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Gauhati High Court
Smti. Suniti Das And 19 Ors vs The State Of Assam And 3 Ors on 29 January, 2026
Page No.# 1/7
GAHC010256372025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6650/2025
1.SMTI. SUNITI DAS AND 19 ORS.
W/O LATE HARI BILASH DAS, D/O JEW RAM DAS, VILL- MEDHIPARA,
MIRZAPUR, P.S.- AZARA, DIST- KAMRUP (M), ASSAM, PIN-781017
2: GIREEN CHANDRA DAS
S/O HARI BILASH DAS VILL- MEDHIPARA MIRZAPUR P.S.- AZARA
DIST- KAMRUP (M) ASSAM PIN-781017
3: DIPANKAR DAS
S/O HARI BILASH DAS VILL- MEDHIPARA MIRZAPUR P.S.- AZARA
DIST- KAMRUP (M) ASSAM PIN-781017
4: SMTI. NILIMA DAS
W/O DHARANI DHAR DAS VILL- MEDHIPARA MIRZAPUR
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
5: GUNAJIT DAS
S/O LATE DHARANI DHAR DAS VILL- MEDHIPARA MIRZAPUR
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
6: MD. KHALEQUR ZAMAN
S/O LATE RAHMAN ALI R/O SOUTH SARANIA P.O.- ULUBARI
P.S.- PALTAN BAZAR DIST- KAMRUP (M) ASSAM PIN-781007
7: MS. ANOWARA BEGUM
D/O LATE MAFIZ UDDIN AHMED R/O LOWER MIRZAPUR
P.O.- AZARA P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
8: MD. AMINUL ISLAM
S/O LATE MD. CHUNU ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
9: MD. AZHAR ALI
S/O LATE MD. CHUNU ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
10: MD. PARVEEN SULTANA
D/O LATE MD. CHUNU ALI W/O ZEESHAN IFTIKAR
R/O HOUSE NO. 43 HEMGIRI PATH P.O.- ULUBARI P.S.- PALTAN BAZAR
Page No.# 2/7
DIST- KAMRUP (M) ASSAM PIN-781007
11: AIJAN BIBI
W/O LATE CHAND MUHAMMAD ALI R/O LOWER MIRZAPUR
P.O.- AZARA P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
12: MOHAMMED SARIFUL ALI
S/O LATE CHAND MUHAMMAD ALI R/O LOWER MIRZAPUR
P.O.- AZARA P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
13: MD. SADEK ALI
S/O LATE CHAND MUHAMMAD ALI R/O LOWER MIRZAPUR
P.O.- AZARA P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
14: MD. SABED ALI
S/O LATE CHAND MUHAMMAD ALI R/O LOWER MIRZAPUR
P.O.- AZARA P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
15: MD. FIROJ ALI
S/O LATE MIYAJAN ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
16: SAMSUN NESSA
W/O LATE RAJAT ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
17: RAJIUL ISLAM
S/O LATE RAJAT ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
18: ABDUL RAHMAN
S/O LATE RAJAT ALI R/O LOWER MIRZAPUR P.O.- AZARA P.S.- AZARA
DIST- KAMRUP (M) ASSAM PIN-781017
19: MRS. RASHIDA BEGUM
D/O LATE RAJAT ALI R/O MIRZAPUR P.O.- AZARA P.S.- AZARA
DIST- KAMRUP (M) ASSAM PIN-781017. PRESENT ADDRESS- W/O OSMAN
ALI VILL- NO. 1 UTTAR SAKHADARI P.O.- DAMALCHOSH DIST- KAMRUP
(R) ASSAM PIN-781135
20: MAKIBUR RAHMAN
S/O LATE MASHEB ALI H/N-1242 VILL- GARIGAON NEAR OWRTOL
MOSJID P.O.- JALUKBARI SATMILE ROAD P.S.- JALUKBARI
DIST- KAMRUP (M) ASSAM PIN-78101
VERSUS
1.THE STATE OF ASSAM AND 3 ORS.
Page No.# 3/7
REPRESENTED BY THE CHIEF SECRETARY, ASSAM SECRETARIAT,
GUWHAATI-781006, ASSAM
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM REVENUE AND DISASTER MANAGEMENT DEPTT.
ASSAM SECRETARIAT DISPUR GUWHAATI-781006 ASSAM
3:THE LEGAL REMEMBRANCER CUM COMMISSIONER AND SECRETARY
JUDICIAL DEPARTMENT
ASSAM SECRETARIAT DISPUR GUWAHATI-781006 ASSAM
4:THE DISTRICT COMMISSIONER KAMRUP (M) ASSAM
OFFICE OF THE DISTRICT COMMISSIONER
KAMRUP (M) ASSAM PIN-78103
Linked Case : WP(C)/5624/2024
1.MINU DEVI AND 4 ORS.
W/O- LATE FULESWAR NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
2: BICHITRA NATH
S/O- LALIT RAM NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
3: SARAT NATH
S/O- LALIT RAM NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP
ASSAM- 781101.
4: ARUP NATH
S/O- FULESWAR NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
5: RAKESH NATH
S/O- FULESWAR NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
VERSUS
1.THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER REVENUE AND DISASTER
MANAGEMENT GOVERNMENT OF ASSAM
DISPUR GUWAHATI-6.
2:DIRECTOR OF MEDICAL EDUCATION ASSAM
SIX MILE KHANAPARA GUWAHATI- 781022.
Page No.# 4/7
3:ALL INDIA INSTITUTE OF MEDICAL SCIENCES
GUWAHATI (AIIMS)THROUGH ITS DIRECTOR
CHANGSARI GUWAHATI- 781101.
4:THE COLLECTOR CUM DISTRICT COMMISSIONER
DISTRICT- KAMRUP NORTH GUWAHATI ASSAM.
