAN M.E. SCHOOL
VILL. NITAINAGAR PART-I P.O. PURBOSUNAPUR P.S. HAILAKANDI
DIST. HAILAKANDI ASSAM PIN-788155.
VERSUS
1.THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT. DISPUR GUWAHATI- 6.
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM FINANCE DEPTT. DISPUR GUWAHATI- 6.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM KAHILIPARA GUWAHATI- 19.
4:THE DISTRICT ELEMENTARY OFFICER CACHAR P.O. SILCHAR ASSAM.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
HAILAKANDI P.O. HAILAKANDI DIST. HAILAKANDI ASSAM.
Linked Case : WA/175/2023
1. PRANJAL PEGU AND 6 ORS.
S/O- LATE PHULSON PEGU R/O- DAKHIN CHAPARI P.O. GOBINDAPUR
DIST.- LAKHIMPUR ASSAM PIN- 784161.
(WORKING AS ASSISTANT TEACHER IN BONGALMORA H.S. SCHOOL)
2: ABU BAKKAR SIDDIQUE
S/O- LT. INTAZ ALI R/O- KUTUBPUR P.O. KUTUBPUR DIST.- LAKHIMPUR
ASSAM PIN- 784161 (WORKING AS ASSTT. TEACHER IN BONGALMORA H.S.
SCHOOL)
Page No.# 5/14
3: KHAGEN PEGU
S/O- LT. SUNESWAR PEGU R/O- KACHUTALI P.O. KACHUTALI
DIST.- LAKHIMPUR ASSAM PIN- 784161 (WORKING AS ASSTT. TEACHER IN
MORI DIKRONG H.S. SCHOOL)
4: PULIN DOLEY
S/O- LT. PADMESWAR DOLEY R/O- DAKHIN CHAPARI P.O. GOBINDAPUR
DIST.- LAKHIMPUR ASSAM PIN- 784161 (WORKING AS ASSTT. TEACHER IN
JUGISUTI HIGH SCHOOL)
5: NIZARA DOLEY
D/O- BISWANATH DOLEY R/O- ALIMUR DANGSHARA GAON
P.O. DHAKUAKHANA DIST.- LAKHIMPUR ASSAM PIN- 784161 (WORKING
AS ASSTT. TEACHER IN ALL ASSAM MIRI H.S. SCHOOL)
6: KIRAN PEGU
S/O- ALIBOR PEGU R/O- DHITAIPUKHURI P.O. DHITAIPUKHURI
DIST.- SIVASAGAR ASSAM PIN- 785685 (WORKING AS CRAFT TEACHER IN
DHITAIPUKHURI HIGH SCHOOL)
7: NAMANJALI BARUAH
W/O- JIBAN BARUAH R/O- NOWBOICHA P.O. NOWBOICHA
DIST.- LAKHIMPUR ASSAM (WORKING AS ASSTT. TEACHER IN
KANAKLATA MODEL GIRLS HIGH SCHOOL)
VERSUS
1.THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT. DISPUR GUWAHATI- 6.
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPTT. DISPUR GUWAHATI- 6
3:THE DIRECTOR OF SECONDARY EDUCATION ASSAM KAHILIPARA
GUWAHATI- 19.
4:THE INSPECTOR OF SCHOOLS LAKHIMPUR DISTRICT CIRCLE
DIST.- LAKHIMPUR ASSAM
5:THE INSPECTOR OF SCHOOLS SIVASAGAR DISTRICT CIRCLE
DIST.- SIVASAGAR ASSAM
Linked Case : WA/231/2023
1.KARTIK SAHU AND ANR.
S/O LATE SAMBHU SAHU RESIDENT OF NORTH GORUNGA TEA ESTATE
NO. 1 PO HAUTOLY PS AND DIST GOLAGHAT ASSAM
Page No.# 6/14
2: SMTI RANI DIHINGIA
W/O SRI UMA KANTA GOGOI RESIDENT OF BURALIKSAON GAON
PO PUB KOTHALGURI PS KOMARGAON DIST GOLAGHAT ASSAM
VERSUS
1.THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM EDUCATION ELEMENTARY DEPARTMENT DISPUR GUWAHATI
06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI 06
3:THE DIRECTOR ELEMENTARY EDUCATION ASSAM KAHILIPARA
GUWAHATI 19
4:THE INSPECTOR OF SCHOOLS GOLAGHAT ASSAM
Linked Case : WA/176/2023
MAHANANDA TALUKDAR
S/O- LATE UBHESWAR TALUKDAR R/O- DURAMARI P.O. SORBHAG
DIST.- BARPETA ASSAM PIN- 781317 (WORKING AS LOWER DIVISIONAL
ASSTT. IN RUPOSI HIGH SCHOOL)
VERSUS
1.THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT. DISPUR GUWAHATI- 6.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARMTENT DISPUR GUWAHATI- 6.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM KAHILIPARA GUWAHATI- 19.
4:THE DEPUTY DIRECTOR SECONDARY EDUCATION ASSAM
KAHILIPARA GUWAHATI- 19.
5:THE INSPECTOR OF SCHOOLS BARPETA
DISTRICT CIRCLE DISTRICT BARPETA ASSAM.
Linked Case : WA/181/2023
ABUL HASHIM
Page No.# 7/14
S/O- LATE HAJARAT ALI R/O- AHMEDPUR BLOCK P.O. KUTUBPUR
DIST. NORTH LAKHIMPUR PIN- 781123.
(WORKING AS ARABIC TEACHER IN DAULATPUR MADRASSA HIGHER
SECONDARY SCHOOL.
VERSUS
1.THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT DISPUR GUWAHATI-6.
2:THE SECRETARY TO THE GOVT. OF ASSAM FINANCE (BUDGET)
DEPARTMENT DISPUR GUWAHATI-6.
3:THE DIRECTOR OF SECONDARY EDUCATION ASSAM KAHILIPARA
GUWAHATI-19.
4:THE INSPECTOR OF SCHOOLS NORTH LAKHIMPUR DIST. NORTH
LAKHIMPUR ASSAM
Linked Case : WA/177/2023
1.MANIK CHANDRA KULI AND 3 ORS.
S/O- LATE MATILAL KULI R/O- BORMUKALI KULIGAON P.O- SISSIBOR
GAON DIST- DHEMAJI ASSAM (WORKING AS ASSISTANT TEACHER IN
PACHIM DHEMAJI HIGH SCHOOL).
2: GHANA KANTA GOGOI
S/O- LATE BHUDDESWAR GOGOI R/O- KAWOIMARI P.O- KALAKATA
DIST- DHEMAJI ASSAM (WORKING AS ASSISTANT TEACHER IN PACHIM
DHEMAJI HIGH SCHOOL)
3: SANJIB MUKAR BORAH
S/O- SEDDHESWAR BORAH R/O- RATANPUR P.O AND DIST- DHEMAJI
PIN-787056 ASSAM (WORKING AS ASSISTANT TEACHER IN SRIPANI HIGH
SCHOOL)
4: RABIN GOGOI
S/O- LATE LARAM GOGOI R/O- MAJGAON P.O- GUTTONG DIST- DHEMAJI
ASSAM (WORKING AS HINDI TEACHER IN MARIDHAL HIGH SCHOOL)
VERSUS
1.THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM EDUCATION (SECONDARY) DEPARTMENT
ASSAM DISPUR GUWAHATI- 6.
Page No.# 8/14
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE (BUDGET) DEPARTMENT ASSAM DISPUR GUWAHATI-06
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM KAHILIPARA GUWAHATI-19
4:THE INSPECTOR OF SCHOOLS DHEMAJI DISTRICT CIRCLE DIST-
DHEMAJI ASSAM
Linked Case : WA/209/2023
1.GIREN CHANDRA BISWAS AND 3 ORS.