5:CIRCLE OFFICER NORTH GUWAHATI REVENUE CIRCLE
DIST.- KAMRUP ASSAM.
Linked Case : WP(C)/5626/2024
1.BISWA BHARATI NATH AND 2 ORS
W/O- LATE ANIL CHANDRA NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
2: KANGKAN NATH
S/O- LATE ANIL CHANDRA NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
3: RAMIO NATH
S/O- LATE ANIL CHANDRA NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
VERSUS
1.THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE SECRETARY REVENUE AND DISASTER
MANAGEMENT GOVERNMENT OF ASSAM
DISPUR GUWAHATI-06.
2:DIRECTOR OF MEDICAL EDUCATION ASSAM
SIX MILE KHANAPARA GUWAHATI- 781022.
3:ALL INDIA INSTITUTE OF MEDICAL SCIENCES
GUWAHATI (AIIMS)THROUGH ITS DIRECTOR
CHANGSARI GUWAHATI- 781101.
4:THE COLLECTOR CUM DISTRICT COMMISSIONER
DISTRICT- KAMRUP NORTH GUWAHATI ASSAM.
5:CIRCLE OFFICER NORTH GUWAHATI REVENUE CIRCLE
DIST- KAMRUP ASSAM.
Linked Case : WP(C)/6172/2025
Page No.# 5/7
1.MEZZO TRADING PVT LTD AND ANR
A COMPANY REGISTERED UNDER THE COMPANIES ACT 1956
HAVING ITS CORPORATE OFFICE AT 5TH FLOOR APARTMENT NO.19
10 HAILEY ROAD NEW DELHI -110001 AND REPRESENTED HEREIN
THROUGH ITS DIRECTOR SHRI PANNALAL BHANSALI
SON OF LATE HIRALAL BHANSALI.
2: SHRI PANNALAL BHANSALI
SON OF LATE HIRALAL BHANSALI AND A RESIDENT OF 5TH FLOOR
APARTMENT NO.19 10 HAILEY ROAD NEW DELHI - 110001.
VERSUS
1.THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE CHIEF SECRETARY
ASSAM SECRETARIAT GUWAHATI - 781006 ASSAM.
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM REVENUE DEPARTMENT
ASSAM SECRETARIAT DISPUR GUWAHATI - 781006 ASSAM.
3:THE LEGAL REMEMBRANCER CUM COMMISSIONER AND SECRETARY
JUDICIAL DEPARTMENT
ASSAM SECRETARIAT DISPUR GUWAHATI - 781006 ASSAM.
4:THE DISTRICT COMMISSIONER KAMRUP (M) ASSAM
OFFICE OF THE DEPUTY COMMISSIONER KAMRUP (M)
ASSAM. PIN - 781036.
Linked Case : WP(C)/239/2026
1.HOLYSTAR CONSTRUCTION PVT LTD AND ANR
A COMPANY REGISTERED UNDER THE COMPANIES ACT 1956
HAVING ITS CORPORATE OFFICE AT RUKMINI NAGAR RANGAMANCHA
PATH BYE LANE RUPALIM PATH HOUSE NO.36 DISPUR GUWAHATI - 781006
ASSAM AND REPRESENTED HEREIN THROUGH ITS DIRECTOR
SHRI PARAG JYOTI GOGOI AGED ABOUT 49 YEARS SON OF P.K. GOGOI
AND A RESIDENT OF RUKMINI NAGAR ASSAM SACHIBALAYA
IN THE DISTRICT OF KAMRUP (M) ASSAM PIN-781006.
2: SMTI GAYATRI GOGOI
WIFE OF P. K. GOGOI AND A RESIDENT OF RUKMINI NAGAR
ASSAM SACHIBALAYA IN THE DISTRICT OF KAMRUPM ASSAM. PIN -
781006
VERSUS
Page No.# 6/7
1.THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE CHIEF SECRETARY
ASSAM SECRETARIAT GUWAHATI - 781006 ASSAM.
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM REVENUE DEPARTMENT
ASSAM SECRETARIAT DISPUR GUWAHATI -781006 ASSAM.
3:THE LEGAL REMEMBRANCER CUM COMMISSIONER AND SECRETARY
JUDICIAL DEPARTMENT ASSAM SECRETARIAT DISPUR GUWAHATI - 781006
ASSAM.
4:THE DISTRICT COMMISSIONER KAMRUP (M) ASSAM
OFFICE OF THE DEPUTY COMMISSIONER KAMRUP(M) ASSAM. PIN -781036
For the Petitioner(s) : Mr. A.K. Talukdar, Advocate in WP(C) No.6650/2025.
: Mr. A. Ganguly, Advocate in WP(C) Nos.5624/2024 &
5626/2024.
: Mr. K.N. Choudhury, Senior Advocate assisted by Mr.
B.D. Deka & Mr. N. Chaudhury, Advocates in WP(C)
Nos.6172/2025 & 239/2026.
For the Respondent(s) : Mr. R. Borpujari, Standing Counsel, Revenue and
Disaster Management Department.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
29.01.2026
(Ashutosh Kumar, CJ)
An adjournment slip has been circulated by the counsel for the
respondents/Revenue Department in WP(C) No.6172/2025 and WP(C)
No.239/2026, after obtaining consent of the counsel for the other side.
Since the afore-noted two writ petitions [WP(C) No.6172/2025 and
WP(C) No.239/2026] have been listed analogous with three other writ
petitions, viz. WP(C) No.6650/2025, WP(C) No.5624/2024 and WP(C)
Page No.# 7/7
No.5626/2024, let all these writ petitions be listed for consideration on
23.03.2026.
JUDGE CHIEF JUSTICE
Comparing Assistant