S/O LATE GAYANATH BISWAS
ASSISTANT TEACHER OF HAIBARGAON P.B M.E SCHOOL
MORIGAON VILLAGE HAIBARGAON P.O BARALIMARI P.S BHURAGAON
DIST- MORIGAON ASSAM.
2: ANJUMA DEKA
D/O LATE RAMANI BARMAN
ASSISTANT TEACHER OF SIALMARI M.V. SCHOOL
MORIGAON VILLAGE GHUNUCHAGAON JAGIROAD P.O. JAGIROAD
P.S JAGIROAD DIST- MORIGAON ASSAM.
3: PURNIAM GOGOI
D/O SRI SUKUMAL KAKATI
ASSISTANT TEACHER OF MOHONA M.E. SCHOOL
VILLAGE BANGTHAI GAON P.O JAGIBHAKAT GAON P.S JAGIROAD
DIST- MORIGAON ASSAM.
4: BISHNU DUTTA
S/O LATE KRISHNA DUTTA
ASSISTANT TEACHER OF DORGABORI HIGHER SECONDARY SCHOOL
MORIGAON VILLAGE KONABORI P.O - JAGIROAD P.S. JAGIROAD
DIST- MORIGAON ASSAM.
VERSUS
1.THE STATE OF ASSAM AND 6 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR GUWAHATI- 6.
2:THE COMMISSIONER AND SECRETARYTO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT DISPUR GUWAHATI-6.
3:THE COMMISSIONER AND SECRETARYTO THE GOVT OF THE ASSAM
FINANCE DEPARTNENT DISPUR GUWAHATI-6
Page No.# 9/14
4:THE DIRECTOR SECONDARY EDUCATION ASSAM
KAHILIPARA GUWAHATI-19
5:THE DIRECTOR ELEMENTARY EDUCATION ASSAM KAHILIPARA
GUWAHATI- 19
6:THE ACCOUNTANT GENERAL ASSAM GUWAHATI.
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER MORIGAON
DISTRICT ASSAM.
Linked Case : WP(C)/1837/2022
MOMTAZ BEGUM LASKAR
W/O- ROFIQUERE RAHMAN LASKAR VILL. AND P.O. SATKARAKANDI PT.-I
DIST. CACHAR ASSAM
VERSUS
1.THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM SECONDARY EDUCATION DEPARTMENT
DISPUR GUWAHATI-781006.
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM FINANCE (BUDGET)
DEPARTMENT DISPUR GUWAHATI-781006.
3:THE DIRECTOR SECONDARY EDUCATION ASSAM KAHILIPARA
GUWAHATI-781019.
4:THE INSPECTOR OF SCHOOLS CDC CACHAR SILCHAR PIN- 788001.
Linked Case : WA/184/2023
1.KANAK CHANDRA DEKA AND 2 ORS.
S/O SUKLASWAR DEKA R/O DHEKIPARA P.O. DHEKIPARA DIST. DARRANG
ASSAM PIN-784145 (WORKING AS ASSISTANT TEACHER IN KARCHARIDAL
HIGH SCHOOL)
2: PRATUL SARMA
S/O MAKI NATH SARMA R/O GOPALPUK P.O. SIPAJHAR DIST. DARRANG
ASSAM PIN-784145 (WORKING AS ASSISTANT TEACHER IN DAHI GIRLS
HIGH SCHOOL)
3: KUL BAHADUR CHETRY
S/O LATE PREM BAHADUR CHETRY R/O BARNAGAON P.O. BARNAGAON
DIST. UDALGURI ASSAM PIN-784509
Page No.# 10/14
(WORKING AS ASSISTANT TEACHER IN BACHIMARI H.S. SCHOOL)
VERSUS
1.THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT DISPUR GUWAHATI-6.
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARTMENT DISPUR GUWAHATI-6.
3:THE DIRECTOR OF SECONDARY EDUCATION ASSAM KAHILIPARA
GUWAHATI-19.
4:THE INSPECTOR OF SCHOOLS DARRANG DISTRICT CIRCLE DIST.
DARRANG ASSAM
5:THE INSPECTOR OF SCHOOL
UDALGURI DISTRICT CIRCLE DISTRICT- UDALGURI ASSAM
Linked Case : WA/187/2023
1.ABDUS SATTAR AND 4 ORS.
S/O LATE SADAGAR ALI R/O BHERBHERY P.O.- KHAILSABHITA
P.S.- LAKHIPUR DIST.- GOALPARA ASSAM
PIN- 78330.(WORKING AS ASSISTANT TEACHER IN GAROJAN M.E.
MADRASSA).
2: GOLAWARA KHATUN
W/O ABDUL WAHAB R/O MESERBHITA P.O.- MESERBHITA P.S.- LAKHIPUR
DIST.- GOALPARA ASSAM PIN- 783129. (WORKING AS ASSISTANT
TEACHER IN MESERBHITA M.E. MADRASSA).
3: SAMSUL HOQUE
S/O LATE ABU TALEB R/O GHUGUDOBA P.O.- RAJMITA P.S.- LAKHIPUR
DIST.- GOALPARA ASSAM PIN- 783129. (WORKING AS ASSISTANT
TEACHER IN GOURNAGAR HIGH MADRASSA).
4: NOWSAD ALI
S/O JOYNAL ABEDIN R/O MANASH PARA RESERVE P.O.- RAJMITA
P.S.- LAKHIPUR DIST.- GOALPARA ASSAM PIN- 783129. (WORKING AS
ASSISTANT TEACHER IN BAISA M.E. MADRASSA).
5: ATAUR RAHMAN MANDAL
S/O ABDUL BARI MANDAL R/O KUSHBARI P.O.- AIRKATA P.S.- FAKIRGANJ
DIST.- GOALPARA ASSAM PIN- 78330. (WORKING AS ASSISTANT TEACHER
IN AMBARI KARTIMARI HIGH MADRASSA).
Page No.# 11/14
VERSUS
1.THE STATE OF ASSAM AND 4 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT. DISPUR GUWAHATI- 6.
2:THE SECRETARY TO THE GOVT. OF ASSAM FINANCE (BUDGET) DEPTT.
DISPUR GUWAHATI- 6.
3:THE DIRECTOR OF ELEMENTARY EDUCATIONASSAM KAHILIPARA
GUWAHATI- 19.
4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM KAHILIPARA GUWAHATI- 19.
5:THE INSPECTOR OF SCHOOLS GOALPARA CIRCLE DIST.- GOALPARA
ASSAM.
Linked Case : WA/168/2025
1.ABDUL KUDDUS MIAH AND ANR
S/O- LT. ROHIZ UDDIN VILL- MAYERCHAR PT.-II P.O. NAYER ALGA
P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348
ASSTT. TEACHER OF KILLAHARA M.E. MADRASSA UNDER LAKHIPUR
EDUCATION BLOCK OF GOALPARA DISTRICT.
2: SHIRAJUL ISLAM
S/O- LT. TAZUDDIN AHMED VILL- BODO NICHINPUR P.O. MEDORTARI
P.S. FAKIRGANJ DIST.- DHUBRI ASSAM PIN- 783333 ASSTT. TEACHER OF
AOLATOLI AMALGAMATED HIGH MADRASSA UNDER G.D.C. GOALPARA
OF GOALPARA DISTRICT
VERSUS
1.THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM EDUCATION (SECONDARY) DEPTT. DISPUR GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT. DISPUR GHY-06
3:THE SECY. TO THE GOVT. OF ASSAM FINANCE (BUDGET) DEPTT. DISPUR
GHY-06
4:THE SECY. TO THE GOVT. OF ASSAM
PENSION AND PUBLIC GRIEVANCE DEPTT. DISPUR GHY-06
5:THE DIRECTOR OF SECONDARY EDUCATION
Page No.# 12/14
ASSAM KAHILIPARA GHY-19
6:THE DIRECTOR OF ELEMENTARY EDUCATIONASSAM KAHILIPARA GHY-
19
7:THE INSPECTOR OF SCHOOLS G.D.C. GOALPARA (ASSAM) PIN- 783301
8:THE DISTRICT ELEMENTARY EDUCATION OFFICER GOALPARA ASSAM
PIN- 783301
Linked Case : WP(C)/1789/2022
KHALILUR RAHMAN DEWAN
VILL-KOKILA MACHPARA P.O.-KOKILA BAZAR DIST-BONGAIGAON
ASSAM
VERSUS
1.THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM SECONDARY EDUCATION DEPARTMENT
DISPUR GUWAHATI-781006
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE (BUDGET) DEPARTMENT DISPUR GUWAHATI-781006
3:THE DIRECTOR SECONDARY EDUCATION ASSAM
KAHILIPARA GUWAHATI-781019
4:THE INSPECTOR OF SCHOOLS B.D.C.BONGAIGAON PIN-783380
Linked Case : WA/180/2023
BHOGIRAM KUMAR
S/O LATE GAJENDRA KUMAR R/O DEOCHAR P.O.-PONERY DIST-KAMRUP
ASSAM PIN-781123 (WORKING AS CRAFT TEACHER IN D.N.D. ANCHALIK
HIGH SCHOOL)
VERSUS
1.THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT DISPUR GUWAHATI-6
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARTMENT DISPUR GUWAHATI-6
3:THE DIRECTOR OF SECONDARY EDUCATION
Page No.# 13/14
ASSAM KAHILIPARA GUWAHATI-19
4:THE INSPECTOR OF SCHOOLS KAMRUP CIRCLE DIST-KAMRUP ASSAM
Linked Case : WA/171/2023
KHIREN MAHANTA
S/O LATE HIRA MAHANTA RESIDENT OF LOMATI P.O.- DIGARU
DIST.- KAMRUP ASSAM 782401. (WORKING AS ASSISTANT TEACHER
DIMORIA HIGH SCHOOL)
VERSUS
1.THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM EDUCATION (SECONDARY) DEPARTMENT DISPUR GUWAHATI-
6.
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARMTENT DISPUR GUWAHATI 06
3:THE DIRECTOR OF SECONDARY EDUCATION ASSAM KAHILIPARA
GUWAHATI 19
4:THE INSPECTOR OF SCHOOLS KAMRUP DISTRICT CIRCLE DIST
KAMRUP ASSAM
Linked Case : WA/156/2023
1.DIPIKA TALUKDAR AND ANR.
D/O THIRESWAR DAS VILL- METUAKUCHI P.O.-BARPETA P.S.-BARPETA
DIST- BARPETA ASSAM.
2: MUSTAFA KAMAL
S/O LATE BHOGI SHEK VILL- ISLAMPUR P.O.-DALGAON P.S.-DALGAON
DIST- DARRANG ASSAM
VERSUS
1.THE STATE OF ASSAM AND 5 ORS.
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR GUWAHATI- 6.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT DISPUR GUWAHATI-6
Page No.# 14/14
4:THE DIRECTOR ELEMENTARY EDUCATION ASSAM KAHILIPARA
GUWAHATI-19
5:THE ACCOUNTANT GENERAL ASSAM GUWAHATI
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER BARPETA
P.O.-BARPETA P.S.-BARPETA DIST-BARPETA ASSAM
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER DARRANG
P.O.-DALGAON P.S.-DALGAON DIST-DARRANG ASSAM
For the Appellant(s)/ Petitioner(s) : Mr. K.R. Patgiri, Advocate.
: Mr. K.N. Choudhury, Senior Advocate assisted
by Mr. T. Kashyap, Advocate in WA No.175/2023.
For the Respondent(s) : Mr. R. Borpujari, Standing Counsel, Finance
Department.
: Mr. N.J. Khataniar, Standing Counsel,
Department of School Education.
: Mr. C. Baruah, Standing Counsel, AG.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
29.01.2026
(Ashutosh Kumar, CJ)
Let these set of cases be listed for further consideration on
24.03.2026.
JUDGE CHIEF JUSTICE
Comparing Assistant
